Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] State of Tamilnadu - Subsection Section 4(5) in The Anna University of Technology, Tiruchirappalli Act, 2006 (5)to confer degrees, titles, diplomas and other academic a distinctions on persons who shall have pursued an approved course of study in an autonomous college;
