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[Cites 0, Cited by 0] [Section 3(2)] [Section 3] [Entire Act]

Bombay Presidency - Subsection

Section 3(2)(b) in The Bombay Statutory Corporations (Regional Reorganisation) Act, 1960

(b)the reorganization and reconstitution in any manner whatsoever of an existing corporation, including the constitution, where necessary, of one or more regional corporations;