Kerala High Court
State Of Kerala vs Bushara. M. S,Aged 44 Years on 24 February, 2026
Author: Anil K. Narendran
Bench: Anil K. Narendran
O.P.(KAT)No.214 of 2025 1
and conn. cases 2026:KER:16808
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ANIL K. NARENDRAN
&
THE HONOURABLE MR. JUSTICE MURALEE KRISHNA S.
TUESDAY, THE 24TH DAY OF FEBRUARY 2026 / 5TH PHALGUNA, 1947
OP(KAT) NO. 214 OF 2025
AGAINST THE ORDER DATED 30.04.2025 IN OA NO.502 OF 2025
OF KERALA ADMINISTRATIVE TRIBUNAL, ADDITIONAL BENCH,
ERNAKULAM
PETITIONERS/RESPONDENTS:
1 THE STATE OF KERALA, REPRESENTED BY THE SECRETARY
TO GOVERNMENT
GENERAL EDUCATION DEPARTMENT, GOVERNMENT
SECRETARIAT, STATUE, THIRUVANANTHAPURAM, KERALA,
PIN - 695001
2 THE DIRECTOR OF GENERAL EDUCATION,
DIRECTORATE OF GENERAL EDUCATION, HIGHER
SECONDARY WING, NEW BUILDING, ULLOOR LANE,
JAGATHY, THIRUVANANTHAPURAM, PIN - 695014
BY SR. GOVERNMENT PLEADER SMT.PRINCY XAVIER
RESPONDENT/APPLICANT:
JAYALAKSHMI N.K, PEN 917443,
AGED 43 YEARS
D/O KOCHUKUNJU N.K, CURRENTLY WORKING AS HSST
JUNIOR (MALAYALAM), GOVERNMENT HSS, AYIROOR, P.O.
PATHANAMTHITTA DIST, PIN - 689 611, RESIDING AT
NARAKATHINAMKUZHI THADATHIL, KARUKACHAL UMBIDI,
KOTTAYAM DISTRICT, PIN - 686539
O.P.(KAT)No.214 of 2025 2
and conn. cases 2026:KER:16808
THIS OP KERALA ADMINISTRATIVE TRIBUNAL HAVING BEEN
FINALLY HEARD ON 24.02.2026, ALONG WITH OP(KAT).215/2025,
217/2025 AND CONNECTED CASES, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
O.P.(KAT)No.214 of 2025 3
and conn. cases 2026:KER:16808
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ANIL K. NARENDRAN
&
THE HONOURABLE MR. JUSTICE MURALEE KRISHNA S.
TUESDAY, THE 24TH DAY OF FEBRUARY 2026 / 5TH PHALGUNA, 1947
OP(KAT) NO. 215 OF 2025
AGAINST THE ORDER DATED 30.04.2025 IN OA NO.487 OF 2025
OF KERALA ADMINISTRATIVE TRIBUNAL, ADDITIONAL BENCH,
ERNAKULAM
PETITIONERS/RESPONDENTS 1 AND 2:
1 STATE OF KERALA,
SECRETARY TO GOVERNMENT GENERAL EDUCATION
DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANTHAPURAM, PIN - 695001
2 THE DIRECTOR OF GENERAL EDUCATION,
DIRECTORATE OF GENERAL EDUCATION, HIGHER
SECONDARY WING, NEW BUILDING, ULOOR LANE,
JAGATHY, THIRUVANANTHAPURAM, PIN - 695014
BY SR. GOVERNMENT PLEADER SMT.PRINCY XAVIER
RESPONDENT/APPLICANT:
1 ANOOPA T.M,
PEN 705057, AGED 39 YEARS, W/O GIHIN.J, CURRENTLY
WORKING AS HIGHER SECONDARY SCHOOL TEACHER IN
GEOGRAPHY, GOVERNMENT HSS, VAYALA, KOLLAM
DISTRICT PIN 691306, RESIDING AT T.M BHAVAN,
POOVANCODE, CHEMBOOR, OTTASHEKARAMANGALAM P.O.,
O.P.(KAT)No.214 of 2025 4
and conn. cases 2026:KER:16808
THIRUVANANTHAPURAM, KERALA, PIN - 695125
2 SONIYA.S. CHANDRAN,
PEN - 501925, HSST IN GEOGRAPHY, GOVERNMENT HSS,
MUTTARA, KOTTARAKARA, KOLLAM DISTRICT,
PIN - 691512
THIS OP KERALA ADMINISTRATIVE TRIBUNAL HAVING BEEN
FINALLY HEARD ON 24.02.2026, ALONG WITH OP(KAT).214/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
O.P.(KAT)No.214 of 2025 5
and conn. cases 2026:KER:16808
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ANIL K. NARENDRAN
&
THE HONOURABLE MR. JUSTICE MURALEE KRISHNA S.
TUESDAY, THE 24TH DAY OF FEBRUARY 2026 / 5TH PHALGUNA, 1947
OP(KAT) NO. 217 OF 2025
AGAINST THE ORDER DATED 30.04.2025 IN OA NO.498 OF 2025
OF KERALA ADMINISTRATIVE TRIBUNAL, ADDITIONAL BENCH,
ERNAKULAM
PETITIONERS/RESPONDENTS:
1 STATE OF KERALA,
REPRESENTED BY ITS PRINCIPAL SECRETARY, GENERAL
EDUCATION DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM, KERALA, PIN - 695001
2 THE DIRECTOR OF GENERAL EDUCATION,
DIRECTORATE OF GENERAL EDUCATION, NEW BUILDING,
ULLOOR LANE, JAGATHY, THIRUVANANTHAPURAM, PIN -
695014
BY SR. GOVERNMENT PLEADER SMT.PRINCY XAVIER
RESPONDENTS/APPLICANTS:
1 BUSHARA. M. S, AGED 44 YEARS,
W/O NASSAR BABU WORKING AS HIGHER SECONDARY SC
HOOL TEACHER, MALAYALAM, GOVERNMENT SV HSS,
KUDASSANADU, ALAPPUZHA-689501 RESIDING AT BAITHUL
AMAN, MEENATH, VALLIKKUNNAM. P.O, ALAPPUZHA, PIN
O.P.(KAT)No.214 of 2025 6
and conn. cases 2026:KER:16808
- 690501
2 JYOTHILEKSHMI V G,
AGED 48 YEARS, W/O SREEHARI S R WORKING AS HIGHER
SECONDARY SCHOOL TEACHER, ENGLISH, GOVERNMENT S V
HSS, KUDASSANDU, ALAPPUZHA-689501 RESIDING AT
SREELAYAM, PULIMEL, PATTOOR. P O, PADANILAM,
ALAPPUZHA, PIN - 690529
3 ARSHA VIJAYAN, AGED 37 YEARS,
W/O NISANTH KRISHNAN WORKING AS HIGHER SECONDARY
SCHOOL TEACHER(JUNIOR) COMPUTER SCIENCE,
GOVERNMENT S V HSS, KUDASSANDU, ALAPPUZHA-689501
RESIDING AT SRAVANAM, ULAVUKKAD, NOORANAD. P O,
ALAPPUZHA, PIN - 690504
4 PREETHA P, AGED 46 YEARS,
W/O SURESH KUMAR K WORKING AS HIGHER SECONDARY
SCHOOL TEACHER (JUNIOR), COMMERCE GOVERNMENT S V
HSS, KUDASSANDU, ALAPPUZHA- 689501 RESIDING AT
PAIKKATTETHU HOUSE, KANNANKUZHY P.O., CHARUMOODU,
MAVELIKKARA, ALAPPUZHA, PIN - 690505
5 RENI MATHEW,
AGED 53 YEARS, W/O MATHAI THOMAS WORKING AS
HIGHER SECONDARY SCHOOL TEACHER, ECONOMICS,
GOVERNMENT S V HSS, KUDASSANDU, ALAPPUZHA- 689501
RESIDING AT MELEORICKOMPIL PRAKKANAM P.O.,
PATHANAMTHITTA, PIN - 689643
6 SANDYA S,
AGED 43 YEARS, W/O RENJITH KUMAR TS WORKING AS
HIGHER SECONDARY SCHOOL TEACHER, COMMERCE,
GOVERNMENT S V HSS, KUDASSANDU, ALAPPUZHA- 689501
RESIDING AT THAKIDIYIL, IRANIKUDY P.O., EDAPPON,
MAVELIKKARA, ALAPPUZH, PIN - 690558
THIS OP KERALA ADMINISTRATIVE TRIBUNAL HAVING BEEN
FINALLY HEARD ON 24.02.2026, ALONG WITH OP(KAT).214/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
O.P.(KAT)No.214 of 2025 7
and conn. cases 2026:KER:16808
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ANIL K. NARENDRAN
&
THE HONOURABLE MR. JUSTICE MURALEE KRISHNA S.
TUESDAY, THE 24TH DAY OF FEBRUARY 2026 / 5TH PHALGUNA, 1947
OP(KAT) NO. 220 OF 2025
AGAINST THE ORDER DATED 30.04.2025 IN OA (EKM) NO.416
OF 2025 OF KERALA ADMINISTRATIVE TRIBUNAL, ADDITIONAL BENCH,
ERNAKULAM
PETITIONERS/RESPONDENTS 1 AND 2:
1 STATE OF KERALA, REPRESENTED BY THE SECRETARY TO
GOVERNMENT,
GENERAL EDUCATION DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE DIRECTOR OF GENERAL EDUCATION (HIGHER
SECONDARY DEPARTMENT),
DIRECTORATE OF GENERAL EDUCATION (HSE WING),
HOUSING BOARD BUILDING, THIRUVANANTHAPURAM, PIN -
695001
BY SR. GOVERNMENT PLEADER SMT.PRINCY XAVIER
RESPONDENTS/APPLICANT AND RESPONDENTS 3 AND 4:
1 HASIM M.C, AGED 51 YEARS,
S/O ABDUL AZEEZ A., HSST (STATISTICS), GHSS
KANNADIPARAMBA, KANNADIPARAMBA P.O., KANNUR,
RESIDING AT MKP HOUSE, KOLACHERY P.O., KANNUR,
PIN - 670601
O.P.(KAT)No.214 of 2025 8
and conn. cases 2026:KER:16808
2 PRINCIPAL,
GHSS KANNADIPARAMBA, KANNADIPARAMBA P.O., KANNU,
PIN - 670604
3 JYOTHI B.,
HSST (STATISTICS), KOROM GOVT. HSS, PAYYANNOOR,
KANNUR, PIN - 670307
THIS OP KERALA ADMINISTRATIVE TRIBUNAL HAVING BEEN
FINALLY HEARD ON 24.02.2026, ALONG WITH OP(KAT).214/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
O.P.(KAT)No.214 of 2025 9
and conn. cases 2026:KER:16808
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ANIL K. NARENDRAN
&
THE HONOURABLE MR. JUSTICE MURALEE KRISHNA S.
TUESDAY, THE 24TH DAY OF FEBRUARY 2026 / 5TH PHALGUNA, 1947
OP(KAT) NO. 221 OF 2025
AGAINST THE ORDER DATED 30.04.2025 IN OA NO.525 OF
2025 OF KERALA ADMINISTRATIVE TRIBUNAL, ADDITIONAL BENCH,
ERNAKULAM
PETITIONERS/RESPONDENTS 1 AND 2:
1 STATE OF KERALA,
REPRESENTED BY SECRETARY TO GOVERNMENT, GENERAL
EDUCATION DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM, KERALA, PIN - 695001
2 THE DIRECTOR OF GENERAL EDUCATION (HIGHER
SECONDARY DEPARTMENT),
DIRECTORATE OF GENERAL EDUCATION (HSE WING),
HOUSING BOARD BUILDING, THIRUVANANTHAPURAM,
KERALA, PIN - 695001
BY SR. GOVERNMENT PLEADER SMT.PRINCY XAVIER
RESPONDENTS/APPLICANT & RESPONDENTS 3 AND 4 :
1 PRIYANKA P.P, W/O SUDEEP P. DAS,
AGED 39 YEARS
WORKING AS HSST ENGLISH, EDUCATION (GENERAL),
GOVERNMENT GIRLS HSS CHERTHALA, ALAPPUZHA
DISTRICT, PIN 688 524, RESIDING AT SAMEERA,
KOKKOTHAMANGALAM, ALAPPUZHA, KERALA, PIN - 688527
O.P.(KAT)No.214 of 2025 10
and conn. cases 2026:KER:16808
2 THE PRINCIPAL,
HSST (ENGLISH), GOVERNMENT GIRLS HSS CHERTHALA,
ALAPPUZHA DISTRICT, PIN - 688524
3 PRADEEP. C,
HSST (ENGLISH), GOVERNMENT HSS, THIRUVANVANDOOR,
ALAPPUZHA, PIN - 689109
THIS OP KERALA ADMINISTRATIVE TRIBUNAL HAVING BEEN
FINALLY HEARD ON 24.02.2026, ALONG WITH OP(KAT).214/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
O.P.(KAT)No.214 of 2025 11
and conn. cases 2026:KER:16808
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ANIL K. NARENDRAN
&
THE HONOURABLE MR. JUSTICE MURALEE KRISHNA S.
TUESDAY, THE 24TH DAY OF FEBRUARY 2026 / 5TH PHALGUNA, 1947
OP(KAT) NO. 222 OF 2025
AGAINST THE ORDER DATED 30.04.2025 IN O.A.NO.501 OF
2025 OF KERALA ADMINISTRATIVE TRIBUNAL, ADDITIONAL BENCH,
ERNAKULAM
PETITIONERS/RESPONDENTS:
1 STATE OF KERALA,
REPRESENTED BY THE SECRETARY TO GOVERNMENT,
GENERAL EDUCATION DEPARTMENT, GOVERNMENT
SECRETARIAT, STATUE, THIRUVANANTHAPURAM, PIN -
695001
2 THE DIRECTOR OF GENERAL EDUCATION,
DIRECTORATE OF GENERAL EDUCATION, HIGHER
SECONDARY WING, NEW BUILDING, ULLOOR LANE,
JAGATHY, THIRUVANANTHAPURAM, PIN - 695014
3 THE REGIONAL DEPUTY DIRECTOR OF HIGHER SECONDARY
EDUCATION,
REGION DEPUTY DIRECTOR OFFICE, CORPORATION
BUILDING, PALAYAM, THIRUVANANTHAPURAM, PIN -
695033
BY SR. GOVERNMENT PLEADER SMT.PRINCY XAVIER
RESPONDENT/APPLICANT:
O.P.(KAT)No.214 of 2025 12
and conn. cases 2026:KER:16808
SANNY I, AGED 51 YEARS
PEN 751015, AGED 51 YEARS, S/O ISRAVEL T.C.,
CURRENTLY WORKING AS HIGHER SECONDARY SCHOOL
TEACHER JUNIOR (TAMIL), GOVERNMENT TAMIL HSS,
CHALAI, THIRUVANANTHAPURAM DISTRICT - 695 036
RESIDING AT TC 1/1454-1, THEJAS, POTHUJANAM ROAD,
MEDICAL COLLEGE P.O., KUMARAPURAM,
THIRUVANANTHAPURAM, PIN - 695011
THIS OP KERALA ADMINISTRATIVE TRIBUNAL HAVING BEEN
FINALLY HEARD ON 24.02.2026, ALONG WITH OP(KAT).214/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
O.P.(KAT)No.214 of 2025 13
and conn. cases 2026:KER:16808
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ANIL K. NARENDRAN
&
THE HONOURABLE MR. JUSTICE MURALEE KRISHNA S.
TUESDAY, THE 24TH DAY OF FEBRUARY 2026 / 5TH PHALGUNA, 1947
OP(KAT) NO. 225 OF 2025
AGAINST THE ORDER DATED 30.04.2025 IN OA NO.500 OF
2025 OF KERALA ADMINISTRATIVE TRIBUNAL, ADDITIONAL BENCH,
ERNAKULAM
PETITIONERS/RESPONDENTS 1 AND 2:
1 STATE OF KERALA,
REPRESENTED BY THE SECRETARY TO GOVERNMENT
GENERAL EDUCATION DEPARTMENT, GOVERNMENT
SECRETARIAT, THIRUVANANTHAPURAM., PIN - 695001
2 THE DIRECTOR OF GENERAL EDUCATION,
DIRECTORATE OF GENERAL EDUCATION, HIGHER
SECONDARY WING, NEW BUILDING, ULLOOR LANE,
JAGATHY, THIRUVANANTHAPURAM., PIN - 695014
BY SR. GOVERNMENT PLEADER SMT.PRINCY XAVIER
RESPONDENTS/APPLICANTS AND RESPONDENTS 3 AND 4:
1 SREENI A.R, PEN NO.741225,
AGED 48 YEARS
W/O PROMOD T.G, H.S.S.T (HISTORY), G.H.S.S,
AYROOR P.O., PATHANAMTHITTA - 689611 RESIDING AT
GIRISANKARAM, KARINGANNOOR P.O., KARINGANNOOR,
KOLLAM, KERALA, PIN - 691516
O.P.(KAT)No.214 of 2025 14
and conn. cases 2026:KER:16808
2 SREELATHA.S,
AGED 47 YEARS
PEN NO. 398778, W/O BINU.R, HSST(HISTORY), GOVT.
H.S.S., MUTTARA, ODANAVATTOM P.O., KOTTARAKKARA,
KOLLAM - 691512. RESIDING AT LEKHA BHAVANAM,
MUTHUPILAKKADU (WEST), PORUVAZHY, KOLLAM,
KERALA., PIN - 690520
3 THE PRINCIPAL,
GOVT. HIGHER SECONDARY SCHOOL, AYIROOR,
PATHANAMTHITTA, PIN - 689611
4 THE PRINCIPAL,
GOVT. H.S.S., MUTTARA, KOTTARAKKARA, KOLLAM,
ODANAVATTOM PO., PIN - 691512
THIS OP KERALA ADMINISTRATIVE TRIBUNAL HAVING BEEN
FINALLY HEARD ON 24.02.2026, ALONG WITH OP(KAT).214/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
O.P.(KAT)No.214 of 2025 15
and conn. cases 2026:KER:16808
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ANIL K. NARENDRAN
&
THE HONOURABLE MR. JUSTICE MURALEE KRISHNA S.
TUESDAY, THE 24TH DAY OF FEBRUARY 2026 / 5TH PHALGUNA, 1947
OP(KAT) NO. 227 OF 2025
AGAINST THE ORDER DATED 30.04.2025 IN OA(EKM)NO.421 OF 2025
OF KERALA ADMINISTRATIVE TRIBUNAL, THIRUVANANTHAPURAM
PETITIONERS/RESPONDENTS 1 AND 2:
1 THE STATE OF KERALA,
REPRESENTED BY ITS PRINCIPAL SECRETARY TO
GOVERNMENT, GENERAL EDUCATION DEPARTMENT,
SECRETARIAT ANNEXE II, THIRUVANANTHAPURAM,
KERALA, PIN - 695001
2 THE DIRECTOR OF GENERAL EDUCATION,
DIRECTORATE OF GENERAL EDUCATION, HIGHER
SECONDARY WING, NEW BUILDING, ULLOOR LANE,
JAGATHY, THIRUVANANTHAPURAM, PIN - 695014
BY SR. GOVERNMENT PLEADER SMT.PRINCY XAVIER
RESPONDENTS/APPLICANT AND RESPONDENTS 3 TO 5:
1 SINDHU K DIVAKARAN,
AGED 54 YEARS, W/O. DILEEPKUMAR C.V., HIGHER
SECONDARY SCHOOL TEACHER (JUNIOR) (HINDI) GHSS,
PAMPAKUDA, ERNAKULAM DISTRICT -UNDER ORDER OF
TRANSFER TO GHSS, EDAVILANGU, THRISSUR - 680671,
RESIDING AT KAZHUNNATTU HOUSE, PIRAVAM P.O.,
ERNAKULAM DISTRICT, KERALA., PIN - 686664
O.P.(KAT)No.214 of 2025 16
and conn. cases 2026:KER:16808
2 THE PRINCIPAL,
GOVERNMENT HIGHER SECONDARY SCHOOL, PAMPAKUDA,
ERNAKULAM DISTRICT - KERALA, PIN - 686667
3 SMT. PREETHA L.,
HSST (JR) HINDI, GOVERNMENT HIGHER SECONDARY
SCHOOL, MANNATHOOR, THIRUMARADI, ERNAKULAM
DISTRICT - UNDER ORDER OF TRANSFER TO GHSS,
PAMPAKUDA, ERNAKULAM DISTRICT, PIN - 686667
4 SRI. SHEEBA N.K,
HIGHER SECONDARY SCHOOL TEACHER (JUNIOR) (HINDI)
GOVERNMENT HIGHER SECONDARY SCHOOL PIRAVOM,
ERNAKULAM DISTRICT, PIN - 686664
THIS OP KERALA ADMINISTRATIVE TRIBUNAL HAVING BEEN
FINALLY HEARD ON 24.02.2026, ALONG WITH OP(KAT).214/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
O.P.(KAT)No.214 of 2025 17
and conn. cases 2026:KER:16808
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ANIL K. NARENDRAN
&
THE HONOURABLE MR. JUSTICE MURALEE KRISHNA S.
TUESDAY, THE 24TH DAY OF FEBRUARY 2026 / 5TH PHALGUNA, 1947
OP(KAT) NO. 228 OF 2025
AGAINST THE ORDER DATED 30.04.2025 IN O.A.NO.515 OF 2025 OF
KERALA ADMINISTRATIVE TRIBUNAL, ADDITIONAL BENCH, ERNAKULAM
PETITIONERS/RESPONDENTS 1 AND 2:
1 STATE OF KERALA,
REPRESENTED BY SECRETARY, EDUCATION (GENERAL),
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM, PIN -
695001
2 THE DIRECTOR OF GENERAL EDUCATION,
DIRECTORATE OF GENERAL EDUCATION, HIGHER
SECONDARY WING, NEW BUILDING, ULLOOR LANE,
JAGATHY, THIRUVANANTHAPURAM, PIN - 695014
BY SR. GOVERNMENT PLEADER SMT.PRINCY XAVIER
RESPONDENTS/APPLICANT AND RESPONDENTS 3 AND 4:
1 RUSSIA BEEVI M.A., W/O. ZABIR MOHAMMED,
AGED 54 YEARS
WORKING AS HIGHER SECONDARY SCHOOL TEACHER IN
COMMERCE, EDUCATION (GENERAL), GOVERNMENT HSS,
ANCHALUMMOODU, KOLLAM DISTRICT, RESIDING AT
POOMANNIL HOUSE, ZAILABEEL, KULASEKHARAPATHI,
PATHANAMTHITTA, PIN - 689645
O.P.(KAT)No.214 of 2025 18
and conn. cases 2026:KER:16808
2 BABU P.G.,
PEN 447074, HSST IN COMMERCE, GOVERNMENT HSS,
THEKKUTHODU, PATTHANMTHITTA DISTRICT, PIN 689699,
NOW UNDER ORDER OF TRANSFER FROM MRSLB VGHSS,
VAIPUR, PATHANAMTHITTA DISTRICT, PIN - 689588
3 SURESH KUMAR K.M.,
PEN 4190677, HSST IN COMMERCE, GOVERNMENT HSS.
OMALLOOR, PATHANAMTHITTA DISTRICT, PIN - 689647
THIS OP KERALA ADMINISTRATIVE TRIBUNAL HAVING BEEN
FINALLY HEARD ON 24.02.2026, ALONG WITH OP(KAT).214/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
O.P.(KAT)No.214 of 2025 19
and conn. cases 2026:KER:16808
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ANIL K. NARENDRAN
&
THE HONOURABLE MR. JUSTICE MURALEE KRISHNA S.
TUESDAY, THE 24TH DAY OF FEBRUARY 2026 / 5TH PHALGUNA, 1947
OP(KAT) NO. 229 OF 2025
AGAINST THE ORDER DATED 30.04.2025 IN OA(EKM)NO.415 OF 2025
OF KERALA ADMINISTRATIVE TRIBUNAL, THIRUVANANTHAPURAM
PETITIONERS/RESPONDENTS 1 AND 2:
1 STATE OF KERALA,
REPRESENTED BY SECRETARY TO GOVERNMENT, GENERAL
EDUCATION DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE DIRECTOR OF GENERAL EDUCATION (HIGHER
SECONDARY DEPARTMENT),
DIRECTORATE OF GENERAL EDUCATION (HSE WING),
HOUSING BOARD BUILDING, THIRUVANANTHAPURAM, PIN -
695001
BY SR. GOVERNMENT PLEADER SMT.PRINCY XAVIER
RESPONDENTS/APPLICANT AND RESPONDENTS 3 AND 4:
1 MANJU S., D/O. M. SIVARAMAPILLAI,
AGED 45 YEARS
HSST (MALAYALAM), GOVERNMENT GIRLS H.S.S., KOCHI,
ERNAKULAM PIN -682016 RESIDING AT SIVADAM,
CHANGAMPUZHA NAGAR, SOUTH KALAMASSERY, ERNAKULAM,
PIN - 682033
O.P.(KAT)No.214 of 2025 20
and conn. cases 2026:KER:16808
2 THE PRINCIPAL,
HSST (MALAYALAM), GOVT. GIRLS HSS, KOCHI,
ERNAKULAM, PIN - 682016
3 REMA.A.L.,
HSST (MALAYALAM), GOVT. HSS, MANEEDU, ERNAKULAM,
PIN - 682019
BY ADVS.SMT.L.ANNAPOORNA
SMT.L.AMMU PILLAI
THIS OP KERALA ADMINISTRATIVE TRIBUNAL HAVING BEEN
FINALLY HEARD ON 24.02.2026, ALONG WITH OP(KAT).214/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
O.P.(KAT)No.214 of 2025 21
and conn. cases 2026:KER:16808
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ANIL K. NARENDRAN
&
THE HONOURABLE MR. JUSTICE MURALEE KRISHNA S.
