Section 2(f) in Uttarakhand Motor Vehicles Taxation Reforms Act, 2003

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State of Uttarakhand - Subsection

Section 2(f) in Uttarakhand Motor Vehicles Taxation Reforms Act, 2003

(f)"Old motor vehicle" means a motor vehicle other than a transport vehicle registered prior to February 5, 1988 under the provisions of the Motor Vehicles Act, 1939;

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State of Uttarakhand - Subsection

Section 2(f) in Uttarakhand Motor Vehicles Taxation Reforms Act, 2003