4A. [ Honorary Treasurez - [Inserted by the Aligarh Muslim University (Amendment) Act (62 of 1981), section 21 (iv) (10-2-1982).] (1) The Honorary Treasurer shall be elected by the Court by a simple majority.
(2)The Honorary Treasurer shall hold office for a term of three years and shall be eligible for re-election for another term.(3)The Honorary Treasurer shall hold office on such terms and conditions as may be prescribed by the Ordinances.(4)The Honorary Treasurer shall be a member of the Finance Committee and shall exercise general supervision over the funds of the University.]