TUESDAY, THE 24TH DAY OF FEBRUARY 2026 / 5TH PHALGUNA, 1947
OP(KAT) NO. 232 OF 2025
AGAINST THE ORDER DATED 30.04.2025 IN O.A.NO.490 OF 2025 OF
KERALA ADMINISTRATIVE TRIBUNAL, THIRUVANANTHAPURAM
PETITIONERS/RESPONDENTS 1 AND 2:
1 STATE OF KERALA,
REPRESENTED BY SECRETARY TO GOVERNMENT, GENERAL
EDUCATION DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM, KERALA, PIN - 695001
2 THE DIRECTOR OF GENERAL EDUCATION (HIGHER
SECONDARY DEPARTMENT),
DIRECTORATE OF GENERAL EDUCATION (HSE WING), NEW
BUILDING, ULLOOR LANE, JAGATHY,
THIRUVANANTHAPURAM, PIN - 695014
BY SR. GOVERNMENT PLEADER SMT.PRINCY XAVIER
RESPONDENTS/APPLICANT AND RESPONDENTS 3 TO 5:
1 SAJAYAN R.S., AGED 49 YEARS
PEN - 446346, S/O. K.M. RAMANKUTTY NAIR,
CURRENTLY WORKING AS HIGHER SECONDARY SCHOOL
TEACHER IN HINDI, GOVERNMENT HSS, KALANJOOR,
PATHANAMTHITTA DISTRICT - 689 694, RESIDING AT
THYPARAMBIL MADHAVAM, MATHOOR P.O., OMALLUR,
PATHANAMTHITTA DISTRICT, PIN - 689647
O.P.(KAT)No.214 of 2025 22
and conn. cases 2026:KER:16808
2 DR. DEEPA.R,
PEN - 398443, HSST HINDI, GOVERNMENT HSS,
KOIPPURAM, PATHANAMTHITTA DISTRICT, PIN - 689531
3 ASHA SHERIN. H.R.,
PEN - 398457, HSST HINDI, GOVERNMENT HSS,
KAMALESWARAM, THIRUVANANTHAPURAM, PIN - 695009
4 SHANTI VARGHESE,
PEN - 410589, HSST HINDI, GOVERNMENT HSS,
CHUNAKKARA, ALAPPUZHA DISTRICT, PIN - 690534
THIS OP KERALA ADMINISTRATIVE TRIBUNAL HAVING BEEN
FINALLY HEARD ON 24.02.2026, ALONG WITH OP(KAT).214/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
O.P.(KAT)No.214 of 2025 23
and conn. cases 2026:KER:16808
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ANIL K. NARENDRAN
&
THE HONOURABLE MR. JUSTICE MURALEE KRISHNA S.
TUESDAY, THE 24TH DAY OF FEBRUARY 2026 / 5TH PHALGUNA, 1947
OP(KAT) NO. 233 OF 2025
AGAINST THE ORDER DATED 30.04.2025 IN O.A.NO.552 OF 2025 OF
KERALA ADMINISTRATIVE TRIBUNAL, THIRUVANANTHAPURAM
PETITIONERS/RESPONDENTS:
1 STATE OF KERALA, REPRESENTED BY SECRETARY,
EDUCATION (GENERAL), GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, PIN - 695001
2 THE DIRECTOR OF GENERAL EDUCATION,
(HIGHER SECONDARY DEPARTMENT), DIRECTORATE OF
GENERAL EDUCATION, (HSE WING), HOUSING BOARD
BUILDING, THIRUVANANTHAPURAM, PIN - 695001
BY SR. GOVERNMENT PLEADER SMT.PRINCY XAVIER
RESPONDENT/APPLICANT:
SREEJA. S,
AGED 46 YEARS D/O. K.N. SURENDRAN, WORKING AS
HIGHER SECONDARY SCHOOL TEACHER (COMMERCE),
EDUCATION (GENERAL), GOVERNMENT HIGHER SECONDARY
SCHOOL, ELOOR, ERAKULAM DISTRICT, RESIDING AT
PONVELI KIZHAKKETHIL, EAST MARADI P.O, ERNAKULAM,
KERALA, PIN - 686673
O.P.(KAT)No.214 of 2025 24
and conn. cases 2026:KER:16808
THIS OP KERALA ADMINISTRATIVE TRIBUNAL HAVING BEEN
FINALLY HEARD ON 24.02.2026, ALONG WITH OP(KAT).214/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
O.P.(KAT)No.214 of 2025 25
and conn. cases 2026:KER:16808
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ANIL K. NARENDRAN
&
THE HONOURABLE MR. JUSTICE MURALEE KRISHNA S.
TUESDAY, THE 24TH DAY OF FEBRUARY 2026 / 5TH PHALGUNA, 1947
OP(KAT) NO. 235 OF 2025
AGAINST THE ORDER DATED 30.04.2025 IN O.A.NO.480 OF 2025 OF
KERALA ADMINISTRATIVE TRIBUNAL, ADDITIONAL BENCH, ERNAKULAM
PETITIONERS/RESKPONDENTS 1 AND 2:
1 STATE OF KERALA,
REPRESENTED BY SECRETARY TO GOVERNMENT, GENERAL
EDUCATION DEPARTMENT, GOVERNMENT SECRETARIAT,
THIRUVANANTHAPURAM, KERALA, PIN - 695001
2 THE DIRECTOR OF GENERAL EDUCATION,
THE DIRECTOR OF GENERAL EDUCATION, OFFICE OF THE
DIRECTOR OF GENERAL EDUCATION, DPI, JAGATHY,
THIRUVANANTHAPURAM, PIN - 695014
BY SR. GOVERNMENT PLEADER SMT.PRINCY XAVIER
RESPONDENTS/APPLICANT AND RESPONDENTS 3 AND 4:
1 GIRISH P.R,
AGED 56 YEARS, S/O. RAMAKRISHNA PILLAI, HSST
ECONOMICS, PRESENTLY WORKING AT GOVT. BOYS HSS,
ADOOR, PATHANAMTHITTA - 691 523, RESIDENT OF
ROHINI HOUSE, KODUMON P.O, PATHANAMTHITTA,
PIN - 691555
O.P.(KAT)No.214 of 2025 26
and conn. cases 2026:KER:16808
2 THE PRINCIPAL,
GOVT. BOYS HIGHER SECONDARY SCHOOL (GBHSS),
PATHANAMTHITTA, PIN - 691523
3 SRI. ABHILASH K.B,
PRESENTLY WORKING AT GOVT. HSS, KUTTOOR,
THIRUVALLA, PATHANAMTHITTA, PIN - 689106
THIS OP KERALA ADMINISTRATIVE TRIBUNAL HAVING BEEN
FINALLY HEARD ON 24.02.2026, ALONG WITH OP(KAT).214/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
O.P.(KAT)No.214 of 2025 27
and conn. cases 2026:KER:16808
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ANIL K. NARENDRAN
&
THE HONOURABLE MR. JUSTICE MURALEE KRISHNA S.
TUESDAY, THE 24TH DAY OF FEBRUARY 2026 / 5TH PHALGUNA, 1947
OP(KAT) NO. 237 OF 2025
AGAINST THE ORDER DATED 30.04.2025 IN O.A.NO.503 OF 2025 OF
KERALA ADMINISTRATIVE TRIBUNAL, THIRUVANANTHAPURAM
PETITIONERS/RESPONDENTS:
1 STATE OF KERALA,
REPRESENTED BY THE SECRETARY TO GOVERNMENT,
GENERAL EDUCATION DEPARTMENT, GOVERNMENT
SECRETARIAT, STATUE, THIRUVANANTHAPURAM KERALA,
PIN - 695001
2 THE DIRECTOR OF GENERAL EDUCATION,
DIRECTORATE OF GENERAL EDUCATION, HIGHER
SECONDARY WING, NEW BUILDING, ULLOOR LANE,
JAGATHY, THIRUVANANTHAPURAM, PIN - 695014
BY SR. GOVERNMENT PLEADER SMT.PRINCY XAVIER
RESPONDENT/APPLICANT:
PRATHEESH KUMAR. D, PEN 441921, AGED 46 YEARS,
S/O.P.G.DIVAKARAN NAIR, CURRENTLY WORKING AS HSST
JUNIOR (POLITICAL SCIENCE), GOVERNMENT HSS,
AYIROOR 2.0., PATHANAMTHITTA DISTRICT - 689611,
RESIDING AT ANANDHA BHAVAN, CHAMAMPATHAL.P.O.,
KOTTAYAM DISTRICT, PIN - 686517
O.P.(KAT)No.214 of 2025 28
and conn. cases 2026:KER:16808
THIS OP KERALA ADMINISTRATIVE TRIBUNAL HAVING BEEN
FINALLY HEARD ON 24.02.2026, ALONG WITH OP(KAT).214/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
O.P.(KAT)No.214 of 2025 29
and conn. cases 2026:KER:16808
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ANIL K. NARENDRAN
&
THE HONOURABLE MR. JUSTICE MURALEE KRISHNA S.
TUESDAY, THE 24TH DAY OF FEBRUARY 2026 / 5TH PHALGUNA, 1947
OP(KAT) NO. 238 OF 2025
AGAINST THE ORDER DATED 30.04.2025 IN OA (EKM) NO.407 OF
2025 OF KERALA ADMINISTRATIVE TRIBUNAL, ADDITIONAL BENCH,
ERNAKULAM
PETITIONERS/RESPONDENTS 1 AND 2:
1 STATE OF KERALA, REPRESENTED BY SECRETARY TO
GOVERNMENT, GENERAL EDUCATION DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM, KERALA, PIN -
695001
2 THE DIRECTOR OF GENERAL EDUCATION (HIGHER
SECONDARY DEPARTMENT), DIRECTORATE OF GENERAL
EDUCATION (HSE WING), HOUSING BOARD BUILDING,
THIRUVANANTHAPURAM - KERALA., PIN - 695001
BY SR. GOVERNMENT PLEADER SMT.PRINCY XAVIER
RESPONDENTS/APPLICANT AND RESPONDENTS 3 AND 4:
1 SOBHANA P.G., D/O.M.ARAVINDAKSHAN, HSST
(POLITICAL SCIENCE), GOVT. SANSKRIT HSS,
THRIPUNITHURA - 682301 RESIDING AT NOOPURAM (H),
VALLATHOL JN., THRIKKARA P.O., PIN - 682021
2 THE PRINCIPAL, GOVT. SANSKRIT HSS, THRIPUNITHURA,
ERNAKULAM, PIN - 682031
O.P.(KAT)No.214 of 2025 30
and conn. cases 2026:KER:16808
3 RATHEESH KUMAR. S, HSST (POLITICAL SCIENCE),
GOVT. H.S.S., MAMALASSERY, ERNAKULAM, PIN -
686663
THIS OP KERALA ADMINISTRATIVE TRIBUNAL HAVING BEEN
FINALLY HEARD ON 24.02.2026, ALONG WITH OP(KAT).214/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
O.P.(KAT)No.214 of 2025 31
and conn. cases 2026:KER:16808
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ANIL K. NARENDRAN
&
THE HONOURABLE MR. JUSTICE MURALEE KRISHNA S.
TUESDAY, THE 24TH DAY OF FEBRUARY 2026 / 5TH PHALGUNA, 1947
OP(KAT) NO. 239 OF 2025
AGAINST THE ORDER DATED 30.04.2025 IN OA NO.489 OF 2025 OF
KERALA ADMINISTRATIVE TRIBUNAL, ADDITIONAL BENCH, ERNAKULAM
PETITIONERS/RESPONDENTS:
1 STATE OF KERALA,
REPRESENTED BY THE SECRETARY TO GOVERNMENT,
GENERAL EDUCATION DEPARTMENT, GOVERNMENT
SECRETARIAT, STATUE, THIRUVANANTHAPURAM, PIN -
695001
2 THE DIRECTOR OF GENERAL EDUCATION,
DIRECTORATE OF GENERAL EDUCATION, HIGHER
SECONDARY WING, NEW BUILDING, ULLOOR LANE,
JAGATHY, THIRUVANANTHAPURAM, PIN - 695014
BY SR. GOVERNMENT PLEADER SMT.PRINCY XAVIER
RESPONDENT/APPLICANT:
NITHAMOL C.N, AGED 41 YEARS
PEN - 851788, W/O BHAGYARAJ K.R., CURRENTLY
WORKING AS HSST ECONOMICS (JR), GOVT. HSS,
SIVAMKUNNU, MUVATTUPUZHA, ERNAKULAM DIST. PIN -
686 661 RESIDING AT KALAKOOTTUMKAL HOUSE, PARA,
NEAR ROYAL GARDEN VILLA, KUMARAMANGALAM P.O.,
IDUKKI, PIN - 685608
O.P.(KAT)No.214 of 2025 32
and conn. cases 2026:KER:16808
THIS OP KERALA ADMINISTRATIVE TRIBUNAL HAVING BEEN
FINALLY HEARD ON 24.02.2026, ALONG WITH OP(KAT).214/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
O.P.(KAT)No.214 of 2025 33
and conn. cases 2026:KER:16808
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ANIL K. NARENDRAN
&
THE HONOURABLE MR. JUSTICE MURALEE KRISHNA S.
TUESDAY, THE 24TH DAY OF FEBRUARY 2026 / 5TH PHALGUNA, 1947
OP(KAT) NO. 240 OF 2025
AGAINST THE JUDGMENT DATED 30.04.2025 IN OA (EKM) NO.437 OF
2025 OF KERALA ADMINISTRATIVE TRIBUNAL, ADDITIONAL BENCH,
ERNAKULAM
PETITIONERS/RESPONDNETS 1 AND 2:
1 STATE OF KERALA,
REPRESENTED BY IT PRINCIPAL SECRETARY TO
GOVERNMENT, GENERAL EDUCATION DEPARTMENT,
SECRETARIAT ANNEXE II, THIRUVANANTHAPURAM, PIN -
695001
2 THE DIRECTOR OF GENERAL EDUCATION,
DIRECTORATE OF GENERAL EDUCATION, HIGHER
SECONDARY WING, NEW BUILDING, ULLOOR LANE,
JAGATHY, THIRUVANANTHAPURAM, PIN - 695014
BY SR. GOVERNMENT PLEADER SMT.PRINCY XAVIER
RESPONDENTS/APPLICANT AND RESPONDENTS 3 TO 5:
1 INDULEKHA K.S,
AGED 33 YEARS D/O SIVARAMAN K C., HIGHER
SECONDARY SCHOOL TEACHER (JUNIOR) (MALAYALAM)
GOVERNMENT MODEL GHSS, IRINJALAKUDA, THRISSUR
DISTRICT-680121 UNDER ORDER OF TRANSFER TO GHSS,
O.P.(KAT)No.214 of 2025 34
and conn. cases 2026:KER:16808
ARIMBRA, MALAPPURAM DISTRICT J (RESIDING AT
KOTTAPPURATH HOUSE, IRINJALAKUDA, THRISSUR
DISTRICT - 680 121
2 THE PRINCIPAL,
GOVERNMENT MODEL GHSS, IRINJALAKUDA, THRISSUR
DISTRICT, PIN - 680121
3 SMT. HARITHA S NAIR,
HSST (JR) MALAYALAM, GOVERNMENT MAPPILA HIGHER
SECONDARY SCHOOL CHAMKKALA, THRISSUR DISTRICT
(UNDER ORDER OF TRANSFER TO GOVERNMENT MODEL
GHSS, IRINJALAKUDA, THRISSUR DISTRICT, PIN -
680121
4 SMT. UPASANA S.L,
HSST (JR) MALAYALAM, TRIKKUR PANCHAYATH SARVODAYA
GOVERNMENT HIGHER SECONDARY SCHOOL, TRIKKUR,
THRISSUR DISTRICT, PIN - 680306
THIS OP KERALA ADMINISTRATIVE TRIBUNAL HAVING BEEN
FINALLY HEARD ON 24.02.2026, ALONG WITH OP(KAT).214/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
O.P.(KAT)No.214 of 2025 35
and conn. cases 2026:KER:16808
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ANIL K. NARENDRAN
&
THE HONOURABLE MR. JUSTICE MURALEE KRISHNA S.
TUESDAY, THE 24TH DAY OF FEBRUARY 2026 / 5TH PHALGUNA, 1947
OP(KAT) NO. 241 OF 2025
AGAINST THE ORDER DATED 30.04.2025 IN OA NO.504 OF 2025 OF
KERALA ADMINISTRATIVE TRIBUNAL, ADDITIONAL BENCH, ERNAKULAM
PETITIONERS/RESPONDENTS:
1 STATE OF KERALA,
REPRESENTED BY THE SECRETARY TO GOVERNMENT,
GENERAL EDUCATION DEPARTMENT, GOVERNMENT
SECRETARIAT, STATUE, THIRUVANANTHAPURAM, KERALA,
PIN - 695001
2 THE DIRECTOR OF GENERAL EDUCATION,
DIRECTORATE OF GENERAL EDUCATION, HIGHER
SECONDARY WING, NEW BUILDING, ULLOOR LANE,
JAGATHY, THIRUVANANTHAPURAM, PIN - 695014
BY SR. GOVERNMENT PLEADER SMT.PRINCY XAVIER
RESPONDENT/APPLICANT:
SIBI. V, PEN 399093, AGED 48 YEAR ,
W/O JAYAKUMAR, CURRENTLY WORKING AS HSST JUNIOR
(COMMERCE), GOVERNMENT HSS, AYIROOR, P.O.
PATHANAMTHITTA DIST. RESIDING AT CHIRAMEL HOUSE,
EDAPPARIYARAM, ELANTHOOR, PATHANAMTHITTA
DISTRICT, PIN - 689643
THIS OP KERALA ADMINISTRATIVE TRIBUNAL HAVING BEEN
O.P.(KAT)No.214 of 2025 36
and conn. cases 2026:KER:16808
FINALLY HEARD ON 24.02.2026, ALONG WITH OP(KAT).214/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
O.P.(KAT)No.214 of 2025 37
and conn. cases 2026:KER:16808
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ANIL K. NARENDRAN
&
THE HONOURABLE MR. JUSTICE MURALEE KRISHNA S.
TUESDAY, THE 24TH DAY OF FEBRUARY 2026 / 5TH PHALGUNA, 1947
OP(KAT) NO. 242 OF 2025
AGAINST THE ORDER DATED 30.04.2025 IN O.A.NO.476 OF 2025 OF
KERALA ADMINISTRATIVE TRIBUNAL, THIRUVANANTHAPURAM
PETITIONERS/RESPONDENTS 1 AND 2:
1 STATE OF KERALA, REPRESENTED BY SECRETARY TO
GOVERNMENT, GENERAL EDUCATION DEPARTMENT,
GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM
KERALA, PIN - 695001
2 DIRECTOR OF GENERAL EDUCATION,
OFFICE OF THE DIRECTOR OF GENERAL EDUCATION, DPI
JAGATHY, THIRUVANANTHAPURAM, KERALA, PIN - 695004
BY SR. GOVERNMENT PLEADER SMT.PRINCY XAVIER
RESPONDENTS/APPLICANT AND RESPONDENTS 3 AND 4:
1 KRISHNA KUMAR K K, AGED 55 YEARS, S/O K NANU,
HSST SENIOR (SELECTION GRADE) IN ECONOMICS,
PRESENTLY WORKING AT GGHSS, HARIPAD, ALAPPUZHA -
690514, RESIDENT OF KRISHNA SADANAM, CHERUKUNNAM,
KURATHIKAD PO, MAVELIKKARA, ALAPPUZHA, KERALA,
PIN - 690107
2 PRINCIPAL, GOVT. GIRLS HIGHER SECONDARY, KERALA
SCHOOL, HARIPPAD, ALAPPUZHA, PIN - 690514
O.P.(KAT)No.214 of 2025 38
and conn. cases 2026:KER:16808
3 SMT. ZAMEENA S., HSST SENIOR ECONOMICS PRESENTLY
WORKING AT GOVT. HSS, THIRUVANVANDOOR, ALAPPUZHA,
KERALA, PIN - 689109
THIS OP KERALA ADMINISTRATIVE TRIBUNAL HAVING COME UP
FOR ADMISSION ON 24.02.2026, ALONG WITH OP(KAT).214/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
O.P.(KAT)No.214 of 2025 39
and conn. cases 2026:KER:16808
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ANIL K. NARENDRAN
&
THE HONOURABLE MR. JUSTICE MURALEE KRISHNA S.
TUESDAY, THE 24TH DAY OF FEBRUARY 2026 / 5TH PHALGUNA, 1947
OP(KAT) NO. 245 OF 2025
AGAINST THE ORDER DATED 30.04.2025 IN O.A.(EKM) NO.428 OF
2025 OF KERALA ADMINISTRATIVE TRIBUNAL, ADDITIONAL BENCH,
ERNAKULAM
PETITIONERS/RESPONDENTS 1 AND 2:
1 STATE OF KERALA, REPRESENTED BY THE SECRETARY TO
GOVERNMENT, GENERAL EDUCATION DEPARTMENT,
SECRETARIAT, THIRUVANANTHAPURAM, PIN - 695001
2 THE DIRECTOR OF GENERAL EDUCATION (HIGHER
SECONDARY DEPARTMENT), THE DIRECTOR OF GENERAL
EDUCATION (HIGHER SECONDARY DEPARTMENT),
DIRECTORATE OF GENERAL EDUCATION (HSE WING),
HOUSING BOARD BUILDING, THIRUVANANTHAPURAM, PIN -
695001
BY SR. GOVERNMENT PLEADER SMT.PRINCY XAVIER
RESPONDENTS/APPLICANT AND RESPONDENTS 3 AND 4:
1 SATHY K.B.,
AGED 55 YEARS
W/O A.K. RAVI, HSST (ECONOMICS), MGM GOVT. HSS
NAYATHODE, ANGAMALY, ERNAKULAM, PIN - 683 572,
RESIDING AT ARACKAMOOTHATTU HOUSE, NAYATHODE
O.P.(KAT)No.214 of 2025 40
and conn. cases 2026:KER:16808
P.O., ANGAMALY, ERNAKULAM
2 THE PRINCIPAL,
MGM GOVT. HSS NAYATHODE, ANGAMALY, ERNAKULAM,
PIN - 683572
3 JOSHY JOSE,
HSST (ECONOMICS), GOVT. MODEL HSS, PALAKKUZHA,
NEAR KOOTHATTUKULAM, ERNAKULAM, PIN - 686686,
(UNDER ORDERS OF TRANSFER TO MGM GOVT. HSS
NAYATHODE, ANGAMALY, ERNAKULAM, PIN - 683572
THIS OP KERALA ADMINISTRATIVE TRIBUNAL HAVING BEEN
FINALLY HEARD ON 24.02.2026, ALONG WITH OP(KAT).214/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
O.P.(KAT)No.214 of 2025 41
and conn. cases 2026:KER:16808
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ANIL K. NARENDRAN
&
THE HONOURABLE MR. JUSTICE MURALEE KRISHNA S.
TUESDAY, THE 24TH DAY OF FEBRUARY 2026 / 5TH PHALGUNA, 1947
OP(KAT) NO. 252 OF 2025
AGAINST THE ORDER DATED 30.04.2025 IN OA(EKM) NO.414 OF
2025 OF KERALA ADMINISTRATIVE TRIBUNAL, ADDITIONAL BENCH,
ERNAKULAM
PETITIONERS/RESPONDENTS 1 AND 2:
1 STATE OF KERALA,
REPRESENTED BY SECRETARY TO GOVERNMENT, GENERAL
EDUCATION DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM, KERALA, PIN - 695001
2 THE DIRECTOR OF GENERAL EDUCATION (HIGHER
SECONDARY DEPARTMENT), THE DIRECTOR OF GENERAL
EDUCATION (HIGHER SECONDARY DEPARTMENT),
DIRECTORATE OF GENERAL EDUCATION (HSE WING),
HOUSING BOARD BUILDING, THIRUVANANTHAPURAM -
KERALA, PIN - 695001
BY SR. GOVERNMENT PLEADER SMT.PRINCY XAVIER
RESPONDENTS/APPLICANT AND RESPONDENTS 3 AND 4:
1 LILY GRACE JOSEPH,
D/O. A.J.JOSEPH, HSST (ENGLISH), GOVERNMENT HSS
KONGORPPILLY, ERNAKULAM - 683 518, RESIDING AT
ACN-46, NEAR EAST CHURCH, PANJIKARAN, ANGAMALY,
ERNAKULAM, PIN - 683572
O.P.(KAT)No.214 of 2025 42
and conn. cases 2026:KER:16808
2 THE PRINCIPAL,
HSST (ENGLISH), GOVERNMENT HSS, KONGORPPILLY,
ERNAKULAM, PIN - 683518
3 SUGATHA RANI,
HSST (ENGLISH), NERIYAMANGALAM GVHSS,
KOTHAMANGALAM, ERNAKULAM, KERALA, PIN - 686693
BY ADV SMT.L. ANNAPOORNA
THIS OP KERALA ADMINISTRATIVE TRIBUNAL HAVING BEEN
FINALLY HEARD ON 24.02.2026, ALONG WITH OP(KAT).214/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
O.P.(KAT)No.214 of 2025 43
and conn. cases 2026:KER:16808
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE ANIL K. NARENDRAN
&
THE HONOURABLE MR. JUSTICE MURALEE KRISHNA S.
