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[Cites 0, Cited by 0] [Section 68(2)] [Section 68] [Entire Act]

State of Karnataka - Subsection

Section 68(2)(g) in Karnataka Stamp Act, 1957

(g)[ regulating the Constitution of Central Valuation Committee and other subcommittees in the sub-districts and districts and procedure for the estimation, publication and revision of market value guidelines of properties under section 45- B] [Inserted by Act 8 of 2003 w.e.f. 1.4.2003]