Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 35 in The Multi-State Co-Operative Societies Rules, 2002 35. Payment of fees for inspection of records. - The fees for payment of inspection of records by any other person other than the member shall be rupee one per folio.