TUESDAY, THE 24TH DAY OF FEBRUARY 2026 / 5TH PHALGUNA, 1947
OP(KAT) NO. 268 OF 2025
AGAINST THE ORDER DATED 30.04.2025 IN OA NO.478 OF 2025 OF
KERALA ADMINISTRATIVE TRIBUNAL, THIRUVANANTHAPURAM
PETITIONERS/RESPONDENTS 1 TO 3:
1 STATE OF KERALA,
REPRESENTED BY SECRETARY TO GOVERNMENT, GENERAL
EDUCATION DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM, KERALA, PIN - 695001
2 THE DIRECTOR OF GENERAL EDUCATION,
DIRECTORATE OF GENERAL EDUCATION (HSE WING), NEW
BUILDING, ULLOOR LANE, JAGATHY,
THIRUVANANTHAPURAM, KERALA, PIN - 695014
3 THE REGIONAL DEPUTY DIRECTOR (RDD),
HIGHER SECONDARY EDUCATION, CHENGANNOOR,
CHENGANNOOR P.O., ALAPPUZHA DISTRICT PIN, KERALA,
PIN - 689121
BY SR. GOVERNMENT PLEADER SMT.PRINCY XAVIER
RESPONDENTS/APPLICANT AND 4TH RESPONDENT:
1 ANNA RACHEL VARGHESE, W/O CHERIAN PUTHIOTTU,
AGED 45 YEARS
CURRENTLY WORKING AS HIGHER SECONDARY SCHOOL
TEACHER (ENGLISH), PEN-452114, GOVERNMENT BOYS
O.P.(KAT)No.214 of 2025 44
and conn. cases 2026:KER:16808
HSS, PATHANAMTHITTA, PATHANAMTHITTA DISTRICT,
RESIDING AT PUTHIYOTTU VEEDU, KOVOOR, ARINALLOOR
P.O., KOLLAM DISTRICT, PIN - 690538
2 AMI P BASHIR,
HSST (ENGLISH) (PEN - 410836), GOVERNMENT HIGHER
SECONDARY SCHOOL, KISUMAM, PAMBAVALLY,
PATHANAMTHITTA DISTRICT, PIN - 686510
THIS OP KERALA ADMINISTRATIVE TRIBUNAL HAVING BEEN
FINALLY HEARD ON 24.02.2026, ALONG WITH OP(KAT).214/2025 AND
CONNECTED CASES, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
O.P.(KAT)No.214 of 2025 45
and conn. cases 2026:KER:16808
JUDGMENT
Anil K. Narendran, J.
These original petitions are filed by the State and the official respondents in O.A.No.502 of 2024 and connected cases on the file of the Kerala Administrative Tribunal, Additional Bench, Ernakulam, invoking the supervisory jurisdiction of this Court under Article 227 of the Constitution of India, seeking an order to set aside the common order dated 30.04.2025 of the Tribunal in O.A.(EKM)Nos.405, 407, 414, 415, 416, 421, 428, 437 and 552 of 2025 and O.A.Nos.476, 478, 480, 487, 489, 490, 498, 500, 501, 502, 503, 504, 515 and 525 of 2025.
2. O.P.(KAT)No.214 of 2025 is filed by the respondents in O.A.No.502 of 2025; O.P.(KAT)No.215 of 2025 is filed by respondents 1 and 2 in O.A.No.487 of 2025; O.P.(KAT)No.217 of 2025 is filed by the respondents in O.A.No.498 of 2025;
O.P.(KAT)No.220 of 2025 is filed by respondents 1 and 2 in O.A.(EKM)No.416 of 2025; O.P.(KAT)No.221 of 2025 is filed by respondents 1 and 2 in O.A.No.525 of 2025; O.P.(KAT)No.222 of 2025 is filed by the respondents in O.A.No.501 of 2025;
O.P.(KAT)No.225 of 2025 is filed by respondents 1 and 2 in O.P.(KAT)No.214 of 2025 46 and conn. cases 2026:KER:16808 O.a.No.500 of 2025; O.P.(KAT)No.227 of 2025 is filed by respondents 1 and 2 in O.A(EKM)No.421 of 2025;
O.P.(KAT)No.228 of 2025 is filed by respondents 1 and 2 in O.A.No.515 of 2025; O.P.(KAT)No.229 of 2025 is filed by respondents 1 and 2 in O.A.(EKM)No.415 of 2025;
O.P.(KAT)No.232 of 2025 is filed by respondents 1 and 2 in O.A.No.490 of 2025; O.P.(KAT)No.233 of 2025 is filed by the respondents in O.A.(EKM)No.552 of 2025; O.P.(KAT)No.235 of 2025 is filed by respondents 1 and 2 in O.A.No.480 of 2025;
O.P.(KAT)No.237 of 2025 is filed by the respondents in O.A.No.503 of 2025; O.P.(KAT)No.238 of 2025 is filed by respondents 1 and 2 in O.A.(EKM)No.407 of 2025; O.P.(KAT)No.239 of 2025 is filed by the respondents in O.A.(EKM)No.489 of 2025; O.P.(KAT)No.240 of 2025 is filed by respondents 1 and 2 in O.A.(EKM)No.437 of 2025;
O.P.(KAT)No.241 of 2025 is filed by the respondents in O.A.(EKM)No.504 of 2025; O.P.(KAT)No.242 of 2025 is filed by respondents 1 and 2 in O.A.No.476 of 2025; O.P.(KAT)No.245 of 2025 is filed by respondents 1 and 2 in O.A.(EKM)No.428 of 2025;
O.P.(KAT)No.252 of 2025 is filed by respondents 1 and 2 in O.A.(EKM)No.414 of 2025; and O.P.(KAT)No.268 of 2025 is filed O.P.(KAT)No.214 of 2025 47 and conn. cases 2026:KER:16808 by respondents 1 to 3 in O.A.No.478 of 2025.
3. The original applications before the Additional Bench of the Tribunal at Ernakulam and the Principal Bench at Thiruvananthapuram were filed invoking the provisions under Section 19 of the Administrative Tribunals Act, 1985, challenging the orders passed by the Director of General Education (Higher Secondary Department) ordering transfer and posting, by way of redeployment of teachers who were found excess during the staff fixation order for the year 2023-24 in Government Higher Secondary Schools in the State. In O.A.No.502 of 2025, the challenge was against Annexure A1 order No.HSE/2225/2025-Ad C5 dated 11.03.2025 issued by the Director of General Education (Higher Secondary Department), regarding redeployment of Higher Secondary School Teacher (Junior) Malayalam. Similar orders issued by the Director of General Education (Higher Secondary Department) were under challenge in the connected original applications. The reliefs sought for in the original applications are for setting aside such orders to the extent the applicants in the respective original applications are redeployed and directing the respondents therein (the petitioners in these O.P.(KAT)No.214 of 2025 48 and conn. cases 2026:KER:16808 original petitions) to restore status quo ante, i.e., the position that existed prior to the issuance of such orders. Other consequential reliefs were also sought for in the original applications. The reliefs sought for in O.A.No.502 of 2025 reads thus;
"1. The applicant humbly prays that this Hon'ble Tribunal may be pleased to call for the records leading to the issuance of Annexure A1 transfer order, review the proceedings, set aside the transfer order, and direct the respondents to restore the status quo ante, i.e., the position that existed prior to the issuance of Annexure A1.
2. The Hon'ble Tribunal may kindly direct the second respondent to finalize the General Transfer of Higher Secondary School Teachers for the year 2025 in accordance with the provisions of Annexure A2 (Government Order) and Annexure A3 (General Transfer Guidelines) before implementing any further relocations.
3. The Second Respondent may be directed to implement the relocation of excess teachers only along with the upcoming General Transfer, and strictly after following all procedural requirements as laid down in the applicable rules and guidelines."
4. The Tribunal, by a common order dated 30.04.2025, allowed O.A.(EKM)No.405 of 2025 and connected matters and also O.A.No.476 of 2025 and connected matters, with the directions contained in paragraph 18 of that order, a copy of which is marked as Ext.P15 in O.P.(KAT)No.214 of 2025. Paragraphs 12 to 18 of O.P.(KAT)No.214 of 2025 49 and conn. cases 2026:KER:16808 that order read thus:
"12. While analyzing the issues agitated, this Tribunal! takes note that the challenge in all the cases is against the orders of transfer issued by the DGE. Interference with orders of transfers issued by competent authorities, in exercise of power of judicial review, are sparingly done, only under exceptional circumstances. It is the prerogative of the Government, who is the employer, to post its employees at any desired stations, in accordance with the administrative exigencies and conveniences. An employee cannot claim or insist upon that he/she should be posted in any particular station. But in the case of employees under the State Government, policy of transfers had already been streamlined by fixing norms and guidelines. This is mainly intended to mitigate prejudices and inconveniences which will be caused to employees, due to transfers to far away stations from their place of residence. It is further intended to curtail administrative decisions based on bias, favouritism, nepotism or mala fides. The State Government in the Department of Personnel and Administrative Reforms had formulated detailed guidelines in this regard, as early as in the year 2017, as per GO(P) No.3/2017. Clause (1) of the said Government Order stipulates that, in 'non-vacation departments' the general transfers should be finalized before 30" of April every year, and in 'vacation departments' it should be finalized before 315:
August every year. It is specifically mentioned that, with respect to schools, adjustment transfers can be issued during the months of July/August. The State Government, as early as in the year 2021, issued GO(Rt.)No.55/2021/P&ARD, dated O.P.(KAT)No.214 of 2025 50 and conn. cases 2026:KER:16808 21.10.2021 insisting upon all the Departments in the State Government to create electronic database of its employees and to finalize general transfers through the online system, by strictly following the norms/guidelines stipulated under GO(P)No.3/2017, It was insisted upon that, all the Departments should ensure strict compliance of the norms/guidelines of genera! transfer, through the online system. In GO(P) No.3/2017 under clause (2)(i) it is insisted upon that, an employee who has not completed 3 years service in a particular station cannot be transferred ordinarily, until the next general transfer. Clause 2(iif) further insists upon that, unless it is required for any public interest or for accommodating a person who had completed 3 years outstation service, any employee who has not completed 3 years service at a particular station cannot be transferred, but for any departmental action or for any vigilance enquiry or on compassionate grounds or for want of vacancy. It is explained under clause 3 that, what is meant by public interest is a situation when the transfer becoming inevitable for effective and smooth functioning of the office. In GO(P).No.3/2017 it is mentioned that every Department will be having liberty to formulate its own guidelines, after discussions with service organizations, for effecting the general transfers. When the policy formulated through prescription of the norms/guidelines is blatantly violated, any person aggrieved will have a right to challenge the same, and the Tribunal assumes jurisdiction for interference, in order to set right such violations.
13. The impugned orders, when analysed based on the norms/guidelines stipulated under GO(P) No.3/2017 and based on subsequent Government Orders insisting upon strict O.P.(KAT)No.214 of 2025 51 and conn. cases 2026:KER:16808 adherence to such norms/guidelines, it is to be found that, the deployments and transfers were ordered at a point of time after initiation of the proceedings of general transfer of the year 2025-2026, based on the directions issued from this Tribunal in O.A.Nos.1433/2024 and connected cases. The State Government in the Department of General Education had issued GO(Rt) No.2282/2025/G.Edn dated 27.3.2025, 'entrusting 'KITE' to provide technical support for completing the process of online transfers. and postings of the HSSTs/HSSTs(Jr.), from the academic year 2025-2026 onwards. With respect to the time line for completing general transfer in the schools, as already pointed out, GO(P) No.3/2017 insists upon that in 'vacation departments' the process need be completed before 315: August every year. It is also specifically mentioned that, with respect to schools, adjustment transfers can be issued during the months of July/August on every year. Distinction contained in GO(P) No.3/2017 with respect to finalization of general transfers, in between the 'Non-Vacation Departments' and the 'Vacation Departments', is intended to facilitate transfer of Teachers based on verification of student strength of each academic year, after re-opening of the schools and fixation of staff strength. Therefore the contention raised by the Additional Secretary to the Government, General Education Department, that, if the general transfer of the academic year 2025-26 is not effected in the beginning of the academic year, it will affect the legitimate rights of teachers for transfer and also affect the academic activities of the school, cannot be countenanced hs correct and justified. According to the State Government, general transfer of teachers is a routine process and the staff O.P.(KAT)No.214 of 2025 52 and conn. cases 2026:KER:16808 fixation has no role; and mingling of the process of general transfer with the staff fixation is not a correct approach. Stand taken is absolutely incorrect and is against the norms/guidelines stipulated by the State Government with respect to general transfers in 'Vacation Departments'. It is conceded by the official respondents that, teachers who were found excess in the academic year 2023-24 were continuing without sufficient work during the academic years 2023-24, 2024-25, causing heavy financial burden to the State exchequer. Admittedly, those teachers were not deployed against any vacancies existed, through adjustment transfers issued, for quite a long time after finalization of staff fixation of the academic year 2023-24. This Tribunal is compelled to make an observation that there occurred clear negligence and derelictions on the part of those who are responsible, in causing such huge loss to the State exchequer by permitting continuation of Teachers found excess, without there being sufficient work, being paid with salary and other allowances without utilization of their services. However, since the said issue is not germane for the purpose of resolution of the dispute agitated, we leave that for appropriate decision of the authorities concerned.
14. Coming back to the question regarding sustainability of the orders impugned, it is pertinent to take note that, direction of this Tribunal in OA.No.1433/2024 and connected cases was issued on 7.3.2025. The Government issued orders on 27.3.2025 directing 'KITE' to provide technical support for effecting the online transfer of HSSTs, with respect to the academic year 2025-26. The respondents had conceded that the academic year 2024-2025 came to a close on 29.3.2025.O.P.(KAT)No.214 of 2025 53
and conn. cases 2026:KER:16808 It is also conceded that, public examinations were started and most of the teachers were assigned with examination duties.
Being so, whether there existed any exigency to issue the impugned orders on 11.03.2025, deploying teachers who were found excess in the year 2023- 2024, by ordering transfer of a large number of regular teachers from their present Districts to far away Districts, is the question. It is highly pertinent to notice that, the impugned orders were issued after taking a decision to effect the general transfer with respect to the academic year 2025- 26. Deployments and transfers of HSSTs/HSSTs(Jr.) ordered at that point of time can only be found as a hasty step taken in order to protect those teachers found excess, from being not transferred to far away Districts, wherever vacancies are available in the subject concerned. As contended by the applicants, there is absolutely no justification in transferring other teachers, who were not at all found excess/thrown out, for facilitating accommodation of teachers found excess, within the same Districts. Action in this regard is clearly tainted and malafide, presumably motivated with extraneous reasons. The impugned orders if allowed to stand will result in upsetting the vacancy position in different schools, available to be considered as open vacancies in the general transfer of 2025-2026. This will definitely affect the chances of those teachers who had completed 3 years in the present stations, to seek for transfer to their desired/preferred stations. effect this will be going to affect their legitimate claims in the general transfer, based on the length of seniority in service and station seniority, outstation service, preferential categories, compassionate grounds, etc.
15. The DGE is banking upon the instructions received from O.P.(KAT)No.214 of 2025 54 and conn. cases 2026:KER:16808 the Government directing to follow the same criteria adopted in the year 2019, with respect to promotion/transfers of Principals in Higher Secondary Schools. As contended by the applicants, the context is entirely different and the criteria followed for accommodating Principals in each Higher Secondary Schools is inevitable, which cannot be followed with respect to deployment of excess/thrown out teachers. Considering the administrative exigencies or convenience, it can only be justified if the excess teachers are transferred against vacancies available in the subject concerned within any of the schools in the State. There is no stipulation which can be illustrated that they should be accommodated within the same District or in the nearby Districts, by transferring teachers who are not found excess or thrown out, to far away Districts. The above aspect assumes more importance when considering the method followed in the year 2023-24, as per Circular issued by the DGE, No.HSE/5034/2023-Ad C6, dated 25.10.2023. During the said year, those teachers remained excess in the 'batch-shifted schools' were permitted to apply in the general transfer. It is insisted upon that the Principals of the Schools concerned should ensure that those who are juniors in service from the 'batch-shifted schools' applied for transfer in the general transfer. But, there is no reasonable answer forthcoming as to why a deviation from that procedure with respect to the general transfer of 2025-26 was adopted.
16. Incidentally, it is to be observed that, when impiementation of the impugned orders remained stayed through different orders passed by this Tribunal from 12.3.2025 onwards and while certain teachers included therein had already been relieved and they could not take charge at the transferred O.P.(KAT)No.214 of 2025 55 and conn. cases 2026:KER:16808 stations because of the interim orders, stand taken by the CEO, 'KITE', who is providing transfer. But it is clear that, if the orders impugned are set aside and if all the teachers including those who found excess were given chance to participate in the general transfer, the process can be completed in a more fair, justifiable and proper manner, without affecting the legitimate rights, claims and options of everybody. As done during the academic year 2023-24, the excess/thrown out teachers can also be provided with opportunity to seek transfer to their desired stations in accordance with availability of vacancies in the subject concerned. With respect to 'batch- shifted Higher Secondary Schools' and with respect to those batches where teachers are found excess due to fall in student strength, it need only to be ensured that, teachers who are juniormost in service should compulsorily make application in the general transfer.
17. As far as the HSSTs/HSSTs(Jr.) are concerned, the DGE is the competent authority with respect to their appointment, transfers and postings. The 'KITE' is only an outside agency assigned with the task of providing technical support for facilitating the general transfer through the online system. But it is brought to the notice of this Tribunal that, despite pendency of the stay orders in force, against implementation of the impugned orders; and despite the Original Applications stood finally heard and reserved for pronouncement of orders, the CEO of 'KITE' had issued a circular on 18.4.2025 (No.KITE/25/1748(10) prescribing methodology and stipulating guidelines for those teachers deployed/transferred through the impugned orders to submit applications in the general transfer, on or before 4.00 p.m. on 22.04.2025. A copy O.P.(KAT)No.214 of 2025 56 and conn. cases 2026:KER:16808 of the said circular is produced along with a Memorandum filed by counsel for the applicant in OA(EKM). No.414/2025. In limited words, this Tribunal may observe that, it is a clear highhanded action on the part of the CEO of 'KITE', who is an outside agency interfering with the norms/guidelines of general transfer, for which he is not competent at all. Moreover, such an action can only be considered as an undue interference in the proceedings pending before this Tribunal, without the said agency being not a party in such proceedings. Even if it is assumed that such an agency is an instrumentality of the State Government, it is clear that the CEO of 'KITE' is overdoing things which are not within his competence, authority or control, in a manner with scant. respect to proceedings pending before this judicial authority and the process of law, presumably due to some extraneous reasons. This Tribunal expresses fervent hope that the authorities concerned will take a call into those aspects and shall take appropriate steps against such highhanded actions.
18. Upshot of the above discussions is that, orders of deployment/transfers issued by the DGE on 11.03.2025, which are under challenge in the above Original Applications, cannot be sustained as legal and justified. Hence, the above Original Applications are hereby allowed on the following terms:-
(i) The orders of deployment/transfer issued by the Director of General Education (Higher Secondary), dated 11.03.2025, impugned in the above cases, are hereby set aside.
(ii) The State Government in the Department concerned and the Director of General Education are hereby directed to proceed with finalization of the general transfer of the O.P.(KAT)No.214 of 2025 57 and conn. cases 2026:KER:16808 academic year 2025-2026, by providing all the HSSTs/HSSTs(Jr.) including those who are included in the impugned orders which are set aside herein, with opportunity to participate in the process of general transfer, as if the orders set aside herein were not in existence, by re-doing the 'centralized vacancy identification process' and by including those vacancies which were sought to be filled up through the impugned orders; by publishing and circulating a fresh schedule of time limit for each steps in the process of general transfer. The Registry of this Tribunal is directed to forward a copy of this order to the Chief Secretary of the State and to the Principal Secretary to the Government, Department of General Education under 'name cover', in order to bring to their personal attention and for appropriate actions, specifically with respect to the observations contained in Paragraphs 10 and 17 of the order."
5. Feeling aggrieved by the order dated 30.04.2025 of the Tribunal, the State and the official respondents in the respective original applications are before this Court in these original petitions. The reliefs and the interim relief sought for in O.P.(KAT)No.214 of 2025, arising out of the order dated 30.04.2025 of the Tribunal in O.A.No.502 of 2025 read thus;
"1. To set aside the order dated 30.04.2025 of the Kerala Administrative Tribunal, Additional Bench at Ernakulam, in O.A.No.502 of 2025 and allow the Director of General Education to proceed further to complete the transfer and O.P.(KAT)No.214 of 2025 58 and conn. cases 2026:KER:16808 posting of the Higher Secondary School Teachers as per its original schedule date of 31.05.2025, as per the circulars issued;
2. Declare that the transfer and posting order issued by the Director of General Education as per Exts.P6 to P6(n) is in order for deployment of excess Higher Secondary School Teachers, following the staff fixation order. Interim relief:
For the reasons stated in the accompanying affidavit in support of the O.P.(KAT), this Hon'ble Court may be pleased to stay Ext.P15 order dated 30.04.2025 of the Tribunal and allow the Director General of Education to complete the ongoing 2025- 26 general transfer process in respect of 8200 teachers, including 300 teachers who have applied for general transfer, to avoid jeopardizing the academic calendar within the stipulated date of 31.05.2025, for the interest of plus two students, pending final disposal of O.P.(KAT)."
6. On 26.06.2025, when O.P.(KAT)No.214 of 2025 and connected matters came up for admission, the original petitions were admitted on file and notice was ordered to the respondent-
applicant through their respective departments. The Division Bench granted an interim stay as prayed for. The said interim order is still in force. Service of notice is not complete in O.P.(KAT)No.215 of 2025, since fresh steps were not taken. In the other original petitions, the memo filed by the learned Government Pleader regarding service of notice is incorporated.
O.P.(KAT)No.214 of 2025 59and conn. cases 2026:KER:16808
7. Despite service of notice, there is no appearance for the respondent(s)-applicant(s) in the original petitions other than O.P.(KAT)Nos.229 and 252 of 2025.
8. During the course of arguments, the learned Senior Government Pleader and also the learned counsel for the respondent(s)-applicant(s) in O.P.(KAT)Nos.229 and 252 of 2025 would point out the order of the Division Bench dated 19.05.2025 in O.P.(KAT)No.208 of 2025, arising out of the order dated 30.04.2025 of the Tribunal in O.A.(EKM)No.405 of 2025. The said order reads thus;
"We note that there are only 31 applicants before the Tribunal. They shall be retained at the present stations, and they shall also be permitted to take part in the general transfer. We make it clear that none of the applicants shall be reallocated without further orders from this Court. The impugned order is stayed subject to the above.
Without prejudice to the contention raised by the learned Senior Government Pleader, the application of the first respondent shall be considered for provisional inclusion during the publication of the provisional list for general transfer, subject to further orders in this matter."
9. Having considered the submissions made by the learned Senior Government Pleader and also the learned counsel for the respondent(s)-applicant(s) in O.P.(KAT)Nos.220, 229 and O.P.(KAT)No.214 of 2025 60 and conn. cases 2026:KER:16808 252 of 2025, we notice that the challenge in O.A.No.502 of 2024 and connected cases and O.A.(EKM)No.405 of 2025 and connected cases are against the orders passed by the Director of General Education (Higher Secondary Department) ordering transfer and posting, by way of redeployment of teachers who were found excess during the staff fixation order for the year 2023-24 in Government Higher Secondary Schools in the State.
After setting aside the impugned orders, the direction issued by the Tribunal in the order dated 30.04.2025 was to proceed with finalisation of the general transfer of the academic year 2025-26 by providing all HSSTs/HSSTs (Junior), including those who are in the impugned orders, with opportunity to participate in the process of general transfer, as if the orders set aside were not in existence, by redoing the 'centralized vacancy identification process' and by including those vacancies which were sought to be filled up through the impugned orders, by publishing and circulating a fresh schedule of time limit for each steps in the process of general transfer. Since the process of the general transfer for the academic year 2025-26 is already over and the interim orders granted in the original petitions are still in force, we O.P.(KAT)No.214 of 2025 61 and conn. cases 2026:KER:16808 find that these original petitions can be closed after leaving open the legal and factual contentions raised by both sides.
In the result, for the reason stated hereinbefore, these original petitions are closed; leaving open the legal and factual contentions raised by both sides.
Sd/-
ANIL K. NARENDRAN, JUDGE Sd/-
MURALEE KRISHNA S., JUDGE
ays
O.P.(KAT)No.214 of 2025 62
and conn. cases 2026:KER:16808
APPENDIX OF OP(KAT) NO. 214 OF 2025 PETITIONER ANNEXURES Annexure A1 TRUE COPY OF THE PROCEEDINGS OF THE 2ND RESPONDENT VIDE ORDER NO. HSE/2225/2025 AD C5 DATED 11.03.2025.
Annexure A2 A TRUE COPY OF THE ORDER G.O(P) NO.3/2017/P&ARD, THIRUVANANTHAPURAM DATED 25.02.2017 OF THE PERSONNEL AND ADMINISTRATIVE REFORMS DEPARTMENT Annexure A3 TRUE COPY OF THE G.O (RT) NO. 838/2019/G EDN DATED 2.3.2019 OF THE 1ST RESPONDENT. Exhibit P1 A TRUE COPY OF THE O.A. NO.502/2025 ALONG WITH ANNEXURES Exhibit P2 A TRUE COPY OF THE INTERIM ORDER DATED 17.03.2025.
Exhibit P3 A TRUE COPY OF THE REPLY STATEMENT FILED IN O.A.NO. 414/2025(EKM) Exhibit P4 EXHIBIT P4:- A TRUE COPY OF THE AFFIDAVIT IN O.A NO.414/2025 (EKM).
Exhibit P5 A REPLY STATEMENT FILED ON BEHALF OF THE 2ND RESPONDENT IN O.A.NO.502/2025 ON 04.04.2025.
Exhibit P6 TRUE COPY OF THE ORDER NO. HSE/2589/2025- AD C3 DATED 11-3-2025 (RESPECT OF HSST, POLITICAL SCIENCE).
Exhibit P6(a) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/3148/2025-AD B4 DATED 11-3-2025 (RESPECT OF HSST, ENGLISH) Exhibit P6(b) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/3178/2025-AD C5 DATED 11-3-2025 (RESPECT OF HSST, MALAYALAM).
