Section 37(a) in Karnataka Co-Operative Societies Act, 1959
(a)the tax payable under the [Karnataka] [Adapted by the Karnataka Adaptations of Laws Order, 1973 w.e.f.01.11.1973.] Agricultural Income-tax Act, 1957 ([Karnataka Act] [Adapted by the Karnataka Adaptations of Laws Order, 1973 w.e.f.01.11.1973.] 22 of 1957) for the time being in force;
