Patna High Court - Orders
Rani Devi Agrawal & Anr vs Binod Kumar Choudhary on 26 August, 2008
IN THE HIGH COURT OF JUDICATURE AT PATNA
SA No.273 of 2007
RANI DEVI AGRAWAL & ANR
Versus
BINOD KUMAR CHOUDHARY
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6/ 26-08-2008When the case was called out for hearing under Order 41 Rule 11 of the Code of Civil Procedure on 25.08.2008, no one appeared on behalf of the appellants and the case was adjourned for today.
Today also when the case is called out for hearing under Order 41 Rule 11of the Code of Civil Procedure no one appears on behalf of the appellants to press this second appeal, although learned counsel for the respondent is present.
Accordingly , this second appeal is dismissed for non- prosecution.
B.Tiwary/ (S.N Hussain,J)