Exhibit P6(c) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/2330/2025-AD C4 DATED 11-3-2025 (RESPECT OF HSST, STATISTICS). Exhibit P6(d) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/2243/2025-AD C1 DATED 11-3-2025 (RESPECT OF HSST (JR) HINDI).
Exhibit P6(e) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/2332/2025-AD C4 DATED 11-3-2025 (RESPECT OF HSST, ECONOMICS).
O.P.(KAT)No.214 of 2025 63and conn. cases 2026:KER:16808
Exhibit P6(f) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/2225/2025-AD C5 DATED 11-3-2025
(RESPECT OF HSST (JR) MALAYALAM). Exhibit P6(g) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/341/2025-AD B1 DATED 11-3-2025 (RESPECT OF HSST, GEOGRAPHY).
Exhibit P6(h) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/213/2025-AD C1 DATED 11-3-2025 (RESPECT OF HSST, HINDI).
Exhibit P6(i) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/2348/2025-AD BC6 DATED 11-3-2025 (RESPECT OF HSST (JR) COMPUTER SCIENCE). Exhibit P6(j) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/2580/2025-AD C3 DATED 11-3-2025 (RESPECT OF HSST, HISTORY).
Exhibit P6(k) TRUE PHOTOCOPY OF THE ORDER NO. HSE/17950 (1) /2024-AD C1 DATED 11-3-2025 (DATE WRONGLY PRINTED AS 11-4-2025 INSTEAD OF 11-3-2025) (RESPECT OF HSST, TAMIL) Exhibit P6(l) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/2610/2025-AD C3 DATED 11-3-2025 (RESPECT OF HSST (JR) POLITICAL SCIENCE) Exhibit P6(m) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/19911/2024-AD B3 DATED 11-3-2025 (RESPECT OF HSST (JR) COMMERCE). Exhibit P6(n) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/188/2025-AD B3 DATED 11-3-2025 (RESPECT OF HSST, COMMERCE) Exhibit P7 TRUE COPY OF THE G.O.(P)NO.3/2017 DATED 25.02.2017 Exhibit P8 TRUE PHOTOCOPY OF THE G.O. (RT) NO.838/2019/G.EDN DATED 02.03.2019.
Exhibit P9 TRUE PHOTOCOPY OF THE G.O.(RT)NO.2282/2025 /G.EDN DATED 27-3- 2025 ISSUED BY THE GENERAL EDUCATION DEPARTMENT.
Exhibit P10 TRUE PHOTOCOPY OF THE CIRCULAR NO.
HSE/3693/2025-AD C6 DATED 7-4-2025 ISSUED BY THE DGE.
Exhibit P11 TRUE PHOTOCOPY OF THE CIRCULAR NO.
KITE/2025/1748(10) DATED 18-4-2025 ISSUED BY THE KITE.
Exhibit P12 TRUE COPY OF THE CIRCULAR NO.
O.P.(KAT)No.214 of 2025 64and conn. cases 2026:KER:16808 HSE/3693/2025-AD C6 DATED 19-4-2025 ISSUED BY THE DGE.
Exhibit P13 TRUE PHOTOCOPY OF THE CIRCULAR NO.
HSE/3693/2025 -AD C6 DATED 26-4-2025. Exhibit P14 TRUE PHOTOCOPY OF THE LETTER GEDN-
11/248/2024-G.EDN DATED 5.03.2025. Exhibit P15 TRUE COPY OF THE ORDER DATED 30-04-2025 IN O.A NO.502/2025 (EKM) PASSED BY THE LEARNED KERALA ADMINISTRATIVE TRIBUNAL, ERNAKULAM.
O.P.(KAT)No.214 of 2025 65and conn. cases 2026:KER:16808 APPENDIX OF OP(KAT) NO. 215 OF 2025 PETITIONER ANNEXURES Annexure A1 TRUE COPY OF THE PROCEEDINGS OF THE 2ND RESPONDENT VIDE ORDER NO. HSE/341/2025- ADB1 DATED 11.03.2025.
Annexure A2 A TRUE COPY OF THE ORDER G.O (P) NO.3/2017/P&ARD, THIRUVANANTHAPURAM DATED 25.02.2017 OF THE PERSONNEL AND ADMINISTRATIVE REFORMS DEPARTMENT. Annexure A3 TRUE COPY OF THE G.O (RT) NO. 838/2019/G EDN DATED 2.3.2019 OF THE 1ST RESPONDENT. Exhibit P1 A TRUE COPY OF THE O.A.NO.487/2025 ALONG WITH ANNEXURES.
Exhibit P2 A TRUE COPY OF THE INTERIM ORDER DATED 17.03.2025.
Exhibit P3 A TRUE COPY OF THE REPLY STATEMENT FILED IN O.A.NO. 414/2025(EKM) Exhibit P4 A TRUE COPY OF THE AFFIDAVIT HAS ALSO FILED IN O.A NO. 414/2025 (EKM). Exhibit P5 A TRUE COPY OF THE MISCELLANEOUS APPLICATION FILED BY THE DEPARTMENT FOR VACATING INTERIM ORDER ON 04.04.2025 Exhibit P6 A TRUE COPY OF THE STATEMENT FILED ON BEHALF OF THE 2ND RESPONDENT ON 04.04.2025 IN O.A.NO.487/2025. Exhibit P7 TRUE COPY OF THE ORDER NO. HSE/2589/2025- AD C3 DATED 11-3-2025 (RESPECT OF HSST, POLITICAL SCIENCE).
Exhibit P7(a) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/3148/2025-AD B4 DATED 11-3-2025 (RESPECT OF HSST, ENGLISH) Exhibit P7(b) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/3178/2025-AD C5 DATED 11-3-2025 (RESPECT OF HSST, MALAYALAM).
Exhibit P 7(c) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/2330/2025-AD C4 DATED 11-3-2025 (RESPECT OF HSST, STATISTICS). Exhibit P7(d) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/2243/2025-AD C1 DATED 11-3-2025 (RESPECT OF HSST (JR) HINDI).
O.P.(KAT)No.214 of 2025 66and conn. cases 2026:KER:16808
Exhibit P7(e) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/2332/2025-AD C4 DATED 11-3-2025
(RESPECT OF HSST, ECONOMICS).
Exhibit P7(f) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/2225/2025-AD C5 DATED 11-3-2025
(RESPECT OF HSST (JR) MALAYALAM). Exhibit P7(g) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/341/2025-AD B1 DATED 11-3-2025 (RESPECT OF HSST, GEOGRAPHY).
Exhibit P7(h) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/213/2025-AD C1 DATED 11-3-2025 (RESPECT OF HSST, HINDI).
Exhibit P7(i) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/2348/2025-AD BC6 DATED 11-3-2025 (RESPECT OF HSST (JR) COMPUTER SCIENCE). Exhibit P7(j) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/2580/2025-AD C3 DATED 11-3-2025 (RESPECT OF HSST, HISTORY).
Exhibit P7(k) TRUE PHOTOCOPY OF THE ORDER NO. HSE/17950 (1) /2024-AD C1 DATED 11-3-2025 (DATE WRONGLY PRINTED AS 11-4-2025 INSTEAD OF 11-3-2025) (RESPECT OF HSST, TAMIL) Exhibit P(l) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/2610/2025-AD C3 DATED 11-3-2025 (RESPECT OF HSST (JR) POLITICAL SCIENCE). Exhibit P7(m) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/19911/2024-AD B3 DATED 11-3-2025 (RESPECT OF HSST (JR) COMMERCE). Exhibit P7(n) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/188/2025-AD B3 DATED 11-3-2025 (RESPECT OF HSST, COMMERCE) Exhibit P(8) TRUE COPY OF THE G.O.(P)NO.3/2017 DATED 25.02.2017 Exhibit P9 TRUE PHOTOCOPY OF THE G.O. (RT) NO.838/2019/G.EDN DATED 02.03.2019. Exhibit P10 TRUE PHOTOCOPY OF THE G.O.(RT)NO.2282/2025 /G.EDN DATED 27-3- 2025 ISSUED BY THE GENERAL EDUCATION DEPARTMENT.
Exhibit P11 TRUE PHOTOCOPY OF THE CIRCULAR NO.
HSE/3693/2025-AD C6 DATED 7-4-2025 ISSUED BY THE DGE.
Exhibit P12 TRUE PHOTOCOPY OF THE CIRCULAR NO.
O.P.(KAT)No.214 of 2025 67and conn. cases 2026:KER:16808
KITE/2025/1748(10) DATED 18-4-2025
ISSUED BY THE KITE.
Exhibit P13 TRUE COPY OF THE CIRCULAR NO.
HSE/3693/2025-AD C6 DATED 19-4-2025 ISSUED BY THE DGE.
Exhibit P14 TRUE PHOTOCOPY OF THE CIRCULAR NO.
HSE/3693/2025 -AD C6 DATED 26-4-2025. Exhibit P15 TRUE PHOTOCOPY OF THE LETTER GEDN-
11/248/2024-G.EDN DATED 5.03.2025. Exhibit P16 TRUE COPY OF THE ORDER DATED 30-04-2025 IN O.A.NO.487/2025 PASSED BY THE LEARNED KERALA ADMINISTRATIVE TRIBUNAL, ERNAKULAM.
O.P.(KAT)No.214 of 2025 68and conn. cases 2026:KER:16808 APPENDIX OF OP(KAT) NO. 217 OF 2025 PETITIONER ANNEXURES Annexure A1 TRUE COPY OF ORDER NO.HSE/3178/2025-AD C5 DATED 11/03/2025 ISSUED FROM THE OFFICE OF 2ND RESPONDENT Annexure A2 TRUE COPY OF ORDER NO.HSE/3148/2025-AD B4 DATED 11/03/2025 ISSUED FROM THE OFFICE OF 2ND RESPONDENT Annexure A3 TRUE COPY OF THE ORDER NO. HSE/2348/2025- AD C6 DATED 11/03/2025 ISSUED FROM THE OFFICE OF 2ND RESPONDENT Annexure A4 TRUE COPY OF THE ORDER NO. HSE/19911/2024
- AD B3 DATED 11/03/2025 ISSUED FROM THE OFFICE OF 2ND RESPONDENT.
Annexure A5 TRUE COPY OF ORDER NO. HSE/2332/2025 - AD C4 DATED 11/03/2025 ISSUED FROM THE OFFICE OF 2ND RESPONDENT.
Annexure A6 TRUE COPY OF ORDER NO. HSE/188/2025-AD B3 DATED 11/03/2025 ISSUED FROM THE OFFICE OF 2ND RESPONDENT Annexure A7 TRUE COPY OF THE TOTAL STUDENTS STRENGTH PERTAINING TO THE GOVERNMENT SVHSS THANDANVILA, KUDASSANAD, ALAPPUZHA NOMINAL ROLL TAKEN FROM THE HIGHER SECONDARY EDUCATION PORTAL.
Annexure A8 TRUE COPY OF THE ADMITTED LIST OF STUDENTS IN COMMERCE DURING THE ACADEMIC YEAR 2024-2025 OBTAINED FROM THE SITE OF THE HSCAP.KERALA.GOV.IN.
Annexure A9 TRUE COPY OF THE INTERIM ORDER PASSED BY THE HONOURABLE TRIBUNAL IN OA (EKM) NO.407/2025 DATED 12/03/2025.
Annexure R2(a) TRUE COPY OF THE LETTER DATED 15.03.2025
SUBMITTED BY THE APPLICANT
Annexure R2(a) in TRUE COPY OF THE GO(RT) NO. 838/2019/GEDN
Exhbt P5 DATED 02/03/2019
Exhibit P1 A TRUE COPY OF OA 498/2025
Miscellaneous
MISCELLANEOUS APPLICATION
Application
Exhibit P2 A TRUE COPY OF THE INTERIM ORDER DATED
O.P.(KAT)No.214 of 2025 69
and conn. cases 2026:KER:16808
17.03.2025.
Exhibit P3 A TRUE COPY OF THE REPLY STATEMENT DATED
02.04.2025 FILED IN O.A.NO. 414/2025(EKM) Exhibit P4 A TRUE COPY OF THE AFFIDAVIT DATED 07.04.2025 FILED IN O.A NO. 414/2025 (EKM).
Exhibit P5 THE STATEMENT DATED 03.04.2025 FILED ON BEHALF OF THE 2ND RESPONDENT IN OA 498/2025 (EKM) Exhibit P6 TRUE COPY OF THE ORDER NO. HSE/2589/2025- AD C3 DATED 11-3-2025 (RESPECT OF HSST, POLITICAL SCIENCE).
Exhibit P6(a) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/3148/2025-AD B4 DATED 11-3-2025 (RESPECT OF HSST, ENGLISH) Exhibit P6(b) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/3178/2025-AD C5 DATED 11-3-2025 (RESPECT OF HSST, MALAYALAM).
Exhibit P6(d) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/2243/2025-AD C1 DATED 11-3-2025 (RESPECT OF HSST (JR) HINDI).
Exhibit P6(c) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/2330/2025-AD C4 DATED 11-3-2025 (RESPECT OF HSST, STATISTICS). Exhibit P6(f) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/2225/2025-AD C5 DATED 11-3-2025 (RESPECT OF HSST (JR) MALAYALAM). Exhibit P6(g) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/341/2025-AD B1 DATED 11-3-2025 (RESPECT OF HSST, GEOGRAPHY).
Exhibit P6(h) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/213/2025-AD C1 DATED 11-3-2025 (RESPECT OF HSST, HINDI).
Exhibit P6(i) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/2348/2025-AD BC6 DATED 11-3-2025 (RESPECT OF HSST (JR) COMPUTER SCIENCE). Exhibit P6(e) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/2332/2025-AD C4 DATED 11-3-2025 (RESPECT OF HSST, ECONOMICS).
Exhibit P6(j) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/2580/2025-AD C3 DATED 11-3-2025 (RESPECT OF HSST, HISTORY).
O.P.(KAT)No.214 of 2025 70and conn. cases 2026:KER:16808
Exhibit P6(l) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/2610/2025-AD C3 DATED 11-3-2025
(RESPECT OF HSST (JR) POLITICAL SCIENCE). Exhibit P6(k) TRUE PHOTOCOPY OF THE ORDER NO. HSE/17950 (1) /2024-AD C1 DATED 11-3-2025 (DATE WRONGLY PRINTED AS 11-4-2025 INSTEAD OF 11-3-2025) (RESPECT OF HSST, TAMIL) Exhibit P6(n) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/188/2025-AD B3 DATED 11-3-2025 (RESPECT OF HSST, COMMERCE) Exhibit P6(m) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/19911/2024-AD B3 DATED 11-3-2025 (RESPECT OF HSST (JR) COMMERCE). Exhibit P7 TRUE COPY OF THE G.O.(P)NO.3/2017 DATED 25.02.2017 Exhibit P8 RUE PHOTOCOPY OF THE G.O. (RT) NO.838/2019/G.EDN DATED 02.03.2019.
Exhibit P9 TRUE PHOTOCOPY OF THE G.O.(RT)NO.2282/2025 /G.EDN DATED 27-3- 2025 ISSUED BY THE GENERAL EDUCATION DEPARTMENT.
Exhibit P10 TRUE PHOTOCOPY OF THE CIRCULAR NO.
HSE/3693/2025-AD C6 DATED 7-4-2025 ISSUED BY THE DGE.
Exhibit P11 TRUE PHOTOCOPY OF THE CIRCULAR NO.
KITE/2025/1748(10) DATED 18-4-2025 ISSUED BY THE KITE.
Exhibit P12 TRUE COPY OF THE CIRCULAR NO.
HSE/3693/2025-AD C6 DATED 19-4-2025 ISSUED BY THE DGE.
Exhibit P13 TRUE PHOTOCOPY OF THE CIRCULAR NO.
HSE/3693/2025 -AD C6 DATED 26-4-2025. Exhibit P14 TRUE PHOTOCOPY OF THE LETTER GEDN-
11/248/2024-G.EDN DATED 5.03.2025. Exhibit P15 TRUE COPY OF THE ORDER DATED 30-04-2025 IN O.A.NO.498/2025 PASSED BY THE LEARNED KERALA ADMINISTRATIVE TRIBUNAL, ERNAKULAM.
O.P.(KAT)No.214 of 2025 71and conn. cases 2026:KER:16808 APPENDIX OF OP(KAT) NO. 220 OF 2025 PETITIONER ANNEXURES Annexure A1 TRUE COPY OF HSE/2330/2025-AD C4 DATED 11.03.2025 OF THE 2ND RESPONDENT. Annexure A2 TRUE COPY OF THE CIRCULAR NO.
HSE/5034/2023 - AD C6 DATED 25.10.2023 ISSUED BY THE 2ND RESPONDENT Exhibit P1 A TRUE COPY OF THE O.A.(EKM) NO.416/2025 Exhibit P2 A TRUE COPY OF THE INTERIM ORDER DATED 13.03.2025.
Exhibit P3 A TRUE COPY OF THE REPLY STATEMENT FILED IN O.A.NO. 414/2025(EKM) Exhibit P4 A TRUE COPY OF THE AFFIDAVIT FILED IN O.A NO. 414/2025 (EKM).
Exhibit P5 A TRUE COPY OF THE MISCELLANEOUS APPLICATION DATED 01-04-2025 FILED BY THE DEPARTMENT ON 03.04.2025 FOR VACATING INTERIM ORDER Exhibit P6 A REJOINDER DATED 06.04.2025 IN O.A NO.
416/2025 FILED BY THE APPLICANT TO THE REPLY STATEMENT FILED BY THE 2ND RESPONDENT Exhibit P7 TRUE COPY OF THE ORDER NO. HSE/2589/2025- AD C3 DATED 11-3-2025 (RESPECT OF HSST, POLITICAL SCIENCE).
Exhibit P7(a) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/3148/2025-AD B4 DATED 11-3-2025 (RESPECT OF HSST, ENGLISH) Exhibit P7(b) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/3178/2025-AD C5 DATED 11-3-2025 (RESPECT OF HSST, MALAYALAM).
Exhibit P7(c) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/2330/2025-AD C4 DATED 11-3-2025 (RESPECT OF HSST, STATISTICS). Exhibit P7(d) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/2243/2025-AD C1 DATED 11-3-2025 (RESPECT OF HSST (JR) HINDI).
Exhibit P7(e) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/2332/2025-AD C4 DATED 11-3-2025 (RESPECT OF HSST, ECONOMICS).
O.P.(KAT)No.214 of 2025 72and conn. cases 2026:KER:16808
Exhibit P7(f) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/2225/2025-AD C5 DATED 11-3-2025
(RESPECT OF HSST (JR) MALAYALAM). Exhibit P7(g) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/341/2025-AD B1 DATED 11-3-2025 (RESPECT OF HSST, GEOGRAPHY).
Exhibit P7(h) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/213/2025-AD C1 DATED 11-3-2025 (RESPECT OF HSST, HINDI).
Exhibit P7(i) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/2348/2025-AD C6 DATED 11-3-2025 (RESPECT OF HSST (JR) COMPUTER SCIENCE). Exhibit P7(j) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/2580/2025-AD C3 DATED 11-3-2025 (RESPECT OF HSST, HISTORY).
Exhibit P7(k) TRUE PHOTOCOPY OF THE ORDER NO. HSE/17950 (1) /2024-AD C1 DATED 11-3-2025 (DATE WRONGLY PRINTED AS 11-4-2025 INSTEAD OF 11-3-2025) (RESPECT OF HSST, TAMIL) Exhibit P7(l) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/2610/2025-AD C3 DATED 11-3-2025 (RESPECT OF HSST (JR) POLITICAL SCIENCE). Exhibit P7(m) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/19911/2024-AD B3 DATED 11-3-2025 (RESPECT OF HSST (JR) COMMERCE). Exhibit P7(n) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/188/2025-AD B3 DATED 11-3-2025 (RESPECT OF HSST, COMMERCE) Exhibit P8 TRUE COPY OF THE G.O.(P)NO.3/2017 DATED 25.02.2017 Exhibit P9 TRUE PHOTOCOPY OF THE G.O. (RT) NO.838/2019/G.EDN DATED 02.03.2019. Exhibit P10 TRUE PHOTOCOPY OF THE G.O.(RT)NO.2282/2025 /G.EDN DATED 27-3- 2025 ISSUED BY THE GENERAL EDUCATION DEPARTMENT.
Exhibit P11 TRUE PHOTOCOPY OF THE CIRCULAR NO.
HSE/3693/2025-AD C6 DATED 7-4-2025 ISSUED BY THE DGE.
Exhibit P12 EXHIBIT P12:- TRUE PHOTOCOPY OF THE CIRCULAR NO. KITE/2025/1748(10) DATED 18- 4-2025 ISSUED BY THE KITE.
Exhibit P13 EXHIBIT P13:- TRUE COPY OF THE CIRCULAR
O.P.(KAT)No.214 of 2025 73
and conn. cases 2026:KER:16808
NO. HSE/3693/2025-AD C6 DATED 19-4-2025 ISSUED BY THE DGE.
Exhibit P14 TRUE PHOTOCOPY OF THE CIRCULAR NO.
HSE/3693/2025 -AD C6 DATED 26-4-2025. Exhibit P15 TRUE PHOTOCOPY OF THE LETTER GEDN-
C1/248/2024-G.EDN DATED 5.03.2025. Exhibit P16 TRUE COPY OF THE ORDER DATED 30-04-2025 IN O.A(E)NO.416/2025 PASSED BY THE LEARNED KERALA ADMINISTRATIVE TRIBUNAL, ERNAKULAM.
O.P.(KAT)No.214 of 2025 74and conn. cases 2026:KER:16808 APPENDIX OF OP(KAT) NO. 221 OF 2025 PETITIONER ANNEXURES Annexure A1 A TRUE COPY OF HSE/3148/2025-AD B4 DATED 11.03.2025 OF THE 2ND RESPONDENT.
Annexure A2 A TRUE COPY OF THE
G.O.(RT)NO.838/2019/G.EDN DATED
02.03.2019 ISSUED BY THE 1ST RESPONDENT.
Annexure A3 A TRUE COPY OF THE G.O.(P)NO.3/2017/P&ARD
DATED 25.02.2017 ISSUED BY THE
GOVERNMENT.
Annexure A4 TRUE COPY OF ORDER OF THE HONOURABLE
KERALA ADMINISTRATIVE TRIBUNAL DATED 13.03.2025 IN O.A.(E)NO.414/2025. Annexure R2(a) TRUE COPY OF THE LETTER DATED 15.03.2025 SUBMITTED BY THE APPLICANT Exhibit P1 A TRUE COPY OF THE O.A.(EKM) NO.525/2025 ALONG WITH ANNEXURES.
Exhibit P2 A TRUE COPY OF THE INTERIM ORDER DATED 21.03.2025.
Exhibit P3 A TRUE COPY OF THE REPLY STATEMENT FILED IN O.A.NO. 414/2025(EKM) Exhibit P4 A TRUE COPY OF THE AFFIDAVIT HAS ALSO FILED IN O.A NO.414/2025 (EKM). Exhibit P5 A REPLY STATEMENT FILED ON BEHALF OF THE 2ND RESPONDENT IN O.A.NO.525/2025 ON 03.04.2025.
Exhibit P6 TRUE COPY OF THE ORDER NO. HSE/2589/2025- AD C3 DATED 11-3-2025 (RESPECT OF HSST, POLITICAL SCIENCE).
Exhibit P6(a) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/3148/2025-AD B4 DATED 11-3-2025 (RESPECT OF HSST, ENGLISH) Exhibit P6(b) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/3178/2025-AD C5 DATED 11-3-2025 (RESPECT OF HSST, MALAYALAM).
Exhibit P6(c) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/2330/2025-AD C4 DATED 11-3-2025 (RESPECT OF HSST, STATISTICS). Exhibit P6(d) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/2243/2025-AD C1 DATED 11-3-2025
O.P.(KAT)No.214 of 2025 75
and conn. cases 2026:KER:16808
(RESPECT OF HSST (JR) HINDI).
Exhibit P6(e) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/2332/2025-AD C4 DATED 11-3-2025
(RESPECT OF HSST, ECONOMICS).
Exhibit P6(f) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/2225/2025-AD C5 DATED 11-3-2025
(RESPECT OF HSST (JR) MALAYALAM). Exhibit P6(g) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/341/2025-AD B1 DATED 11-3-2025 (RESPECT OF HSST, GEOGRAPHY).
Exhibit P6(h) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/213/2025-AD C1 DATED 11-3-2025 (RESPECT OF HSST, HINDI).
Exhibit P6(i) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/2348/2025-AD BC6 DATED 11-3-2025 (RESPECT OF HSST (JR) COMPUTER SCIENCE). Exhibit P6(j) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/2580/2025-AD C3 DATED 11-3-2025 (RESPECT OF HSST, HISTORY).
Exhibit P6(k) TRUE PHOTOCOPY OF THE ORDER NO. HSE/17950 (1) /2024-AD C1 DATED 11-3-2025 (DATE WRONGLY PRINTED AS 11-4-2025 INSTEAD OF 11-3-2025) (RESPECT OF HSST, TAMIL) Exhibit P6(l) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/2610/2025-AD C3 DATED 11-3-2025 (RESPECT OF HSST (JR) POLITICAL SCIENCE).
Exhibit P6(m) TRUE PHOTOCOPY OF THE ORDER NO.TRUE
PHOTOCOPY OF THE ORDER NO.
HSE/19911/2024-AD B3 DATED 11-3-2025 (RESPECT OF HSST (JR) COMMERCE). HSE/19911/2024-AD B3 DATED 11-3-2025 (RESPECT OF HSST (JR) COMMERCE) Exhibit P6(n) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/188/2025-AD B3 DATED 11-3-2025 (RESPECT OF HSST, COMMERCE) Exhibit P7 TRUE COPY OF THE G.O.(P)NO.3/2017 DATED 25.02.2017 Exhibit P8 TRUE PHOTOCOPY OF THE G.O. (RT) NO.838/2019/G.EDN DATED 02.03.2019.
