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State of Andhra Pradesh - Section

Section 18 in Andhra Pradesh School Education (Regulation of Transfers) Rules, 2005

18. Appeal.

- (i) An appeal against any order of the Regional Level Committee shall lie to the Director of School Education within 10 days from the date of receipt of such order.
(ii)All such appeals shall be disposed off within 20 days from the date of representation of appeal.