Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 316] [Entire Act] State of West Bengal - Subsection Section 316(3) in West Bengal Municipal Act, 1993 (3)The gutters as aforesaid shall be of such dimensions and shall have such slope, and the pipes as aforesaid stall be of such dimensions and the bends in such pipes shall be made at such angles, as may be prescribed.