Exhibit P9 TRUE PHOTOCOPY OF THE G.O.(RT)NO.2282/2025 /G.EDN DATED 27-3- 2025 ISSUED BY THE GENERAL EDUCATION DEPARTMENT.
O.P.(KAT)No.214 of 2025 76and conn. cases 2026:KER:16808 Exhibit P10 TRUE PHOTOCOPY OF THE CIRCULAR NO.
HSE/3693/2025-AD C6 DATED 7-4-2025 ISSUED BY THE DGE.
Exhibit P11 TRUE PHOTOCOPY OF THE CIRCULAR NO.
KITE/2025/1748(10) DATED 18-4-2025 ISSUED BY THE KITE.
Exhibit P12 TRUE COPY OF THE CIRCULAR NO.
HSE/3693/2025-AD C6 DATED 19-4-2025 ISSUED BY THE DGE.
Exhibit P13 TRUE PHOTOCOPY OF THE CIRCULAR NO.
HSE/3693/2025 -AD C6 DATED 26-4-2025. Exhibit P14 TRUE PHOTOCOPY OF THE LETTER GEDN-
11/248/2024-G.EDN DATED 5.03.2025. Exhibit P15 TRUE COPY OF THE ORDER DATED 30-04-2025 IN O.A NO.525/2025 (EKM) PASSED BY THE LEARNED KERALA ADMINISTRATIVE TRIBUNAL, ERNAKULAM.
O.P.(KAT)No.214 of 2025 77and conn. cases 2026:KER:16808 APPENDIX OF OP(KAT) NO. 222 OF 2025 PETITIONER ANNEXURES Annexure A1 TRUE COPY OF THE PROCEEDINGS OF THE 2ND RESPONDENT VIDE ORDER NO.HSE/2244/2025- ADC1 DATED 11.03.2025.
Annexure A2 A TRUE COPY OF THE REPRESENTATION FORWARDED BY THE APPLICANT TO THE DIRECTOR OF GENERAL EDUCATION, DATED 12.03.2025.
Annexure R2(a) TRUE COPY OF THE LETTER DATED 15.03.2025 SUBMITTED BY THE APPLICANT IN OA 414/2025(EKM) Exhibit P1 A TRUE COPY OF THE O.A.NO.501/2025 ALONG WITH ANNEXURES.
Exhibit P2 A TRUE COPY OF THE INTERIM ORDER DATED
17.03.2025. IN OA 501/2025
Exhibit P3 A TRUE COPY OF THE REPLY STATEMENT FILED
BY SECOND RESPONDENT IN O.A.NO.
414/2025(EKM) DATED 02.04.2025 Exhibit P4 A TRUE COPY OF THE AFFIDAVIT FILED BY FIRST RESPONDENT IN O.A NO. 414/2025 (EKM) DATED 07.04.2025 Exhibit P5 THE REPLY STATEMENT FILED ON BEHALF OF THE 2ND RESPONDENT DATED 05.04.2025 IN O.A.501/2025.
Exhibit P6 TRUE COPY OF THE ORDER NO. HSE/2589/2025- AD C3 DATED 11-3-2025 (RESPECT OF HSST, POLITICAL SCIENCE).
Exhibit P6(a) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/3148/2025-AD B4 DATED 11-3-2025 (RESPECT OF HSST, ENGLISH) Exhibit P6(b) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/3178/2025-AD C5 DATED 11-3-2025 (RESPECT OF HSST, MALAYALAM).
Exhibit P6(c) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/2330/2025-AD C4 DATED 11-3-2025 (RESPECT OF HSST, STATISTICS). Exhibit P6(d) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/2243/2025-AD C1 DATED 11-3-2025 (RESPECT OF HSST (JR) HINDI).
O.P.(KAT)No.214 of 2025 78and conn. cases 2026:KER:16808
Exhibit P6(e) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/2332/2025-AD C4 DATED 11-3-2025
(RESPECT OF HSST, ECONOMICS).
Exhibit P6(f) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/2225/2025-AD C5 DATED 11-3-2025
(RESPECT OF HSST (JR) MALAYALAM). Exhibit P6(g) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/341/2025-AD B1 DATED 11-3-2025 (RESPECT OF HSST, GEOGRAPHY).
Exhibit P6(h) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/213/2025-AD C1 DATED 11-3-2025 (RESPECT OF HSST, HINDI).
Exhibit P6(i) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/2348/2025-AD BC6 DATED 11-3-2025 (RESPECT OF HSST (JR) COMPUTER SCIENCE). Exhibit P6(j) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/2580/2025-AD C3 DATED 11-3-2025 (RESPECT OF HSST, HISTORY).
Exhibit P6(k) TRUE PHOTOCOPY OF THE ORDER NO. HSE/17950 (1) /2024-AD C1 DATED 11-3-2025 (DATE WRONGLY PRINTED AS 11-4-2025 INSTEAD OF 11-3-2025) (RESPECT OF HSST, TAMIL) Exhibit P6(l) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/2610/2025-AD C3 DATED 11-3-2025 (RESPECT OF HSST (JR) POLITICAL SCIENCE). Exhibit P6(m) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/19911/2024-AD B3 DATED 11-3-2025 (RESPECT OF HSST (JR) COMMERCE). Exhibit P6(n) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/188/2025-AD B3 DATED 11-3-2025 (RESPECT OF HSST, COMMERCE) Exhibit P7 TRUE COPY OF THE G.O.(P)NO.3/2017 DATED 25.02.2017 Exhibit P8 TRUE PHOTOCOPY OF THE G.O. (RT) NO.838/2019/G.EDN DATED 02.03.2019.
Exhibit P9 TRUE PHOTOCOPY OF THE G.O.(RT)NO.2282/2025 /G.EDN DATED 27-3- 2025 ISSUED BY THE GENERAL EDUCATION DEPARTMENT.
Exhibit P10 TRUE PHOTOCOPY OF THE CIRCULAR NO.
HSE/3693/2025-AD C6 DATED 7-4-2025 ISSUED BY THE DGE.
Exhibit P11 TRUE PHOTOCOPY OF THE CIRCULAR NO.
O.P.(KAT)No.214 of 2025 79and conn. cases 2026:KER:16808
KITE/2025/1748(10) DATED 18-4-2025
ISSUED BY THE KITE
Exhibit P12 TRUE COPY OF THE CIRCULAR NO.
HSE/3693/2025-AD C6 DATED 19-4-2025 ISSUED BY THE DGE.
Exhibit P13 TRUE PHOTOCOPY OF THE CIRCULAR NO.
HSE/3693/2025 -AD C6 DATED 26-4-2025. Exhibit P14 TRUE PHOTOCOPY OF THE LETTER GEDN-
C1/248/2024-G.EDN DATED 05.03.2025. Exhibit P15 TRUE COPY OF THE ORDER DATED 30-04-2025 IN O.A.NO.501/2025 PASSED BY THE LEARNED KERALA ADMINISTRATIVE TRIBUNAL, ERNAKULAM O.P.(KAT)No.214 of 2025 80 and conn. cases 2026:KER:16808 APPENDIX OF OP(KAT) NO. 225 OF 2025 PETITIONER ANNEXURES Annexure A1 TRUE COPY OF THE PROCEEDINGS OF THE 2ND RESPONDENT VIDE ORDER NO.HSE/2580/2025- AD C3 DATED 11.03.2025.
Annexure A2 TRUE COPY OF G.O.(P) NO.3/2017/P&ARD DATED 25.02.2017.
Annexure A3 TRUE COPY OF CIRCULAR NO. HSE/5034/2023- AD C6 DATED 25.10.2023.
Annexure A4 TRUE COPY OF THE INTERIM ORDER DATED 14.03.2025 IN O.A.NO.478/2025 ISSUED BY THIS HON'BLE TRIBUNAL.
Annexure R2(a) TRUE COPY OF THE LETTER DATED 15.03.2025 SUBMITTED BY THE APPLICANT Exhibit P1 A TRUE COPY OF THE O.A.NO.500/2025 ALONG WITH ANNEXURES.
Exhibit P2 A TRUE COPY OF THE INTERIM ORDER DATED 17.03.2025.
Exhibit P3 A TRUE COPY OF THE REPLY STATEMENT FILED IN O.A.NO. 414/2025(EKM) Exhibit P4 A TRUE COPY OF THE AFFIDAVIT HAS ALSO FILED IN O.A NO. 414/2025 (EKM). Exhibit P5 THE REPLY STATEMENT FILED ON BEHALF OF THE 2ND RESPONDENT DATED 04.04.2025 IN O.A.NO.500/2025.
Exhibit P6 TRUE COPY OF THE ORDER NO. HSE/2589/2025- AD C3 DATED 11-3-2025 (RESPECT OF HSST, POLITICAL SCIENCE).
Exhibit P6(a) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/3148/2025-AD B4 DATED 11-3-2025 (RESPECT OF HSST, ENGLISH) Exhibit P6(b) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/3178/2025-AD C5 DATED 11-3-2025 (RESPECT OF HSST, MALAYALAM).
Exhibit P6(c) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/2330/2025-AD C4 DATED 11-3-2025 (RESPECT OF HSST, STATISTICS). Exhibit P6(d) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/2243/2025-AD C1 DATED 11-3-2025 (RESPECT OF HSST (JR) HINDI).
O.P.(KAT)No.214 of 2025 81and conn. cases 2026:KER:16808
Exhibit P6(e) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/2332/2025-AD C4 DATED 11-3-2025
(RESPECT OF HSST, ECONOMICS).
Exhibit P6(f) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/2225/2025-AD C5 DATED 11-3-2025
(RESPECT OF HSST (JR) MALAYALAM). Exhibit P6(g) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/341/2025-AD B1 DATED 11-3-2025 (RESPECT OF HSST, GEOGRAPHY).
Exhibit P6(h) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/213/2025-AD C1 DATED 11-3-2025 (RESPECT OF HSST, HINDI).
Exhibit P6(i) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/2348/2025-AD BC6 DATED 11-3-2025 (RESPECT OF HSST (JR) COMPUTER SCIENCE). Exhibit P6(j) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/2580/2025-AD C3 DATED 11-3-2025 (RESPECT OF HSST, HISTORY).
Exhibit P6(k) TRUE PHOTOCOPY OF THE ORDER NO. HSE/17950 (1) /2024-AD C1 DATED 11-3-2025 (DATE WRONGLY PRINTED AS 11-4-2025 INSTEAD OF 11-3-2025) (RESPECT OF HSST, TAMIL) Exhibit P6(l) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/2610/2025-AD C3 DATED 11-3-2025 (RESPECT OF HSST (JR) POLITICAL SCIENCE). Exhibit P6(m) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/19911/2024-AD B3 DATED 11-3-2025 (RESPECT OF HSST (JR) COMMERCE). Exhibit P6(n) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/188/2025-AD B3 DATED 11-3-2025 (RESPECT OF HSST, COMMERCE) Exhibit P7 TRUE COPY OF THE G.O.(P)NO.3/2017 DATED 25.02.2017 Exhibit P8 TRUE PHOTOCOPY OF THE G.O. (RT) NO.838/2019/G.EDN DATED 02.03.2019.
Exhibit P9 TRUE PHOTOCOPY OF THE G.O.(RT)NO.2282/2025 /G.EDN DATED 27-3- 2025 ISSUED BY THE GENERAL EDUCATION DEPARTMENT.
Exhibit P10 TRUE PHOTOCOPY OF THE CIRCULAR NO.
HSE/3693/2025-AD C6 DATED 7-4-2025 ISSUED BY THE DGE.
Exhibit P11 TRUE PHOTOCOPY OF THE CIRCULAR NO.
O.P.(KAT)No.214 of 2025 82and conn. cases 2026:KER:16808
KITE/2025/1748(10) DATED 18-4-2025
ISSUED BY THE KITE.
Exhibit P12 TRUE COPY OF THE CIRCULAR NO.
HSE/3693/2025-AD C6 DATED 19-4-2025 ISSUED BY THE DGE Exhibit P13 TRUE PHOTOCOPY OF THE CIRCULAR NO.
HSE/3693/2025 -AD C6 DATED 26-4-2025. Exhibit P14 TRUE PHOTOCOPY OF THE LETTER GEDN-
11/248/2024-G.EDN DATED 5.03.2025. Exhibit P15 TRUE COPY OF THE ORDER DATED 30-04-2025 IN O.A.NO.500/2025 PASSED BY THE LEARNED KERALA ADMINISTRATIVE TRIBUNAL, ERNAKULAM.
O.P.(KAT)No.214 of 2025 83and conn. cases 2026:KER:16808 APPENDIX OF OP(KAT) NO. 227 OF 2025 PETITIONER ANNEXURES Annexure A1 TRUE COPY OF THE INITIAL APPOINTMENT ORDER OF THE APPLICANT VIDE THE PROCEEDINGS OF THE DIRECTOR, HIGHER SECONDARY EDUCATION DEPARTMENT, THIRUVANANTHAPURAM VIDE ORDER NO. ADC1/65008./HSE/2015 DATED 11..02.2016 ISSUED TO THE APPLICANT Annexure A2 TRUE COPY OF THE PROCEEDINGS OF THE 16 -
20 DIRECTOR, HIGHER SECONDARY EDUCATION DEPARTMENT, THIRUVANANTHAPURAM VIDE ORDER HSE/2243/2025-AD C1 DATED 11-3-2025 Annexure A3 TRUE COPY OF THE INTERIM ORDER IN O.A(EKM) NO.405 AND 4074/2025 DATED 12.03.2025 OF THE HON'BLE KERALA ADMINISTRATIVE TRIBUNAL Annexure A4 TRUE COPY OF THE TREATMENTSUMMARY | ISSUED TO SRADHA DILEEP , DAUGHTER OF THE APPLICANT FROM AP VARKEY HEART CARE CENTRE, THOTTAPADY SIGNED BY INTERVENTIONAL CARDIOLOGIST EXAMINED ON 24-01-2025 Annexure A5 TRUE COPY OF THE REPRESENTATION DATED 11- 3-2025 SUBMITTED BY THE APPLICANT BEFORE THE 2TM RESPONDENT THROUGH PROPER CHANNEL Annexure A.6 COPY OF THE REPRESENTATION DATED 11-3-| 2025 SUBMITTED BY THE APPLICANT BEFORE THE IST RESPONDENT (ADVANCE COPY)ALONG WITH ITS POSTAL RECEIP Exhibit P1 TRUE PHOTOCOPY OF THE ORIGINAL APPLICATION (E) NO. 421/2025 Exhibit P2 THEINTERIM ORDER DATED 13.03.2025 OF THE KERALA ADMINISTRATIVE TRIBUNAL Exhibit P3 REPLY STATEMENT FILED IN O.A.NO.414/2025(EKM) Exhibit P4 AFFIDAVIT FILED IN O.A.NO.414/2025 (EKM) Exhibit P5 THE MISCELLANEOUS APPLICATION FILED BY THE DEPARTMENT FOR VACATING INTERIM ORDER ON 02.04.2025 Exhibit P6 REPLY STATEMENT FILED BY THE 2TM O.P.(KAT)No.214 of 2025 84 and conn. cases 2026:KER:16808 RESPONDENT ON 02.04.2025 IN O.A.(E)NO.421/2025 Exhibit P7 TRANSFER AND POSTING ORDER ISSUED BY THE DIRECTOR OF GENERAL EDUCATION PERTAINING TO ORDER NO. HSE/2589/2025-AD C3 DATED 11-3-2025 (RESPECT OF HSST, POLITICAL SCIENCE) Exhibit P7a TRUE PHOTOCOPY OF THE ORDER NO.
HSE/3148/2025-AD B4 DATED 11-3-2025 (RESPECT OF HSST, ENGLISH) Exhibit P7b TRUE PHOTOCOPY OF THE ORDER NO.
HSE/3178/2025-AD C5 DATED 11-3-2025 (RESPECT OF HSST, MALAYALAM) Exhibit P7c TRUE PHOTOCOPY OF THE ORDER NO.
HSE/2330/2025-AD C4 DATED 11-3-2025 (RESPECT OF HSST, STATISTICS) Exhibit P7d TRUE PHOTOCOPY OF THE ORDER NO.
HSE/2243/2025-AD C1 DATED 11-3-2025 (RESPECT OF HSST (JR) HINDI) Exhibit P7e TRUE PHOTOCOPY OF THE ORDER NO.
HSE/2332/2025-ADC4 DATED 11-3-2025 (RESPECT OF HSST, ECONOMICS) Exhibit P7f TRUE PHOTOCOPY OF THE ORDER NO.
HSE/2225/2025-AD C5 DATED 11-3-2025 (RESPECT OF HSST (JR) MALAYALAM) Exhibit P7g TRUE PHOTOCOPY OF THE ORDER NO.
HSE/341/2025- AD BI DATED 11-3-2025 (RESPECT OF HSST, GEOGRAPHY) Exhibit P7h TRUE PHOTOCOPY OF THE ORDER NO.
HSE/213/2025-AD C1 DATED 11-3-2025 (RESPECT OF HSST, HINDI) Exhibit P7i TRUE PHOTOCOPY OF THE ORDER NO.
HSE/2348/2025-AD BC6 DATED 11-3-2025 (RESPECT OF HSST (JR) COMPUTER SCIENCE) Exhibit P7j TRUE PHOTOCOPY OF THE ORDER NO.
HSE/2580/2025-AD C3 DATED 11-3-2025 (RESPECT OF HSST, HISTORY) Exhibit P7k TRUE PHOTOCOPY OF THE ORDER NO. HSE/17950 (1) /2024- AD CL DATED 11-3-2025 (DATE WRONGLY PRINTED AS 11-4-2025 INSTEAD OF 11-3-2025) (RESPECT OF HSST, TAMIL) Exhibit P7l TRUE PHOTOCOPY OF THE ORDER NO.
HSE/2610/2025-AD C3 DATED 11-3-2025
O.P.(KAT)No.214 of 2025 85
and conn. cases 2026:KER:16808
(RESPECT OF HSST (JR) POLITICAL SCIENCE) Exhibit P7m TRUE PHOTOCOPY OF THE ORDER NO.
HSE/19911/2024-AD B3 DATED 11-3-2025 (RESPECT OF HSST (JR) COMMERCE) Exhibit P7n TRUE PHOTOCOPY OF THE ORDER NO.
HSE/188/2025-AD B3 DATED 11-3-2025
(RESPECT OF HSST, COMMERCE)
Exhibit P8 COPY OF THE G.O.(P)NO.3/2017 DATED
25.02.2017
Exhibit P9 TRUE PHOTOCOPY OF THE
G.O.(RT)NO.838/2019/G.EDN DATED
02.03.2019
Exhibit P10 TRUE PHOTOCOPY OF THE
G.O.(RT)NO.2282/2025 /G.EDN DATED 27-3- 2025 ISSUED BY THE GENERAL EDUCATION DEPARTMENT Exhibit P11 TRUE PHOTOCOPY OF THE CIRCULAR NO.
HSE/3693/2025-AD C6 DATED 7-4-2025 ISSUED BY THE DGE Exhibit P12 TRUE PHOTOCOPY OF THE CIRCULAR NO.
KITE/2025/1748(10) DATED 18-4-2025 ISSUED BY THE KITE Exhibit P13 TRUE COPY OF THE CIRCULAR NO.
HSE/3693/2025-AD C6 DATED 19-4- 2025 ISSUED BY THE DGE Exhibit P14 TRUE PHOTOCOPY OF THE CIRCULAR NO.
HSE/3693/2025 —AD C6 DATED 26-4- 2025 Exhibit P15 TRUE PHOTOCOPY OF THE LETTER GEDN-1 1/248/2024- G.EDN DATED 5.03.2025 Exhibit P16 TRUE COPY OF THE ORDER DATED 30-4-2025 IN O.A(E)NO. 421/202SPASSED BY THE LEARNED KERALA ADMINISTRATIVE TRIBUNAL, ERNAKULAM O.P.(KAT)No.214 of 2025 86 and conn. cases 2026:KER:16808 APPENDIX OF OP(KAT) NO. 228 OF 2025 PETITIONER ANNEXURES Annexure A1 TRUE COPY OF THE PROCEEDINGS OF THE 2ND RESPONDENT VIDE ORDER NO. HSE/188/2025- AD B3 DATED 11.03.2025.
Annexure A2 A TRUE COPY OF THE ORDER G.O (P) NO.3/2017/P&ARD, THIRUVANANTHAPURAM DATED 25.02.2017 OF THE PERSONNEL AND ADMINISTRATIVE REFORMS DEPARTMENT. Annexure A3 TRUE COPY OF THE G.O (RT) NO. 838/2019/G EDN DATED 2.3.2019 OF THE 1ST RESPONDENT. Annexure A4 TRUE COPY OF THE REPORT OF TRANSFER OF CHARGE (RTC-RELIEVING) OF THE APPLICANT DATED 13/03/2025.
Annexure A4(a) TRUE COPY OF THE REPORT OF TRANSFER OF CHARGE (RTC-JOINING) OF THE APPLICANT DATED 14.03.2025 Annexure A5 TRUE COPY OF THE INTERIM ORDER GRANTED BY THE HON'BLE KERALA ADMINISTRATIVE TRIBUNAL IN MA NO.512/2025 IN OA NO.490/2025 DATED THE 17TH OF MARCH 2025. Annexure A6 TRUE COPY OF THE REPRESENTATION SUBMITTED BY THE APPLICANT TO THE 2ND RESPONDENT DATED 12.03.2025.
Exhibit P1 A TRUE COPY OF THE O.A.NO.515/2025 ALONG WITH ANNEXURES.
Exhibit P2 A TRUE COPY OF THE INTERIM ORDER DATED 20.03.2025 IN OA 515/2025 Exhibit P3 A TRUE COPY OF THE REPLY STATEMENT FILED IN O.A.NO. 414/2025(EKM) DATED 02/04/2025 Exhibit P4 A TRUE COPY OF THE AFFIDAVIT FILED BY FIRST RESPONDENT DATED 07/04/2025 FILED IN O.A NO. 414/2025 (EKM) Exhibit P5 TRUE COPY OF THE ORDER NO. HSE/2589/2025- AD C3 DATED 11-3-2025 (RESPECT OF HSST, POLITICAL SCIENCE).
Exhibit P5(a) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/3148/2025-AD B4 DATED 11-3-2025 (RESPECT OF HSST, ENGLISH) Exhibit P5(b) TRUE PHOTOCOPY OF THE ORDER NO.
O.P.(KAT)No.214 of 2025 87and conn. cases 2026:KER:16808
HSE/3178/2025-AD C5 DATED 11-3-2025
(RESPECT OF HSST, MALAYALAM).
Exhibit P5(c) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/2330/2025-AD C4 DATED 11-3-2025
(RESPECT OF HSST, STATISTICS).
Exhibit P5(d) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/2243/2025-AD C1 DATED 11-3-2025
(RESPECT OF HSST (JR) HINDI).
Exhibit P5(e) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/2332/2025-AD C4 DATED 11-3-2025
(RESPECT OF HSST, ECONOMICS).
ExhibitP5(f) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/2225/2025-AD C5 DATED 11-3-2025
(RESPECT OF HSST (JR) MALAYALAM). Exhibit P5(g) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/341/2025-AD B1 DATED 11-3-2025 (RESPECT OF HSST, GEOGRAPHY).
Exhibit P5(h) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/213/2025-AD C1 DATED 11-3-2025 (RESPECT OF HSST, HINDI).
Exhibit P5(i) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/2348/2025-AD BC6 DATED 11-3-2025 (RESPECT OF HSST (JR) COMPUTER SCIENCE). Exhibit P5(j) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/2580/2025-AD C3 DATED 11-3-2025 (RESPECT OF HSST, HISTORY).
Exhibit P5(k) TRUE PHOTOCOPY OF THE ORDER NO. HSE/17950 (1) /2024-AD C1 DATED 11-3-2025 (DATE WRONGLY PRINTED AS 11-4-2025 INSTEAD OF 11-3-2025) (RESPECT OF HSST, TAMIL) Exhibit P5(l) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/2610/2025-AD C3 DATED 11-3-2025 (RESPECT OF HSST (JR) POLITICAL SCIENCE). Exhibit P5(m) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/19911/2024-AD B3 DATED 11-3-2025 (RESPECT OF HSST (JR) COMMERCE). Exhibit P5(n) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/188/2025-AD B3 DATED 11-3-2025 (RESPECT OF HSST, COMMERCE) Exhibit P6 TRUE COPY OF THE G.O.(P)NO.3/2017 DATED 25.02.2017 Exhibit P7 TRUE PHOTOCOPY OF THE G.O. (RT) NO.838/2019/G.EDN DATED 02.03.2019.
O.P.(KAT)No.214 of 2025 88and conn. cases 2026:KER:16808 Exhibit P8 TRUE PHOTOCOPY OF THE
G.O.(RT)NO.2282/2025 /G.EDN DATED 27-3- 2025 ISSUED BY THE GENERAL EDUCATION DEPARTMENT.
Exhibit P9 TRUE PHOTOCOPY OF THE CIRCULAR NO.
HSE/3693/2025-AD C6 DATED 7-4-2025 ISSUED BY THE DGE.
Exhibit P10 TRUE PHOTOCOPY OF THE CIRCULAR NO.
KITE/2025/1748(10) DATED 18-4-2025 ISSUED BY THE KITE.
Exhibit P11 TRUE COPY OF THE CIRCULAR NO.
HSE/3693/2025-AD C6 DATED 19-4-2025 ISSUED BY THE DGE.
Exhibit P12 TRUE PHOTOCOPY OF THE CIRCULAR NO.
