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[Cites 0, Cited by 0] [Section 54(8)] [Section 54] [Entire Act]

State of Goa - Subsection

Section 54(8)(f) in The Goa Goods and Services Tax Act, 2017

(f)the tax or interest borne by such other class of applicants as the Government may, on the recommendations of the Council, by notification, specify.