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[Cites 0, Cited by 0] [Section 678] [Entire Act]

State of Jharkhand - Subsection

Section 678(3) in Bihar Education Code, 1961

(3)The syllabus for girls includes the proper care and handling of infants. There should be questions on this which will carry marks, and questions carrying the same number of marks should be set on that part of the syllabus for boys which is alternative to it.