HSE/3693/2025 -AD C6 DATED 26-4-2025. Exhibit P13 TRUE PHOTOCOPY OF THE LETTER GEDN-
C1/248/2024-G.EDN DATED 5.03.2025. Exhibit P14 TRUE COPY OF THE ORDER DATED 30-04-2025 IN O.A NO.515/2025 PASSED BY THE LEARNED KERALA ADMINISTRATIVE TRIBUNAL, ERNAKULAM.
O.P.(KAT)No.214 of 2025 89and conn. cases 2026:KER:16808 APPENDIX OF OP(KAT) NO. 229 OF 2025 PETITIONER ANNEXURES Annexure A1 A TRUE COPY OF HSE/3178/2025-AD C5 DATED 11.03.2025 OF THE 2ND RESPONDENT. Exhibit P1 A TRUE COPY OF THE O.A.(EKM) NO.415/2025 ALONG WITH ANNEXURES.
Exhibit P2 A TRUE COPY OF THE INTERIM ORDER DATED 13.03.2025.
Exhibit P3 A TRUE COPY OF THE REPLY STATEMENT FILED IN O.A.NO. 414/2025(EKM) Exhibit P4 A TRUE COPY OF THE AFFIDAVIT HAS ALSO FILED IN O.A NO. 414/2025 (EKM). Exhibit P5 A TRUE COPY OF THE MISCELLANEOUS APPLICATION FILED BY THE DEPARTMENT FOR VACATING INTERIM ORDER ON 03.04.2025. Exhibit P6 A REJOINDER DATED 08.04.2025 IN O.A(E)NO.
415/2025 FILED BY THE APPLICANT ALONG WITH ANNEXURE A2 DOCUMENTS.
Exhibit P7 TRUE COPY OF THE ORDER NO. HSE/2589/2025- AD C3 DATED 11-3-2025 (RESPECT OF HSST, POLITICAL SCIENCE).
Exhibit P7(a) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/3148/2025-AD B4 DATED 11-3-2025 (RESPECT OF HSST, ENGLISH).
Exhibit P7(b) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/3178/2025-AD C5 DATED 11-3-2025 (RESPECT OF HSST, MALAYALAM).
Exhibit P7(c) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/2330/2025-AD C4 DATED 11-3-2025 (RESPECT OF HSST, STATISTICS). Exhibit P7(d) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/2243/2025-AD C1 DATED 11-3-2025 (RESPECT OF HSST (JR) HINDI).
Exhibit P7(e) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/2332/2025-AD C4 DATED 11-3-2025 (RESPECT OF HSST, ECONOMICS).
Exhibit P7(f) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/2225/2025-AD C5 DATED 11-3-2025 (RESPECT OF HSST (JR) MALAYALAM). Exhibit P7(g) TRUE PHOTOCOPY OF THE ORDER NO.
O.P.(KAT)No.214 of 2025 90and conn. cases 2026:KER:16808
HSE/341/2025-AD B1 DATED 11-3-2025
(RESPECT OF HSST, GEOGRAPHY).
Exhibit P7(h) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/213/2025-AD C1 DATED 11-3-2025
(RESPECT OF HSST, HINDI).
Exhibit P7(i) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/2348/2025-AD BC6 DATED 11-3-2025 (RESPECT OF HSST (JR) COMPUTER SCIENCE). Exhibit P7(j) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/2580/2025-AD C3 DATED 11-3-2025 (RESPECT OF HSST, HISTORY).
Exhibit P7(k) TRUE PHOTOCOPY OF THE ORDER NO. HSE/17950 (1) /2024-AD C1 DATED 11-3-2025 (DATE WRONGLY PRINTED AS 11-4-2025 INSTEAD OF 11-3-2025) (RESPECT OF HSST, TAMIL) Exhibit P7(l) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/2610/2025-AD C3 DATED 11-3-2025 (RESPECT OF HSST (JR) POLITICAL SCIENCE). Exhibit P7(m) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/19911/2024-AD B3 DATED 11-3-2025 (RESPECT OF HSST (JR) COMMERCE). Exhibit P7(n) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/188/2025-AD B3 DATED 11-3-2025 (RESPECT OF HSST, COMMERCE) Exhibit P8 TRUE COPY OF THE G.O.(P)NO.3/2017 DATED 25.02.2017.
Exhibit P9 TRUE PHOTOCOPY OF THE G.O. (RT) NO.838/2019/G.EDN DATED 02.03.2019. Exhibit P10 TRUE PHOTOCOPY OF THE G.O.(RT)NO.2282/2025 /G.EDN DATED 27-3- 2025 ISSUED BY THE GENERAL EDUCATION DEPARTMENT.
Exhibit P11 TRUE PHOTOCOPY OF THE CIRCULAR NO.
HSE/3693/2025-AD C6 DATED 7-4-2025 ISSUED BY THE DGE.
Exhibit P12 TRUE PHOTOCOPY OF THE CIRCULAR NO.
KITE/2025/1748(10) DATED 18-4-2025 ISSUED BY THE KITE.
Exhibit P13 TRUE COPY OF THE CIRCULAR NO.
HSE/3693/2025-AD C6 DATED 19-4-2025 ISSUED BY THE DGE.
Exhibit P14 TRUE PHOTOCOPY OF THE CIRCULAR NO.
HSE/3693/2025 -AD C6 DATED 26-4-2025.
O.P.(KAT)No.214 of 2025 91and conn. cases 2026:KER:16808 Exhibit P15 TRUE PHOTOCOPY OF THE LETTER GEDN-
11/248/2024-G.EDN DATED 5.03.2025. Exhibit P16 TRUE COPY OF THE ORDER DATED 30-04-2025 IN O.A(E)NO. 415/2025 (EKM) PASSED BY THE LEARNED KERALA ADMINISTRATIVE TRIBUNAL, ERNAKULAM.
O.P.(KAT)No.214 of 2025 92and conn. cases 2026:KER:16808 APPENDIX OF OP(KAT) NO. 232 OF 2025 PETITIONER ANNEXURES Annexure A1 A TRUE COPY OF HSE/213/2025-AD C1 DATED 11.03.2025 OF THE 2ND RESPONDENT. Annexure A2 A TRUE COPY OF THE ORDER G.O.(P)NO.03/2017/P&ARD, THIRUVANANTHAPURAM DATED 25.02.2017 OF THE PERSONNEL & ADMINISTRATIVE REFORMS DEPARTMENT.
Annexure A3 A TRUE COPY OF THE
G.O.(RT)NO.838/2019/G.EDN DATED
02.03.2019.
Annexure A4 A TRUE COPY OF THE REPRESENTATION DATED
12.03.2025 FORWARDED BY THE APPLICANT TO THE FIRST RESPONDENT WITH A COVERING LETTER DATED 12.03.2025 OF THE PRINCIPAL, GOVERNMENT HSS, KALANJOOR.
Annexure A5 A TRUE COPY OF APPLICANT'S DAUGHTER'S MEDICAL CERTIFICATE NO.204/2024 DATED 09.04.2024 ISSUED BY THE MEDICAL BOARD. Annexure A5(a) A TRUE COPY OF MEDICAL CERTIFICATE DATED NIL ISSUED TO THE APPLICANT'S DAUGHER FROM ANUGRAHAM NEURO CARE.
Exhibit P1 A TRUE COPY OF THE O.A.NO.490/2025 ALONG WITH ANNEXURES.
Exhibit P2 A TRUE COPY OF THE INTERIM ORDER DATED 17.03.2025.
Exhibit P3 A TRUE COPY OF THE REPLY STATEMENT ALONG WITH ANNEXURE R2(A) FILED IN O.A.NO. 414/2025(EKM) Exhibit P4 A TRUE COPY OF THE AFFIDAVIT FILED IN O.A NO. 414/2025 (EKM).
Exhibit P5 A TRUE COPY OF THE MISCELLANEOUS APPLICATION FILED BY THE DEPARTMENT FOR VACATING INTERIM ORDER ON 09.04.2025 Exhibit P6 THE REPLY STATEMENT FILED ON BEHALF OF THE 2ND RESPONDENT ON 08.04.2025. Exhibit P7 TRUE COPY OF THE ORDER NO. HSE/2589/2025- AD C3 DATED 11-3-2025 (RESPECT OF HSST, POLITICAL SCIENCE).
O.P.(KAT)No.214 of 2025 93and conn. cases 2026:KER:16808
Exhibit P7(a) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/3148/2025-AD B4 DATED 11-3-2025
(RESPECT OF HSST, ENGLISH)
Exhibit P7(b) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/3178/2025-AD C5 DATED 11-3-2025
(RESPECT OF HSST, MALAYALAM).
Exhibit P7(c) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/2330/2025-AD C4 DATED 11-3-2025
(RESPECT OF HSST, STATISTICS).
Exhibit P7(d) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/2243/2025-AD C1 DATED 11-3-2025
(RESPECT OF HSST (JR) HINDI).
Exhibit P7(e) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/2332/2025-AD C4 DATED 11-3-2025
(RESPECT OF HSST, ECONOMICS).
Exhibit P7(f) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/2225/2025-AD C5 DATED 11-3-2025
(RESPECT OF HSST (JR) MALAYALAM). Exhibit P7(g) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/341/2025-AD B1 DATED 11-3-2025 (RESPECT OF HSST, GEOGRAPHY).
Exhibit P7(h) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/213/2025-AD C1 DATED 11-3-2025 (RESPECT OF HSST, HINDI).
Exhibit P7(i) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/2348/2025-AD BC6 DATED 11-3-2025 (RESPECT OF HSST (JR) COMPUTER SCIENCE). Exhibit P7(j) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/2580/2025-AD C3 DATED 11-3-2025 (RESPECT OF HSST, HISTORY).
Exhibit P7(k) TRUE PHOTOCOPY OF THE ORDER NO. HSE/17950 (1) /2024-AD C1 DATED 11-3-2025 (DATE WRONGLY PRINTED AS 11-4-2025 INSTEAD OF 11-3-2025) (RESPECT OF HSST, TAMIL) Exhibit P7(l) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/2610/2025-AD C3 DATED 11-3-2025 (RESPECT OF HSST (JR) POLITICAL SCIENCE). Exhibit P7(m) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/19911/2024-AD B3 DATED 11-3-2025 (RESPECT OF HSST (JR) COMMERCE). Exhibit P7(n) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/188/2025-AD B3 DATED 11-3-2025
(RESPECT OF HSST, COMMERCE)
O.P.(KAT)No.214 of 2025 94
and conn. cases 2026:KER:16808
Exhibit P8 TRUE COPY OF THE G.O.(P)NO.3/2017 DATED
25.02.2017
Exhibit P9 TRUE PHOTOCOPY OF THE G.O. (RT)
NO.838/2019/G.EDN DATED 02.03.2019. Exhibit P10 TRUE PHOTOCOPY OF THE G.O.(RT)NO.2282/2025 /G.EDN DATED 27-3- 2025 ISSUED BY THE GENERAL EDUCATION DEPARTMENT.
Exhibit P11 TRUE PHOTOCOPY OF THE CIRCULAR NO.
HSE/3693/2025-AD C6 DATED 7-4-2025 ISSUED BY THE DGE.
Exhibit P12 TRUE PHOTOCOPY OF THE CIRCULAR NO.
KITE/2025/1748(10) DATED 18-4-2025 ISSUED BY THE KITE.
Exhibit P13 TRUE COPY OF THE CIRCULAR NO.
HSE/3693/2025-AD C6 DATED 19-4-2025 ISSUED BY THE DGE.
Exhibit P14 TRUE PHOTOCOPY OF THE CIRCULAR NO.
HSE/3693/2025 -AD C6 DATED 26-4-2025. Exhibit P15 TRUE PHOTOCOPY OF THE LETTER GEDN-
11/248/2024-G.EDN DATED 5.03.2025. Exhibit P16 TRUE COPY OF THE ORDER DATED 30-04-2025 IN O.A.NO.490/2025 PASSED BY THE LEARNED KERALA ADMINISTRATIVE TRIBUNAL, ERNAKULAM.
O.P.(KAT)No.214 of 2025 95and conn. cases 2026:KER:16808 APPENDIX OF OP(KAT) NO. 233 OF 2025 PETITIONER ANNEXURES Annexure A1 TRUE COPY OF THE ORDER NO HSE/188/2025- AD B3 DATED 11.03.2025 OF THE 2ND RESPONDENT.
Annexure A2 TRUE COPY OF GO (MS)NO.162/91/G.EDN.
DATED 01.10.1991.
Annexure A3 TRUE COPY OF THE G.O.(MS)NO.35/2024/G.EDN DATED 16.03.2024 Annexure A4 TRUE COPY OF THE ADMISSION DETAILS OF (GOVERNMENT HIGHER SECONDARY SCHOOL, SIVANKUNNU FOR THE YEARS FROM 2022 TO 2025 AS CERTIFIED BY THE PRINCIPAL. Exhibit P1 . TRUE PHOTOCOPY OF THE ORIGINAL APPLICATION (E)NO.552/2025 Exhibit P2 REPLY STATEMENT FILED IN O.A.NO.414/202S(EKM) Exhibit P3 AFFIDAVIT FILED IN O.A.NO.414/2025 (FKM) Exhibit P4 TRUE COPY OF ORDER NO. HSE/2589/2025-AD C3 DATED 11-3-2025(RESPEECT OF HSST ,POLITICAL SCIENCE) Exhibit P4 a RUE PHOTOCOPY OF THE ORDER NO.
HSE/3148/2025-AD B4 DATED 11-3-2025 (RESPECT OF HSST, ENGLISH) Exhibit P4b TRUE PHOTOCOPY OF THE ORDER NO.
HSE/3178/2025-AD C5 DATED 11-3-2025 (RESPECT OF HSST. MALAYALAM) Exhibit P4c TRUE PHOTOCOPY OF THE ORDER NO.
HSE/2330/2025-AD C4 DATED 11-3-2025 (RESPECT OF HSST, STATISTICS) Exhibit P4d TRUE PHOTOCOPY OF THE ORDER NO.
HSE/2243/2025-AD C1 DATED 11-3-2025 (RESPECT OF HSST (JR) HINDI) Exhibit P4e TRUE PHOTOCOPY OF THE ORDER NO.
HSE/2332/2025-AD C4 DATED 11-3-2025 (RESPECT OF HSST, ECONOMICS) Exhibit P4f TRUE PHOTOCOPY OF THE ORDER NO.
HSE/2225/2025-AD C5 DATED 11-3-2025 (RESPECT OF HSST (JR) MALAYALAM) Exhibit P4g TRUE PHOTOCOPYOF THE ORDER NO.
O.P.(KAT)No.214 of 2025 96and conn. cases 2026:KER:16808 HSE/341/2025- AD BI DATED 11-3-2025 (RESPECT OF: HSST, GEOGRAPHY) Exhibit P4h TRUE PHOTOCOPY OF THE ORDER NO.
HSE/213/2025-AD CL DATED 11-3-2025 (RESPECT OF HSST, HINDI) Exhibit P4i TRUE PHOTOCOPY OF THE ORDER NO.
HISE/2348/2025-AD BC6 DATED 11-3-2025 (RESPECT OF HSST (JR) COMPUTER SCIENCE) Exhibit P4j TRUE PHOTOCOPY OF THE ORDER NO.
HSE/2580/2025-AD C3 DATED 11-3-2025 (RESPECT OF HSST, HISTORY) Exhibit P4k TRUE PHOTOCOPY OF THE ORDER NO. HSE/17950 (1) /2024- AD CL DATED 11-3-2025 (DATE WRONGLY PRINTED AS 11-4-2025 INSTEAD OF11-3-2025) (RESPECT OF HSST, TAMIL) Exhibit P4l . TRUE PHOTOCOPY OF THE ORDER NO.
HSE/2610/2025-AD C3 DATED ‘11-3- 2025 (RESPECT OF HSST (JR) POLITICAL SCIENCE) Exhibit P4m TRUE PHOTOCOPY OF THE ORDER NO.
HSE/19911/2024-AD B3 DATED 11-3-2025 (RESPECT OF HSST (JR) COMMERCE) Exhibit P4n TRUE PHOTOCOPY OF THE ORDER NO.
HSE/188/2025-AD B3 DATED 11-3-2025
(RESPECT OF HSST, COMMERCE)
Exhibit P5 COPY OF THE G.O.(P)NO.3/2017 DATED
25.02.2017
Exhibit P6 TRUE COPY OF THE
G.0.(RT)NO.838/2019/G.EDN DATED
02.03.2019
Exhibit P7 TRUE PHOTOCOPY OF THE ൭.0.
(RT)NO.2282/2025 /G.EDN DATED 27-3-2025 ISSUED BY THE GENERAL EDUCATION DEPARTMENT.
Exhibit P8 TRUE PHOTOCOPY OF THE CIRCULAR NO.
IHSE/3693/2025-AD C6 DATED 7-4-2025 ISSUED BY THE DGE Exhibit P9 TRUE PHOTOCOPY OF THE CIRCULAR NO.
KITE/2025/1748(10) DATED 18-4-2025 ISSUED BY THE KITE Exhibit P10 TRUE COPY OF THE CIRCULAR NO.
HSE/3693/2025-AD C6 DATED 19-4- 2025 ISSUED BY THE DGE O.P.(KAT)No.214 of 2025 97 and conn. cases 2026:KER:16808 Exhibit P11 TRUEPHOTOCOPY OF THE CIRCULAR NO.
HSE/3693/2025 —AD C6 DATED 26-4- 2025 Exhibit P12 TRUE PHOTOCOPY OF THE LETTER GEDN-
11/248/2024- G.EDN DATED 5.03.2025 Exhibit P13 TRUE COPY OF THE ORDER DATED 30-4-2025 IN O.A.NO.552/2025 PASSED BY THE LEARNED KERALA ADMINISTRATIVE TRIBUNAL, ERNAKULAM O.P.(KAT)No.214 of 2025 98 and conn. cases 2026:KER:16808 APPENDIX OF OP(KAT) NO. 235 OF 2025 PETITIONER ANNEXURES Annexure A1 TRUE COPY OF GO(P)3/2017/P&ARD DATED 25/02/2017 OF GOVT. OF KERALA.
Annexure A2 TRUE COPY OF THE ORDER NO. HSE/2332/2025- AD C4 DATED 11/03/2025 OF THE 2ND RESPONDENT.
Annexure A3 TRUE COPY OF THE REPRESENTATIONS DATED 12/03/2025 SUBMITTED BY THE APPLICANT BEFORE THE 2ND RESPONDENT AND FORWARDING LETTER DATED 12/03/2025 OF THE 3RD RESPONDENT.
Exhibit P1 A TRUE COPY OF THE O.A.NO.480/2025 Exhibit P2 A TRUE COPY OF THE INTERIM ORDER DATED 12.03.2025.
Exhibit P3 A TRUE COPY OF THE REPLY STATEMENT FILED IN O.A.NO. 414/2025(EKM) Exhibit P4 A TRUE COPY OF THE AFFIDAVIT FILED IN O.A NO. 414/2025 (EKM).
Exhibit P5 A TRUE COPY OF THE MISCELLANEOUS APPLICATION FILED BY THE DEPARTMENT FOR VACATING INTERIM ORDER ON 07.04.2025 Exhibit P6 A TRUE COPY OF THE REPLY STATEMENT FILED ON BEHALF OF THE 2ND RESPONDENT ON 03.04.2025 IN O.A.NO.480/2025. Exhibit P7 TRUE COPY OF THE ORDER NO. HSE/2589/2025- AD C3 DATED 11-3-2025 (RESPECT OF HSST, POLITICAL SCIENCE).
Exhibit P7(a) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/3148/2025-AD B4 DATED 11-3-2025 (RESPECT OF HSST, ENGLISH) ExhibitP7(b) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/3178/2025-AD C5 DATED 11-3-2025 (RESPECT OF HSST, MALAYALAM).
Exhibit P7(c) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/2330/2025-AD C4 DATED 11-3-2025 (RESPECT OF HSST, STATISTICS). Exhibit P7(d) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/2243/2025-AD C1 DATED 11-3-2025 (RESPECT OF HSST (JR) HINDI).
O.P.(KAT)No.214 of 2025 99and conn. cases 2026:KER:16808
Exhibit P7(e) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/2332/2025-AD C4 DATED 11-3-2025
(RESPECT OF HSST, ECONOMICS).
Exhibit P7(f) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/2225/2025-AD C5 DATED 11-3-2025
(RESPECT OF HSST (JR) MALAYALAM). Exhibit P7g) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/341/2025-AD B1 DATED 11-3-2025 (RESPECT OF HSST, GEOGRAPHY).
Exhibit P7(h) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/213/2025-AD C1 DATED 11-3-2025 (RESPECT OF HSST, HINDI).
Exhibit P7(i) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/2348/2025-AD BC6 DATED 11-3-2025 (RESPECT OF HSST (JR) COMPUTER SCIENCE). Exhibit P7(j) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/2580/2025-AD C3 DATED 11-3-2025 (RESPECT OF HSST, HISTORY).
Exhibit P7(k) TRUE PHOTOCOPY OF THE ORDER NO. HSE/17950 (1) /2024-AD C1 DATED 11-3-2025 (DATE WRONGLY PRINTED AS 11-4-2025 INSTEAD OF 11-3-2025) (RESPECT OF HSST, TAMIL) Exhibit P7(l) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/2610/2025-AD C3 DATED 11-3-2025 (RESPECT OF HSST (JR) POLITICAL SCIENCE). Exhibit P7(m) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/19911/2024-AD B3 DATED 11-3-2025 (RESPECT OF HSST (JR) COMMERCE). Exhibit P7(n) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/188/2025-AD B3 DATED 11-3-2025 (RESPECT OF HSST, COMMERCE) Exhibit P8 TRUE COPY OF THE G.O.(P)NO.3/2017 DATED 25.02.2017 Exhibit P9 TRUE PHOTOCOPY OF THE G.O. (RT) NO.838/2019/G.EDN DATED 02.03.2019. Exhibit P10 TRUE PHOTOCOPY OF THE G.O.(RT)NO.2282/2025 /G.EDN DATED 27-3- 2025 ISSUED BY THE GENERAL EDUCATION DEPARTMENT.
Exhibit P11 TRUE PHOTOCOPY OF THE CIRCULAR NO.
HSE/3693/2025-AD C6 DATED 7-4-2025 ISSUED BY THE DGE.
Exhibit P12 TRUE PHOTOCOPY OF THE CIRCULAR NO.
O.P.(KAT)No.214 of 2025 100and conn. cases 2026:KER:16808
KITE/2025/1748(10) DATED 18-4-2025
ISSUED BY THE KITE
Exhibit P13 TRUE COPY OF THE CIRCULAR NO.
HSE/3693/2025-AD C6 DATED 19-4-2025 ISSUED BY THE DGE.
Exhibit P14 TRUE PHOTOCOPY OF THE CIRCULAR NO.
HSE/3693/2025 -AD C6 DATED 26-4-2025. Exhibit P15 TRUE PHOTOCOPY OF THE LETTER GEDN-
C1/248/2024-G.EDN DATED 5.03.2025. Exhibit P16 REJOINDER FILED BY THE APPLICANT TO THE REPLY STATEMENT IN OA(EKM)414/2025 Exhibit P17 TRUE COPY OF THE ORDER DATED 30-04-2025 IN O.A.NO.480/2025 PASSED BY THE LEARNED KERALA ADMINISTRATIVE TRIBUNAL, ERNAKULAM.
O.P.(KAT)No.214 of 2025 101and conn. cases 2026:KER:16808 APPENDIX OF OP(KAT) NO. 237 OF 2025 PETITIONER ANNEXURES Annexure A1 TRUE COPY OF THE PROCEEDINGS OF THE 2ND RESPONDENT VIDE ORDER NO.HSE/2610/2025- ADC3 DATED 11.03.2025.
AnnexureA 2 .A TRUE COPY OF THE ORDER NO GO(P)NO.3/2017/P&ARD, THIRUVANANTHAPURAM DATED 25.02.2017 OF THE PERSONNEL AND ADMINISTRATIVE REFORMS DEPARTMENT.
Annexure A3 A TRUE COPY OF THE GO(RT)NO.838/2019/G.EDN DATED 02.03.2019 OF THE 1ST RESPONDENT Annexure R2(a) TRUE COPY OF THE LETTER DATED 15.03.2025 SUBMITTED BY THE APPLICANT Exhibit P 1 A TRUE COPY OF THE O.A.NO.503/2025 Exhibit P2 A TRUE COPY OF THE INTERIM ORDER DATED 17.03.2025 Exhibit P3 A TRUE COPY OF THE REPLY STATEMENT FILED IN OA NO 414/2025(EKM) Exhibit P4 TRUE COPY OF THE AFFIDAVIT FILED IN OA NO. 414/2025 (EKM).
Exhibit P5 THE REPLY STATEMENT FILED ON BEHALF OF THE 2ND RESPONDENT DATED 07.04.2025 IN O.A.503/2025.
Exhibit P6 TRUE COPY OF THE ORDER NO. HSE/2589/2025- AD C3 DATED 11-3-2025 (RESPECT OF HSST, POLITICAL SCIENCE).
Exhibit P6 a TRUE PHOTOCOPY OF THE ORDER NO.
HSE/3148/2025-AD B4 DATED 11-3-2025 (RESPECT OF HSST, ENGLISH) Exhibit P6 b TRUE PHOTOCOPY OF THE ORDER HSE/3178/2025-AD C5 DATED 11-3-2025 (RESPECT OF HSST, MALAYALAM).
Exhibit P6c TRUE PHOTOCOPY OF THE ORDER HSE/2330/2025/AD C4 DATED 11-3-2025 (RESPECT OF HSST, STATISTICS). Exhibit P6d TRUE PHOTOCOPY OF THE ORDER NO.
HSE/2243/2025-AD CL DATED 11-3-2025 (RESPECT OF HSST JR HINDI).
Exhibit P6e TRUE PHOTOCOPY OF THE ORDER NO.
