Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 116(2)] [Section 116] [Entire Act] Union of India - Subsection Section 116(2)(a) in The Patents (Amendment) Act, 2002 (a)has, at least five years, held the post of Controller under this Act or has exercised the functions of the Controller under this Act for at least five years; or