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Patna High Court - Orders

Rani Devi Agrawal & Anr vs Binod Kumar Choudhary on 26 August, 2008

                      IN THE HIGH COURT OF JUDICATURE AT PATNA
                                      SA No.273 of 2007
                                RANI DEVI AGRAWAL & ANR
                                             Versus
                                BINOD KUMAR CHOUDHARY
                                           -----------

6/   26-08-2008

When the case was called out for hearing under Order 41 Rule 11 of the Code of Civil Procedure on 25.08.2008, no one appeared on behalf of the appellants and the case was adjourned for today.

Today also when the case is called out for hearing under Order 41 Rule 11of the Code of Civil Procedure no one appears on behalf of the appellants to press this second appeal, although learned counsel for the respondent is present.

Accordingly , this second appeal is dismissed for non- prosecution.

       B.Tiwary/                                                  (S.N Hussain,J)