O.P.(KAT)No.214 of 2025 102and conn. cases 2026:KER:16808 IHSE/2332/2025-AD C4 DATED 11-3-2025 (RESPECT OF HSST, ECONOMICS).
Exhibit P6 f TRUE PHOTOCOPY OF THE ORDER HSE/2225/2025-AD C5 DATED 11-3-2025 (RESPECT OF HSST (JR) MALAYALAM). Exhibit P6g TRUE PHOTOCOPY OF THE ORDER NO.
HSE/341/2025-AD B1 DATED 11-3-2025 (RESPECT OF HSST, GEOGRAPHY).
Exhibit P6h TRUE PHOTOCOPY OF THE ORDER NO.
HSE/213/2025-AD CL DATED 11-3-2025 (RESPECT OF HSST, HINDI).
Exhibit P6i . TRUE PHOTOCOPY OF THE ORDER NO.
HSE/2348/2025-AD BC6 DATED 11-3-2025 (RESPECT OF HSST (JR)COMPUTER SCIENCE Exhibit P6j TRUE PHOTOCOPY OF THE ORDER NO.
IHSE/2580/2025-AD C3 DATED 11-3-2025 (RESPECT OF HSST, HISTORY).
Exhibit P6k TRUE PHOTOCOPY OF THE ORDER NO.HSE 17950 (1) /2024-AD C1 DATED 11-3-2025 (DATE WRONGLY PRINTED AS 11-4-2025 INSTEAD OF 11-3-2025) (RESPECT OF HSST, TAMIL) Exhibit P6l TRUE PHOTOCOPY OF THE ORDER NO.
IHSE/2610/2025-AD C3 DATED 11-3-2025 (RESPECT OF HSST (JR) POLITICAL SCIENCE) Exhibit P6m TRUE PHOTOCOPY OF THE ORDER NO.
HSE/19911/2024-AD B3 DATED 11-3-2025 (RESPECT OF 1158 (JR) COMMERCE). Exhibit P6n TRUE PHOTOCOPY OF THE ORDER NO.
HSE/188/2025-AD B3 DATED 11-3-2025
(RESPECT OF HSST, COMMERCE)
Exhibit P7 TRUE COPY OF THE G.O.(P)NO.3/2017 DATED
25.02.2017
Exhibit P8 TRUE PHOTOCOPY OF THE
G.O.(RT)NO.838/2019/G.EDN DATED
02.03.2019.
Exhibit P9 TRUE PHOTOCOPY OF THE
GO(RT)NO.2282/2025/G.EDN DATED 27-3-2025 ISSUED BY THE GENERAL EDUCATION DEPARTMENT.
Exhibit P10 TRUE PHOTOCOPY OF THE CIRCULAR NO.
HSE/3693/2025-AD C6 DATED 7-4-2025 ISSUED BY THE DGE Exhibit P11 TRUE PHOTOCOPY KITE/2025/1748(10) DATED O.P.(KAT)No.214 of 2025 103 and conn. cases 2026:KER:16808 18-4-2025 ISSUED BY THE KITE.
Exhibit P12 TRUE COPY OF THE CIRCULAR NO.
HSE/3693/2025-AD C6 DATED 19-4- 2025 ISSUED BY THE DGE Exhibit P13 TRUE PHOTOCOPY OF THE CIRCULAR NO.
HSE/3693/2025 —AD C6 DATED 26-4- 2025 Exhibit P14 TRUE PHOTOCOPY OF THE LETTER GEDN-
11/248/2024- G.EDN DATED 5.03.2025 Exhibit P15 TRUE COPY OF THE ORDER DATED 30-4-2025 IN O.A.NO.503/2025 PASSED BY THE LEARNED KERALA ADMINISTRATIVE TRIBUNAL, ERNAKULAM O.P.(KAT)No.214 of 2025 104 and conn. cases 2026:KER:16808 APPENDIX OF OP(KAT) NO. 238 OF 2025 PETITIONER ANNEXURES Annexure A1 A TRUE COPY OF HSE/2589/2025-AD C3 DATED 11.03.2025 OF THE 2ND RESPONDENT.
Annexure A2 A TRUE COPY OF THE MEDICAL CERTIFICATE
DATED 30.12.2024 ISSUED BY
DR.P.K.LATHIKA, CHIEF PHYSICIAN, SARATHY AYURVEDIC HOSPITAL, MUPPATHADOM IN RESPECT OF THE APPLICANT.
Exhibit P1 A TRUE COPY OF THE O.A.(EKM) NO.407/2025 ALONG WITH ANNEXURES.
Exhibit P2 A TRUE COPY OF THE INTERIM ORDER DATED 12.03.2025.
Exhibit P3 A TRUE COPY OF THE REPLY STATEMENT FILED IN O.A.NO. 414/2025(EKM) Exhibit P4 A TRUE COPY OF THE AFFIDAVIT HAS ALSO FILED IN O.A NO. 414/2025 (EKM). Exhibit P5 A TRUE COPY OF THE MISCELLANEOUS APPLICATION FILED BY THE DEPARTMENT FOR VACATING INTERIM ORDER ON 02.04.2025 Exhibit P6 - TRUE COPY OF THE ORDER NO.
HSE/2589/2025-AD C3 DATED 11-3-2025 (RESPECT OF HSST, POLITICAL SCIENCE). Exhibit P6(a) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/3148/2025-AD B4 DATED 11-3-2025 (RESPECT OF HSST, ENGLISH) Exhibit P6(b) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/3178/2025-AD C5 DATED 11-3-2025 (RESPECT OF HSST, MALAYALAM).
Exhibit P6(c) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/2330/2025-AD C4 DATED 11-3-2025 (RESPECT OF HSST, STATISTICS). Exhibit P6(d) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/2243/2025-AD C1 DATED 11-3-2025 (RESPECT OF HSST (JR) HINDI).
Exhibit P6(e) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/2332/2025-AD C4 DATED 11-3-2025 (RESPECT OF HSST, ECONOMICS).
Exhibit P6(f) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/2225/2025-AD C5 DATED 11-3-2025
O.P.(KAT)No.214 of 2025 105
and conn. cases 2026:KER:16808
(RESPECT OF HSST (JR) MALAYALAM). Exhibit P6(g) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/341/2025-AD B1 DATED 11-3-2025 (RESPECT OF HSST, GEOGRAPHY).
Exhibit P6(h) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/213/2025-AD C1 DATED 11-3-2025 (RESPECT OF HSST, HINDI).
Exhibit P6(i) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/2348/2025-AD BC6 DATED 11-3-2025 (RESPECT OF HSST (JR) COMPUTER SCIENCE) Exhibit P6(j) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/2580/2025-AD C3 DATED 11-3-2025 (RESPECT OF HSST, HISTORY).
Exhibit P6(k) TRUE PHOTOCOPY OF THE ORDER NO. HSE/17950 (1) /2024-AD C1 DATED 11-3-2025 (DATE WRONGLY PRINTED AS 11-4-2025 INSTEAD OF 11-3-2025) (RESPECT OF HSST, TAMIL) Exhibit P6(l) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/2610/2025-AD C3 DATED 11-3-2025 (RESPECT OF HSST (JR) POLITICAL SCIENCE). Exhibit P6(m) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/19911/2024-AD B3 DATED 11-3-2025 (RESPECT OF HSST (JR) COMMERCE). Exhibit P6(n) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/188/2025-AD B3 DATED 11-3-2025 (RESPECT OF HSST, COMMERCE) Exhibit P7 TRUE COPY OF THE G.O.(P)NO.3/2017 DATED 25.02.2017 Exhibit P8 :- TRUE PHOTOCOPY OF THE G.O. (RT) NO.838/2019/G.EDN DATED 02.03.2019.
Exhibit P9 TRUE PHOTOCOPY OF THE G.O.(RT)NO.2282/2025 /G.EDN DATED 27-3- 2025 ISSUED BY THE GENERAL EDUCATION DEPARTMENT.
Exhibit P10 TRUE PHOTOCOPY OF THE CIRCULAR NO.
HSE/3693/2025-AD C6 DATED 7-4-2025 ISSUED BY THE DGE.
Exhibit P11 TRUE PHOTOCOPY OF THE CIRCULAR NO.
KITE/2025/1748(10) DATED 18-4-2025 ISSUED BY THE KITE.
Exhibit P12 TRUE COPY OF THE CIRCULAR NO.
HSE/3693/2025-AD C6 DATED 19-4-2025 ISSUED BY THE DGE.
O.P.(KAT)No.214 of 2025 106and conn. cases 2026:KER:16808 Exhibit P13 TRUE PHOTOCOPY OF THE CIRCULAR
NO.HSE/3693/2025 -AD C6 DATED 26-4-2025. Exhibit P14 TRUE PHOTOCOPY OF THE LETTER GEDN-
11/248/2024-G.EDN DATED 5.03.2025. Exhibit P15 TRUE COPY OF THE ORDER DATED 30-04-2025 IN O.A NO.407/2025 (EKM) PASSED BY THE LEARNED KERALA ADMINISTRATIVE TRIBUNAL, ERNAKULAM.
O.P.(KAT)No.214 of 2025 107and conn. cases 2026:KER:16808 APPENDIX OF OP(KAT) NO. 239 OF 2025 PETITIONER ANNEXURES Annexure A1 TRUE COPY OF THE ORDER NO.HSE/2331/2025ADC4 DATED 11.03.2025 OF THE DIRECTOR OF GENERAL EDUCATION. Annexure A2 A TRUE COPY OF THE ORDER G.O(P) NO.3/2017/P&ARD, THIRUVANANTHAPURAM DATED 25.02.2017.
Annexure A3 TRUE COPY OF THE G.O (RT)NO.838/2019/G EDN DATED 2.3.2019.
Annexure A4 TRUE COPY OF THE REPRESENTATION DATED 20.12.2024 FORWARDED BY THE APPLICANT TO THE SECOND RESPONDENT WITH A COVERING LETTER NO.03/2024 DATED 23/12/2024 OF THE PRINCIPAL, GOVERNMENT HSS, SIVAN KUNNU, MUVATTUPUZHA.
Annexure A2 in OA TRUE COPY OF THE CIRCULAR NO. 414/2025(EKM) HSE/5034/2023-AD C6 DATED 25.10.2023 ISSUED BY THE SECOND RESPONDENT Annexure A3 in OA TRUE COPY OF THE CIRCULAR NO. 414/2025(EKM) HSE/3693/2025-AD C6 DATED 07.04.2025 ALONG WITH THE RELEVANT PAGES OF ITS ANNEXURE Exhibit P1 A TRUE COPY OF THE O.A.NO.489/2025 ALONG WITH ANNEXURES.
Exhibit P2 A TRUE COPY OF THE INTERIM ORDER DATED 14.03.2025 IN OA 489/2025 Exhibit P3 A TRUE COPY OF THE REPLY STATEMENT FILED IN O.A.NO. 414/2025(EKM) DATED 02.04.2025 Exhibit P4 A TRUE COPY OF THE AFFIDAVIT FILED BY FIRST RESPONDENT IN O.A NO. 414/2025 (EKM) DATED 07.04.2025 Exhibit P5 A TRUE COPY OF THE MISCELLANEOUS APPLICATION FILED BY THE DEPARTMENT FOR VACATING INTERIM ORDER ON 07.04.2025 Exhibit P6 A TRUE COPY OF THE REPLY STATEMENT FILED ON BEHALF OF THE 2ND RESPONDENT ON 03.04.2025 IN O.A.NO.489/2025. Exhibit P7 TRUE COPY OF THE ORDER NO. HSE/2589/2025- AD C3 DATED 11-3-2025 (RESPECT OF HSST, O.P.(KAT)No.214 of 2025 108 and conn. cases 2026:KER:16808 POLITICAL SCIENCE).
Exhibit P7(a) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/3148/2025-AD B4 DATED 11-3-2025 (RESPECT OF HSST, ENGLISH) Exhibit P7(b) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/3178/2025-AD C5 DATED 11-3-2025 (RESPECT OF HSST, MALAYALAM).
Exhibit P7(c) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/2330/2025-AD C4 DATED 11-3-2025 (RESPECT OF HSST, STATISTICS). Exhibit P7(d) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/2243/2025-AD C1 DATED 11-3-2025 (RESPECT OF HSST (JR) HINDI).
Exhibit P7(e) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/2332/2025-AD C4 DATED 11-3-2025 (RESPECT OF HSST, ECONOMICS).
Exhibit P7(f) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/2225/2025-AD C5 DATED 11-3-2025 (RESPECT OF HSST (JR) MALAYALAM). Exhibit P7(g) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/341/2025-AD B1 DATED 11-3-2025 (RESPECT OF HSST, GEOGRAPHY).
Exhibit P7(h) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/213/2025-AD C1 DATED 11-3-2025 (RESPECT OF HSST, HINDI).
Exhibit P7(i) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/2348/2025-AD BC6 DATED 11-3-2025 (RESPECT OF HSST (JR) COMPUTER SCIENCE). Exhibit P7(j) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/2580/2025-AD C3 DATED 11-3-2025 (RESPECT OF HSST, HISTORY).
Exhibit P7(k) TRUE PHOTOCOPY OF THE ORDER NO. HSE/17950 (1) /2024-AD C1 DATED 11-3-2025 (DATE WRONGLY PRINTED AS 11-4-2025 INSTEAD OF 11-3-2025) (RESPECT OF HSST, TAMIL) Exhibit P7(l) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/2610/2025-AD C3 DATED 11-3-2025 (RESPECT OF HSST (JR) POLITICAL SCIENCE). Exhibit P7(m) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/19911/2024-AD B3 DATED 11-3-2025 (RESPECT OF HSST (JR) COMMERCE). Exhibit P7(n) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/188/2025-AD B3 DATED 11-3-2025
O.P.(KAT)No.214 of 2025 109
and conn. cases 2026:KER:16808
(RESPECT OF HSST, COMMERCE)
Exhibit P8 TRUE COPY OF THE G.O.(P)NO.3/2017 DATED
25.02.2017
Exhibit P9 TRUE PHOTOCOPY OF THE G.O. (RT)
NO.838/2019/G.EDN DATED 02.03.2019. Exhibit P10 TRUE PHOTOCOPY OF THE G.O.(RT)NO.2282/2025 /G.EDN DATED 27-3- 2025 ISSUED BY THE GENERAL EDUCATION DEPARTMENT.
Exhibit P11 TRUE PHOTOCOPY OF THE CIRCULAR NO.
HSE/3693/2025-AD C6 DATED 7-4-2025 ISSUED BY THE DGE.
Exhibit P12 TRUE PHOTOCOPY OF THE CIRCULAR NO.
KITE/2025/1748(10) DATED 18-4-2025 ISSUED BY THE KITE.
Exhibit P13 TRUE COPY OF THE CIRCULAR NO.
HSE/3693/2025-AD C6 DATED 19-4-2025 ISSUED BY THE DGE.
Exhibit P14 TRUE PHOTOCOPY OF THE CIRCULAR NO.
HSE/3693/2025 -AD C6 DATED 26-4-2025 Exhibit P15 TRUE PHOTOCOPY OF THE LETTER GEDN-
C1/248/2024-G.EDN DATED 5.03.2025. Exhibit P16 TRUE COPY OF THE REJOINDER FILED BY THE APPLICANT TO THE REPLY STATEMENT IN OA 414/2025 (EKM) DATED 08.04.2025 Exhibit P17 TRUE COPY OF THE ORDER DATED 30-04-2025 IN O.A.NO.489/2025 PASSED BY THE LEARNED KERALA ADMINISTRATIVE TRIBUNAL, ERNAKULAM.
O.P.(KAT)No.214 of 2025 110and conn. cases 2026:KER:16808 APPENDIX OF OP(KAT) NO. 240 OF 2025 PETITIONER ANNEXURES Annexure A1 TRUE COPY OF THE PROCEEDINGS OF THE DIRECTOR, HIGHER SECONDARY EDUCATION DEPARTMENT, THIRUVANANTHAPURAM VIDE ORDER HSE/2225/2025-AD CS DATED 11.03.2025.
Annexure A2 TRUE COPY OF THE INTERIM ORDER IN O.A.(E)NO.405 DATED 12.03.2025 OF THE HON'BLE KERALA ADMINISTRATIVE TRIBUNAL. Annexure A2(a) TRUE COPY OF THE INTERIM ORDER IN O.A(E)NO.421 DATED 13.03.2025 OF THE HON'BLE KERALA ADMINISTRATIVE TRIBUNAL. Annexure A2(b) TRUE COPY OF THE INTERIM ORDER IN O.A NO.
489 OF 2025 DATED 14.03.2025 OF THE HON'BLE KERALA ADMINISTRATIVE TRIBUNAL. Annexure A3 TRUE COPY OF THE REPRESENTATION DATED 13- 3-2025 SUBMITTED BY THE APPLICANT BEFORE THE 2ND RESPONDENT (ADVANCE COPY) ALONG WITH ITS POSTAL RECEIPT.
Annexure A4 TRUE COPY OF THE REPRESENTATION DATED 13- 3-2025 SUBMITTED BY THE APPLICANT BEFORE THE 1ST RESPONDENT (ADVANCE COPY) ALONG WITH ITS POSTAL RECEIPT.
Annexure R2(a) TRUE COPY OF THE LETTER DATED 15-03-2025 SUBMITTED BY THE APPLICANT Annexure A2 in TRUE COPY OF THE CIRCULAR NO. OA(EKM) 414/2025 HSE/5034/2023-AD C6 DATED 25-10-2023 ISSUED BY THE 2ND RESPONDENT Annexure A3 in TRUE COPY OF THE CIRCULAR NO. OA(EKM) 414/2025 HSE/3693/2025 - AD C6 DATED 07-04-2025 ALONG WITH THE RELEVANT PAGES OF ITS ANNEXURE Exhibit P1 A TRUE COPY OF THE O.A.(E)NO.437/2025 Exhibit P2 A TRUE COPY OF THE INTERIM ORDER DATED 17.03.2025.
Exhibit P3 A TRUE COPY OF THE REPLY STATEMENT FILED IN O.A.NO. 414/2025(EKM) Exhibit P4 A TRUE COPY OF THE AFFIDAVIT HAS ALSO FILED IN O.A NO. 414/2025 (EKM).
O.P.(KAT)No.214 of 2025 111and conn. cases 2026:KER:16808 Exhibit P5 THE REPLY STATEMENT FILED ON BEHALF OF
THE 2ND RESPONDENT DATED 02.04.2025 IN O.A(E)NO.437/2025.
Exhibit P6 TRUE COPY OF THE ORDER NO. HSE/2589/2025- AD C3 DATED 11-3-2025 (RESPECT OF HSST, POLITICAL SCIENCE).
Exhibit P6(a) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/3148/2025-AD B4 DATED 11-3-2025 (RESPECT OF HSST, ENGLISH) Exhibit P6(b) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/3178/2025-AD C5 DATED 11-3-2025 (RESPECT OF HSST, MALAYALAM).
Exhibit P6(c) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/2330/2025-AD C4 DATED 11-3-2025 (RESPECT OF HSST, STATISTICS). Exhibit P6(d) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/2243/2025-AD C1 DATED 11-3-2025 (RESPECT OF HSST (JR) HINDI).
Exhibit P6(e) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/2332/2025-AD C4 DATED 11-3-2025 (RESPECT OF HSST, ECONOMICS).
Exhibit P6(f) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/2225/2025-AD C5 DATED 11-3-2025 (RESPECT OF HSST (JR) MALAYALAM). Exhibit P6(g) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/341/2025-AD B1 DATED 11-3-2025 (RESPECT OF HSST, GEOGRAPHY).
Exhibit P6(h) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/213/2025-AD C1 DATED 11-3-2025 (RESPECT OF HSST, HINDI).
Exhibit P6(i) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/2348/2025-AD BC6 DATED 11-3-2025 (RESPECT OF HSST (JR) COMPUTER SCIENCE). Exhibit P6(j) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/2580/2025-AD C3 DATED 11-3-2025 (RESPECT OF HSST, HISTORY).
Exhibit P6(k) TRUE PHOTOCOPY OF THE ORDER NO. HSE/17950 (1) /2024-AD C1 DATED 11-3-2025 (DATE WRONGLY PRINTED AS 11-4-2025 INSTEAD OF 11-3-2025) (RESPECT OF HSST, TAMIL) Exhibit P6(l) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/2610/2025-AD C3 DATED 11-3-2025 (RESPECT OF HSST (JR) POLITICAL SCIENCE).
O.P.(KAT)No.214 of 2025 112and conn. cases 2026:KER:16808 Exhibit P6(m) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/19911/2024-AD B3 DATED 11-3-2025 (RESPECT OF HSST (JR) COMMERCE). Exhibit P6(n) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/188/2025-AD B3 DATED 11-3-2025 (RESPECT OF HSST, COMMERCE) Exhibit P7 TRUE COPY OF THE G.O.(P)NO.3/2017 DATED 25.02.2017 Exhibit P8 TRUE PHOTOCOPY OF THE G.O. (RT) NO.838/2019/G.EDN DATED 02.03.2019.
Exhibit P9 TRUE PHOTOCOPY OF THE G.O.(RT)NO.2282/2025 /G.EDN DATED 27-3- 2025 ISSUED BY THE GENERAL EDUCATION DEPARTMENT.
Exhibit P10 TRUE PHOTOCOPY OF THE CIRCULAR NO.
HSE/3693/2025-AD C6 DATED 7-4-2025 ISSUED BY THE DGE.
Exhibit P11 TRUE PHOTOCOPY OF THE CIRCULAR NO.
KITE/2025/1748(10) DATED 18-4-2025 ISSUED BY THE KITE.
Exhibit P12 EXHIBIT P12:- TRUE COPY OF THE CIRCULAR NO. HSE/3693/2025-AD C6 DATED 19-4-2025 ISSUED BY THE DGE.
Exhibit P13 TRUE PHOTOCOPY OF THE CIRCULAR NO.
HSE/3693/2025 -AD C6 DATED 26-4-2025. Exhibit P14 TRUE PHOTOCOPY OF THE LETTER GEDN-
11/248/2024-G.EDN DATED 5.03.2025. Exhibit P15 TRUE COPY OF THE REJOINDER FILED BY THE APPLICANT TO THE REPLY STATEMENT FILED IN OA(EKM) NO.414/2025 Exhibit P16 TRUE COPY OF THE ORDER DATED 30-04-2025 IN O.A.(E)NO.437/2025 PASSED BY THE LEARNED KERALA ADMINISTRATIVE TRIBUNAL, ERNAKULAM.
O.P.(KAT)No.214 of 2025 113and conn. cases 2026:KER:16808 APPENDIX OF OP(KAT) NO. 241 OF 2025 PETITIONER ANNEXURES Annexure A1 TRUE COPY OF THE PROCEEDINGS OF THE 2ND RESPONDENT VIDE ORDER NO.
HSE/19911/2024AD B3 DATED 11.03.2025. Annexure A2 A TRUE COPY OF THE ORDER G.O (P)NO.3/2017/P&ARD, THIRUVANANTHAPURAM DATED 25.02.2017 OF THE PERSONNEL AND ADMINISTRATIVE REFORMS DEPARTMENT. Annexure A3 A TRUE COPY OF THE G.O(RT)NO. 838/2019/G EDN DATED 2.3.2019 OF THE 1ST RESPONDENT Annexure R2(a) TRUE COPY OF THE LETTER DATED 15-03-2025 filed in OA(EKM) SUBMITTED BY THE APPLICANT No. 414/2025 Annexure R2(a) TRUE COPY OF THE REQUEST OF THE APPLICANT DATED 28-10-2024 SUBMITTED TO THE DIRECTOR OF GENERAL EDUCATION, THIRUVANANTHAPURAM Annexure A2 filed TRUE COPY OF THE CIRCULAR NO. in OA(EKM)414/2025 HSE/5034/2023 - AD C6 DATED 25-10-2023 ISSUED BY THE 2ND RESPONDENT Annexure A3 filed TRUE COPY OF THE CIRCULAR NO. in HSE/3693/2025 - AD C6 DATED 07-04-2025 OA(EKM)No.414/2025 ALONG WITH THE RELEVANT PAGES OF ITS ANNEXURE Exhibit P1 A TRUE COPY OF THE O.A.NO.504/2025 Exhibit P2 A TRUE COPY OF THE INTERIM ORDER DATED 17.03.2025.
Exhibit P3 A TRUE COPY OF THE REPLY STATEMENT FILED IN O.A.NO. 414/2025(EKM) Exhibit P4 A TRUE COPY OF THE AFFIDAVIT HAS ALSO FILED IN O.A NO. 414/2025 (EKM). Exhibit P5 THE REPLY STATEMENT FILED ON BEHALF OF THE 2ND RESPONDENT DATED 25.03.2025 IN O.A.NO.504/2025.
Exhibit P6 TRUE COPY OF THE ORDER NO. HSE/2589/2025- AD C3 DATED 11-3-2025 (RESPECT OF HSST, POLITICAL SCIENCE).
Exhibit P6(a) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/3148/2025-AD B4 DATED 11-3-2025 O.P.(KAT)No.214 of 2025 114 and conn. cases 2026:KER:16808 (RESPECT OF HSST, ENGLISH) Exhibit P6(b) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/3178/2025-AD C5 DATED 11-3-2025 (RESPECT OF HSST, MALAYALAM).
Exhibit P6(c) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/2330/2025-AD C4 DATED 11-3-2025 (RESPECT OF HSST, STATISTICS). Exhibit P6(d) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/2243/2025-AD C1 DATED 11-3-2025 (RESPECT OF HSST (JR) HINDI).
Exhibit P6(e) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/2332/2025-AD C4 DATED 11-3-2025 (RESPECT OF HSST, ECONOMICS).
Exhibit P6(f) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/2225/2025-AD C5 DATED 11-3-2025 (RESPECT OF HSST (JR) MALAYALAM). Exhibit P6(g) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/341/2025-AD B1 DATED 11-3-2025 (RESPECT OF HSST, GEOGRAPHY).
