Kerala High Court
Koyappathodi Jameela vs Kakkunderi Muhammed Kunhi on 9 January, 2020
Author: C.S.Dias
Bench: C.S.Dias
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE C.S.DIAS
THURSDAY, THE 09TH DAY OF JANUARY 2020 / 19TH POUSHA, 1941
RPFC.No.43 OF 2015
AGAINST THE ORDER IN MC 435/2010 OF FAMILY COURT,
MALAPPURAM
PETITIONERS/ PETITIONERS IN MC :
1 KOYAPPATHODI JAMEELA,
AGED 32 YEARS, D/O. AYAMUTTI,
NEAR APPOLACITY WORKS, SOOPY BAZAR,
KOTTAKKAL POST, MALAPPURAM DISTRICT.
2 JASMINE, AGED 14 YEARS (MINOR),
NEAR APPOLACITY WORKS, SOOPY BAZAR,
KOTTAKKAL POST, MALAPPURAM DISTRICT.
3 SHAJAHAN, AGED 12 YEARS (MINOR),
NEAR APPOLACITY WORKS, SOOPY BAZAR,
KOTTAKKAL POST, MALAPPURAM DISTRICT.
4 RUBA MEHRIN, AGED 11 YEARS (MINOR),
NEAR APPOLACITY WORKS, SOOPY BAZAR,
KOTTAKKAL POST, MALAPPURAM DISTRICT.
5 MEHROOF, AGED 8 YEARS (MINOR),
NEAR APPOLACITY WORKS, SOOPY BAZAR,
KOTTAKKAL POST, MALAPPURAM DISTRICT.
(MINOR PETITIONERS ARE REPRESENTED BY GUARDIAN
MOTHER 1ST PETITIONER)
BY ADVS.
SRI.P.K.MOHAMED JAMEEL
SRI.RAFFEEKH.K
RESPONDENT/ RESPONDENT IN MC :
KAKKUNDERI MUHAMMED KUNHI,
AGED 48 YEARS, S/O. ALAVI (LATE),
VADASSERI, PANNIPPARA P.O., AREACODE VIA,
MALAPPURAM DISTRICT - 676 541.
R1 BY ADVS. SRI.K.MOHANAKANNAN
SMT.A.R.PRAVITHA
THIS REV.PETITION(FAMILY COURT) HAVING BEEN FINALLY
HEARD ON 09.01.2020, THE COURT ON THE SAME DAY PASSED THE
FOLLOWING:
RPFC.No.43 OF 2015
2
ORDER
Dated this the 9th day of January 2020 The learned counsel for the revision petitioners submits that the respondent is no more. Hence, the revision petitioners are not interested to prosecute the RP (FC).
Hence this RP (FC) is dismissed as withdrawn.
Sd/-
C.S.DIAS, JUDGE RKM