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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(2) in The Inter-State Migrant Workmen (Regulation of Employment and Conditions of Service) Orissa Rules, 1980

(2)The Registering Officer shall maintain a register in Form III showing the particulars of the establishments in relation to which certificates of registration are issued by him.