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[Cites 0, Cited by 0] [Section 150(2)] [Section 150] [Entire Act]

Union of India - Subsection

Section 150(2)(iv) in The Coal Mines Regulations, 2017

(iv)any water-bearing strata, all useful information including the position, extent and depth of the above mentioned features shall be acquired and kept recorded and a scheme of working designed to prevent eruption of water or other liquid matter or any material that is likely to flow when wet shall be prepared and put into operation.