Exhibit P6(h) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/213/2025-AD C1 DATED 11-3-2025 (RESPECT OF HSST, HINDI).
Exhibit P6(j) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/2580/2025-AD C3 DATED 11-3-2025 (RESPECT OF HSST, HISTORY).
Exhibit P6(i) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/2348/2025-AD BC6 DATED 11-3-2025 (RESPECT OF HSST (JR) COMPUTER SCIENCE). Exhibit P6(k) TRUE PHOTOCOPY OF THE ORDER NO. HSE/17950 (1) /2024-AD C1 DATED 11-3-2025 (DATE WRONGLY PRINTED AS 11-4-2025 INSTEAD OF 11-3-2025) (RESPECT OF HSST, TAMIL) Exhibit P6(l) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/2610/2025-AD C3 DATED 11-3-2025 (RESPECT OF HSST (JR) POLITICAL SCIENCE). Exhibit P6(m) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/19911/2024-AD B3 DATED 11-3-2025 (RESPECT OF HSST (JR) COMMERCE). Exhibit P6(n) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/188/2025-AD B3 DATED 11-3-2025
(RESPECT OF HSST, COMMERCE)
Exhibit P7 TRUE COPY OF THE G.O.(P)NO.3/2017 DATED
25.02.2017
O.P.(KAT)No.214 of 2025 115
and conn. cases 2026:KER:16808
Exhibit P8 TRUE PHOTOCOPY OF THE G.O. (RT)
NO.838/2019/G.EDN DATED 02.03.2019.
Exhibit P9 TRUE PHOTOCOPY OF THE G.O.(RT)NO.2282/2025 /G.EDN DATED 27-3- 2025 ISSUED BY THE GENERAL EDUCATION DEPARTMENT.
Exhibit P10 TRUE PHOTOCOPY OF THE CIRCULAR NO.
HSE/3693/2025-AD C6 DATED 7-4-2025 ISSUED BY THE DGE Exhibit P11 TRUE PHOTOCOPY OF THE CIRCULAR NO.
KITE/2025/1748(10) DATED 18-4-2025 ISSUED BY THE KITE.
Exhibit P12 TRUE COPY OF THE CIRCULAR NO.
HSE/3693/2025-AD C6 DATED 19-4-2025 ISSUED BY THE DGE.
Exhibit P13 TRUE PHOTOCOPY OF THE CIRCULAR NO.
HSE/3693/2025 -AD C6 DATED 26-4-2025. Exhibit P14 TRUE PHOTOCOPY OF THE LETTER GEDN-
11/248/2024-G.EDN DATED 5.03.2025. Exhibit P15 TRUE COPY OF THE REJOINDER FILED BY THE APPLICANT TO THE REPLY STATEMENT FILED IN OA(EKM)NO.414/2025 Exhibit P16 TRUE COPY OF THE ORDER DATED 30-04-2025 IN O.A.NO.504/2025 PASSED BY THE LEARNED KERALA ADMINISTRATIVE TRIBUNAL, ERNAKULAM.
O.P.(KAT)No.214 of 2025 116and conn. cases 2026:KER:16808 APPENDIX OF OP(KAT) NO. 242 OF 2025 PETITIONER ANNEXURES Annexure A1 TRUE COPY OF THE ORDER NO. HSE/5034/2023- ADC6 DATED 16/02/2024 RELEVANT PAGES OF THE FINAL TRANSFER LIST (HOME STATION AND OTHER OPTIONS) ISSUED BY THE 2ND RESPONDENT.
Annexure A2 TRUE COPY OF GO(P)3/2017/P&ARD 25/02/2017 OF GOVT. OF KERALA.
Annexure A3 TRUE COPY OF THE ORDER NO. HSE/2332/2025- AD C4 DATED 11/03/2025 OF THE 2ND RESPONDENT.
Annexure A4 TRUE COPY OF THE SCREENSHOT OF THE SERVICE DETAILS OF THE 4 RESPONDENT FROM THE ONLINE PORTAL.
Annexure A2 IN TRUE COPY OF THE CIRCULAR OA(E) 414/2025 NO.HSE/5034/2023. -AD C6 DATED 25.10.2023 ISSUED BY THE 2ND RESPONDENT.
Annexure A3 IN TRUE COPY OF THE CIRCULAR OA(E) 414/2025 NO.HSE/3693/2025-AD C6 DATED 07.04.2025 Exhibit P1 A TRUE COPY OF THE O.A.NO.476/2025 ALONG WITH ANNEXURES.
Exhibit P2 A TRUE COPY OF THE INTERIM ORDER DATED 12.03.2025.
Exhibit P3 A TRUE COPY OF THE REPLY STATEMENT FILED IN O.A.NO. 414/2025(EKM) Exhibit P4 A TRUE COPY OF THE AFFIDAVIT HAS ALSO FILED IN O.A NO. 414/2025 (EKM). Exhibit P5 THE STATEMENT FILED ON BEHALF OF THE 2ND RESPONDENT 03.04.2025 Exhibit P6 TRUE COPY OF THE ORDER NO. HSE/2589/2025- AD C3 DATED 11.03.2025 (RESPECT OF HSST POLYTICAL SCIENCE).
Exhibit P6(a) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/3148/2025-AD B4 DATED 11-3-2025 (RESPECT OF HSST, ENGLISH) Exhibit P6(b) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/3178/2025-AD C5 DATED 11-3-2025 (RESPECT OF HSST, MALAYALAM).
Exhibit P6(c) TRUE PHOTOCOPY OF THE ORDER NO.
O.P.(KAT)No.214 of 2025 117and conn. cases 2026:KER:16808
HSE/2330/2025-AD C4 DATED 11-3-2025
(RESPECT OF HSST, STATISTICS).
Exhibit P6(d) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/2243/2025-AD C1 DATED 11-3-2025
(RESPECT OF HSST (JR) HINDI).
Exhibit P6(e) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/2332/2025-AD C4 DATED 11-3-2025
(RESPECT OF HSST, ECONOMICS).
Exhibit P6(f) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/2225/2025-AD C5 DATED 11-3-2025
(RESPECT OF HSST (JR) MALAYALAM). Exhibit P6(g) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/341/2025-AD B1 DATED 11-3-2025 (RESPECT OF HSST, GEOGRAPHY).
Exhibit P6(h) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/213/2025-AD C1 DATED 11-3-2025 (RESPECT OF HSST, HINDI).
Exhibit P6(i) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/2348/2025-AD BC6 DATED 11-3-2025 (RESPECT OF HSST (JR) COMPUTER SCIENCE). Exhibit P6(j) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/2580/2025-AD C3 DATED 11-3-2025 (RESPECT OF HSST, HISTORY).
Exhibit P6(k) TRUE PHOTOCOPY OF THE ORDER NO. HSE/17950 (1) /2024-AD C1 DATED 11-3-2025 (DATE WRONGLY PRINTED AS 11-4-2025 INSTEAD OF 11-3-2025) (RESPECT OF HSST, TAMIL) Exhibit P6(l) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/2610/2025-AD C3 DATED 11-3-2025 (RESPECT OF HSST (JR) POLITICAL SCIENCE). Exhibit P6(m) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/19911/2024-AD B3 DATED 11-3-2025 (RESPECT OF HSST (JR) COMMERCE). Exhibit P6(n) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/188/2025-AD B3 DATED 11-3-2025 (RESPECT OF HSST, COMMERCE) Exhibit P7 TRUE COPY OF THE G.O.(P)NO.3/2017 DATED 25.02.2017 Exhibit P8 TRUE PHOTOCOPY OF THE G.O.(RT) NO.838/2019/G.EDN DATED 02.03.2019.
Exhibit P9 TRUE PHOTOCOPY OF THE G.O(RT)
NO.2282/2025 /G.EDN DATED 27-3-2025
ISSUED BY THE GENERAL EDUCATION
O.P.(KAT)No.214 of 2025 118
and conn. cases 2026:KER:16808
DEPARTMENT
Exhibit P10 TRUE PHOTOCOPY OF THE CIRCULAR NO.
HSE/3693/2025-AD C6 DATED 7-4-2025 ISSUED BY THE DGE.
Exhibit P11 TRUE PHOTOCOPY IKITE/2025/1748(10) OF THE CIRCULAR NO. DATED 18-4-2025 ISSUED BY THE KITE.
Exhibit P12 TRUE COPY OF THE CIRCULAR NO.
HSE/3693/2025-AD C6 DATED 19-4-2025 ISSUED BY THE DGE Exhibit P13 TRUE PHOTOCOPY OF THE CIRCULAR NO.
HSE/3693/2025 -AD C6 DATED 26-4-2025. Exhibit P14 TRUE PHOTOCOPY OF THE LETTER GEDN-
C1/248/2024-G.EDN DATED 5.03.2025. Exhibit P15 REJOINDER FILED BY THE APPLICANT TO THE REPLY STATEMENT FILED BY THE 2ND RESPONDENT, FILED UNDER RULE 32 OF THE KAT RULES OF PRACTICE, 2011 IN OA(EKM) 414/2025 Exhibit P16 TRUE COPY OF THE ORDER DATED 30-04-2025 IN O.A.NO.476/2025 PASSED BY THE THE LEARNED KERALA ADMINISTRATIVE TRIBUNAL, ERNAKULAM.
O.P.(KAT)No.214 of 2025 119and conn. cases 2026:KER:16808 APPENDIX OF OP(KAT) NO. 245 OF 2025 PETITIONER ANNEXURES Annexure A1 TRUE COPY OF HSE/2332/2025-AD C4 DATED 11.03.2025 OF THE 2ND RESPONDENT Exhibit P1 A TRUE COPY OF THE O.A.(EKM) NO.428/2025 ALONG WITH ANNEXURES.
Exhibit P2 A TRUE COPY OF THE INTERIM ORDER DATED 14.03.2025 IN OA(EKM) 428/2025 Exhibit P3 A TRUE COPY OF THE REPLY STATEMENT FILED IN O.A.NO. 414/2025(EKM) Exhibit P4 A TRUE COPY OF THE AFFIDAVIT HAS ALSO FILED IN O.A NO. 414/2025 (EKM). Exhibit P5 A TRUE COPY OF THE MISCELLANEOUS APPLICATION FILED BY THE DEPARTMENT FOR VACATING INTERIM ORDER ON 01.04.2025 IN OA(EKM) 428/2025 Exhibit P6 A REJOINDER DATED 06..04.2025 IN O.A NO.428/2025 FILED BY THE APPLICANT,ALONG WITH ANNEXURE A2 DOCUMENTS Exhibit P7 TRUE COPY OF THE ORDER NO. HSE/2589/2025- AD C3 DATED 11-3-2025 (RESPECT OF HSST, POLITICAL SCIENCE).
Exhibit P7(a) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/3148/2025-AD B4 DATED 11-3-2025 (RESPECT OF HSST, ENGLISH) Exhibit P7(b) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/3178/2025-AD C5 DATED 11-3-2025 (RESPECT OF HSST, MALAYALAM).
Exhibit P7(c) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/2330/2025-AD C4 DATED 11-3-2025 (RESPECT OF HSST, STATISTICS). Exhibit P7(d) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/2243/2025-AD C1 DATED 11-3-2025 (RESPECT OF HSST (JR) HINDI).
Exhibit P7(e) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/2332/2025-AD C4 DATED 11-3-2025 (RESPECT OF HSST, ECONOMICS).
Exhibit P7(f) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/2225/2025-AD C5 DATED 11-3-2025 (RESPECT OF HSST (JR) MALAYALAM).
O.P.(KAT)No.214 of 2025 120and conn. cases 2026:KER:16808
Exhibit P7(g) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/341/2025-AD B1 DATED 11-3-2025
(RESPECT OF HSST, GEOGRAPHY).
Exhibit P7(h) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/213/2025-AD C1 DATED 11-3-2025
(RESPECT OF HSST, HINDI).
Exhibit P7(i) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/2348/2025-AD BC6 DATED 11-3-2025 (RESPECT OF HSST (JR) COMPUTER SCIENCE). Exhibit P7(j) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/2580/2025-AD C3 DATED 11-3-2025 (RESPECT OF HSST, HISTORY).
Exhibit P7(k) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/179501) /2024-AD C1 DATED 11-3-2025 (DATE WRONGLY PRINTED AS 11-4-2025 INSTEAD OF 11-3-2025) (RESPECT OF HSST, TAMIL) Exhibit P7(l) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/2610/2025-AD C3 DATED 11-3-2025 (RESPECT OF HSST (JR) POLITICAL SCIENCE). Exhibit P7(m) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/19911/2024-AD B3 DATED 11-3-2025 (RESPECT OF HSST (JR) COMMERCE). Exhibit P7(n) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/188/2025-AD B3 DATED 11-3-2025 (RESPECT OF HSST, COMMERCE) Exhibit P8 TRUE COPY OF THE G.O.(P)NO.3/2017 DATED 25.02.2017 Exhibit P9 TRUE PHOTOCOPY OF THE G.O. (RT) NO.838/2019/G.EDN DATED 02.03.2019. Exhibit P10 TRUE PHOTOCOPY OF THE G.O.(RT)NO.2282/2025 /G.EDN DATED 27-3- 2025 ISSUED BY THE GENERAL EDUCATION DEPARTMENT.
Exhibit P11 TRUE PHOTOCOPY OF THE CIRCULAR NO.
HSE/3693/2025-AD C6 DATED 7-4-2025 ISSUED BY THE DGE.
Exhibit P12 TRUE PHOTOCOPY OF THE CIRCULAR NO.
KITE/2025/1748(10) DATED 18-4-2025 ISSUED BY THE KITE.
Exhibit P13 TRUE COPY OF THE CIRCULAR NO.
HSE/3693/2025-AD C6 DATED 19-4-2025 ISSUED BY THE DGE.
O.P.(KAT)No.214 of 2025 121and conn. cases 2026:KER:16808 Exhibit P14 TRUE PHOTOCOPY OF THE CIRCULAR NO.
HSE/3693/2025 -AD C6 DATED 26-4-2025. Exhibit P15 TRUE PHOTOCOPY OF THE LETTER GEDN-
11/248/2024-G.EDN DATED 5.03.2025. Exhibit P16 TRUE COPY OF THE ORDER DATED 30-04-2025 IN O.A NO. 428/2025 (EKM) PASSED BY THE LEARNED KERALA ADMINISTRATIVE TRIBUNAL, ERNAKULAM.
O.P.(KAT)No.214 of 2025 122and conn. cases 2026:KER:16808 APPENDIX OF OP(KAT) NO. 252 OF 2025 PETITIONER ANNEXURES Annexure A1 A TRUE COPY OF HSE/3148/2025-AD B4 DATED11.03.2025 OF THE 2ND RESPONDENT. Annexure R2(a) TRUE COPY OF THE LETTER DATED 15.03.2025 SUBMITTED BY THE APPLICANT Annexure A2 TRUE COPY OF THE CIRCULAR NO. HSE/5034/ 2023.-AD C6 DATED 25.10.2023 ISSUED BY THE 2ND RESPONDENT.
Annexure A3 TRUE COPY OF TIRE CIRCULAR NO. HSE-3693- 2025-AD C6 DATED 07.04.2025 ALONG WITH THE RELEVANT PAGES OF ITS ANNEXURE. Exhibit P1 A TRUE COPY OF THE O.A.(EKM) NO.414/2025 ALONG WITH ANNEXURES.
Exhibit P2 A TRUE COPY OF THE INTERIM ORDER DATED 13.03.2025.
Exhibit P3 A TRUE COPY OF THE REPLY STATEMENT FILED IN O.A.NO. 414/2025(EKM) Exhibit P4 A TRUE COPY OF THE AFFIDAVIT HAS ALSO FILED IN O.A NO. 414/2025 (EKM). Exhibit P5 A TRUE COPY OF THE MISCELLANEOUS APPLICATION FILED ON 02.04.2025. BY THE DEPARTMENT FOR VACATING INTERIM ORDER ON 13.03.2025 Exhibit P6 TRUE COPY OF THE ORDER NO. HSE/2589/2025- AD C3 DATED 11-3-2025 (RESPECT OF HSST, POLITICAL SCIENCE).
Exhibit P6(a) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/3148/2025-AD B4 DATED 11-3-2025 (RESPECT OF HSST, ENGLISH) Exhibit P6(b) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/3178/2025-AD C5 DATED 11-3-2025 (RESPECT OF HSST, MALAYALAM).
Exhibit P6(c) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/2330/2025-AD C4 DATED 11-3-2025 (RESPECT OF HSST, STATISTICS). Exhibit P6(d) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/2243/2025-AD C1 DATED 11-3-2025 (RESPECT OF HSST (JR) HINDI).
Exhibit P6(e) TRUE PHOTOCOPY OF THE ORDER NO.
O.P.(KAT)No.214 of 2025 123and conn. cases 2026:KER:16808
HSE/2332/2025-AD C4 DATED 11-3-2025
(RESPECT OF HSST, ECONOMICS).
Exhibit P6(f) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/2225/2025-AD C5 DATED 11-3-2025
(RESPECT OF HSST (JR) MALAYALAM). Exhibit P6(g) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/341/2025-AD B1 DATED 11-3-2025 (RESPECT OF HSST,,GEOGRAPHY). Exhibit P6(h) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/213/2025-AD C1 DATED 11-3-2025 (RESPECT OF HSST, HINDI).
Exhibit P6(i) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/2348/2025-AD BC6 DATED 11-3-2025 (RESPECT OF HSST (JR) COMPUTER SCIENCE). Exhibit P(6)j TRUE PHOTOCOPY OF THE ORDER NO.
HSE/2580/2025-AD C3 DATED 11-3-2025 (RESPECT OF HSST, HISTORY).
Exhibit P6(k) TRUE PHOTOCOPY OF THE ORDER NO. HSE/17950 (1) /2024-AD C1 DATED 11-3-2025 (DATE WRONGLY PRINTED AS 11-4-2025 INSTEAD OF 11-3-2025) (RESPECT OF HSST, TAMIL) Exhibit P6(l) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/2610/2025-AD C3 DATED 11-3-2025 (RESPECT OF HSST (JR) POLITICAL SCIENCE). Exhibit P6(m) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/19911/2024-AD B3 DATED 11-3-2025 (RESPECT OF HSST (JR) COMMERCE). Exhibit P6(n) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/188/2025-AD B3 DATED 11-3-2025 (RESPECT OF HSST, COMMERCE) Exhibit P7 TRUE COPY OF THE G.O.(P)NO.3/2017 DATED 25.02.2017 Exhibit P8 TRUE PHOTOCOPY OF THE G.O. (RT) NO.838/2019/G.EDN DATED 02.03.2019.
ExhibitP9 TRUE PHOTOCOPY OF THE G.O.(RT)NO.2282/2025 /G.EDN DATED 27-3- 2025 ISSUED BY THE GENERAL EDUCATION DEPARTMENT.
Exhibit P(10) TRUE PHOTOCOPY OF THE CIRCULAR NO.
HSE/3693/2025-AD C6 DATED 7-4-2025 ISSUED BY THE DGE.
Exhibit P11 TRUE PHOTOCOPY OF THE CIRCULAR NO.
KITE/2025/1748(10) DATED 18-4-2025
O.P.(KAT)No.214 of 2025 124
and conn. cases 2026:KER:16808
ISSUED BY THE KITE.
Exhibit P12 TRUE COPY OF THE CIRCULAR NO.
HSE/3693/2025-AD C6 DATED 19-4-2025 ISSUED BY THE DGE.
Exhibit P(13) TRUE PHOTOCOPY OF THE CIRCULAR NO.
HSE/3693/2025 -AD C6 DATED 26-4-2025. Exhibit P14 TRUE PHOTOCOPY OF THE LETTER GEDN-
11/248/2024-G.EDN DATED 5.03.2025. Exhibit P15 REJOINDER FILED BY THE APPLICANT DATED 08.04.2025,TO THE REPLY STATEMENT FILED BY THE 2ND RESPONDEN Exhibit P 16 TRUE COPY OF THE ORDER DATED 30-04-2025 IN O.A.NO(E).414/2025 PASSED BY THE LEARNED KERALA ADMINISTRATIVE TRIBUNAL, ERNAKULAM ALONG WITH TYPED COPY OF FIRST PAGE.
O.P.(KAT)No.214 of 2025 125and conn. cases 2026:KER:16808 APPENDIX OF OP(KAT) NO. 268 OF 2025 PETITIONER ANNEXURES Annexure A1 A TRUE COPY OF HSE/3148/2025-AD B4 DATED 11.03.2025 OF THE DIRECTOR OF GENERAL EDUCATION.
Annexure A2 A TRUE COPY OF THE
G.O.(P)NO.3/2017/P&ARD, DATED
25.02.2017.
Annexure A3 TRUE COPY OF THE G.O.(RT) NO.
838/2019/G.EDN DATED 02.03.2019. Annexure A4 TRUE COPY OF THE PROCEEDINGS OF THE SECRETARY, BOARD OF HIGHER SECONDARY EXAMINATION ORDER NO.
EXII/1/9300/2024/HSE DATED 15.02.2025. Exhibit P1 A TRUE COPY OF THE O.A.NO.478/2025 ALONG WITH ANNEXURES.
Exhibit P2 A TRUE COPY OF THE INTERIM ORDER DATED 12.03.2025.
Exhibit P3 A TRUE COPY OF THE REPLY STATEMENT FILED IN O.A.NO. 414/2025(EKM) Exhibit P4 A TRUE COPY OF THE AFFIDAVIT HAS ALSO FILED IN O.A NO. 414/2025 (EKM). Exhibit P5 A TRUE COPY OF THE MISCELLANEOUS APPLICATION NO. 653/2025 FILED BY THE DEPARTMENT IN OA NO. 478/2025 FOR VACATING INTERIM ORDER ON 05.04.2025. Exhibit P6 A REPLY STATEMENT IS FILED ON BEHALF OF THE 2ND RESPONDENT IN O.A NO.478/2025 ON 04.04.2025.
Exhibit P7 TRUE COPY OF THE ORDER NO. HSE/2589/2025- AD C3 DATED 11-3-2025 (RESPECT OF HSST, POLITICAL SCIENCE).
Exhibit P7(a) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/3148/2025-AD B4 DATED 11-3-2025 (RESPECT OF HSST, ENGLISH) Exhibit P7(b) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/3178/2025-AD C5 DATED 11-3-2025 (RESPECT OF HSST, MALAYALAM).
Exhibit P7(c) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/2330/2025-AD C4 DATED 11-3-2025
O.P.(KAT)No.214 of 2025 126
and conn. cases 2026:KER:16808
(RESPECT OF HSST, STATISTICS).
Exhibit P7(d) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/2243/2025-AD C1 DATED 11-3-2025
(RESPECT OF HSST (JR) HINDI).
Exhibit P7(e) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/2332/2025-AD C4 DATED 11-3-2025
(RESPECT OF HSST, ECONOMICS).
Exhibit P7(f) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/2225/2025-AD C5 DATED 11-3-2025
(RESPECT OF HSST (JR) MALAYALAM). Exhibit P7(g) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/341/2025-AD B1 DATED 11-3-2025 (RESPECT OF HSST, GEOGRAPHY).
Exhibit P7(h) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/213/2025-AD C1 DATED 11-3-2025 (RESPECT OF HSST, HINDI).
Exhibit P7(i) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/2348/2025-AD BC6 DATED 11-3-2025 (RESPECT OF HSST (JR) COMPUTER SCIENCE). Exhibit P7(j) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/2580/2025-AD C3 DATED 11-3-2025 (RESPECT OF HSST, HISTORY).
Exhibit P7(k) TRUE PHOTOCOPY OF THE ORDER NO. HSE/17950 (1) /2024-AD C1 DATED 11-3-2025 (DATE WRONGLY PRINTED AS 11-4-2025 INSTEAD OF 11-3-2025) (RESPECT OF HSST, TAMIL) Exhibit P7(l) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/2610/2025-AD C3 DATED 11-3-2025 (RESPECT OF HSST (JR) POLITICAL SCIENCE). Exhibit P7(m) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/19911/2024-AD B3 DATED 11-3-2025 (RESPECT OF HSST (JR) COMMERCE). Exhibit P7(n) TRUE PHOTOCOPY OF THE ORDER NO.
HSE/188/2025-AD B3 DATED 11-3-2025 (RESPECT OF HSST, COMMERCE) Exhibit P8 TRUE COPY OF THE G.O.(P)NO.3/2017 DATED 25.02.2017 Exhibit P9 TRUE PHOTOCOPY OF THE G.O. (RT) NO.838/2019/G.EDN DATED 02.03.2019. Exhibit P10 TRUE PHOTOCOPY OF THE G.O.(RT)NO.2282/2025 /G.EDN DATED 27-3- 2025 ISSUED BY THE GENERAL EDUCATION DEPARTMENT.
O.P.(KAT)No.214 of 2025 127and conn. cases 2026:KER:16808 Exhibit P11 TRUE PHOTOCOPY OF THE CIRCULAR NO.
HSE/3693/2025-AD C6 DATED 7-4-2025 ISSUED BY THE DGE.
Exhibit P12 TRUE PHOTOCOPY OF THE CIRCULAR NO.
KITE/2025/1748(10) DATED 18-4-2025 ISSUED BY THE KITE Exhibit P13 TRUE COPY OF THE CIRCULAR NO.
HSE/3693/2025-AD C6 DATED 19-4-2025 ISSUED BY THE DGE.
Exhibit P14 TRUE PHOTOCOPY OF THE CIRCULAR NO.
HSE/3693/2025 -AD C6 DATED 26-4-2025. Exhibit P15 TRUE PHOTOCOPY OF THE LETTER GEDN-
11/248/2024-G.EDN DATED 5.03.2025. Exhibit P16 REJOINDER FILED BY THE APPLICANT IN OA(EKM) 414/2025.