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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Odisha - Subsection

Section 34(1) in The Orissa Bhoodan and Gramdan Rules, 1972

(1)The Secretary or such other officer as may be authorised by the Samiti may draw the quarterly requirements of its recurring expenditure in [the last week of every preceding quarter] [Substituted vide Orissa Gazette Extraordinary No. 1029 of 1976.] in Miscellaneous Bill Form duly countersigned by the Secretary, Board of Revenue.