Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(c) in Andhra Pradesh Regulation of Admissions into MBA/MCA Professional Courses Through Common Entrance Test Rules, 2003

(c)"Common Entrance Test" means ICET, the examination conducted for assigning merit rank to candidates, which will be the basis for admission of the candidates into the first year of MBA and MCA Courses in various University and Un-Aided Professional Institutions including Minority Professional Institutions in the State.