Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 8] [Entire Act] Constitution Subarticle Section 8(2) in THE CONSTITUTION (SEVENTH AMENDMENT) ACT, 1956 (2)In the said sub-clause, as from such date as the President may, by public notification, appoint after the word "Bombay", the words "Madhya Pradesh" shall be inserted.
