Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Andhra Pradesh - Subsection

Section 15(3) in THE ANDHRA PRADESH STATE DEVELOPMENT CORPORATION ACT, 2020

(3)The Corporation may keep current and deposit account with such bank or banks as may be specified by the Government in this behalf.