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Himachal Pradesh High Court

Kaushalya Devi vs . Collector Land Acquisition & Ors. on 26 June, 2023

Author: Sandeep Sharma

Bench: Sandeep Sharma

Kaushalya Devi Vs. Collector Land Acquisition & ors.

Arb. Case No.516/2023

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26.6.2023 Present: Mr. Ravi Kumar, Advocate vice Mr. Maan Singh, Advocate, for the petitioner.

Ms. Shreya Chauhan, Advocate, for respondents No.1 and 2. Mr. Rajan Kahol with Mr. Vishal Panwar, Mr. B.C. Verma, Addl. AGs, Mr. Rahul Thakur and Mr. Ravi Chauhan, Dy. AGs, for respondent No.3.

Notice. Ms. Shreya Chauhan, Advocate and Mr. Ravi Chauhan, learned Deputy Advocate General, waive notice on behalf of respondents No.1 and 2 and respondent No.3, respectively. Learned counsel for respondent No.1 and 2 and prays for and is granted time to file reply.

List on 11th July, 2023.

(Sandeep Sharma) Judge 26th June, 2023 (CS) ::: Downloaded on - 26/06/2023 20:34:21 :::CIS