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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(10) in Andhra Pradesh Colleges of Education (Regulation of Admissions into B.Ed. Course through Common Entrance Test) Rules, 2006

(10)Sliding shall be permissible within the Single Window operated by the Convener Ed.CET Admissions and the Convener of Ed.CET-AC Admissions in case of Un-Aided Non-Minority/Minority Institutions that have opted for Ed.CET and Ed.CET-AC window respectively.