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State of Tamilnadu - Section

Section 11 in The Central Electricity Regulatory Commission (Indian Electricity Grid Code) Regulations, 2010

11. Provided that when the frequency is higher than 50.2 Hz, the actual net injection shall not exceed the scheduled despatch for that time block. Also, while the frequency is above 50.2 Hz, the ISGS may (at their discretion) back down without waiting for an advice from RLDC to restrict the frequency rise. When the frequency falls below 49.7 Hz, the generation at all ISGS (except those on peaking duty) shall be maximized, at least upto the level to which can be sustained, without waiting for an advice from RLDC subject to the condition that such increase does not lead to unacceptable line loading or system parameters to deteriorate beyond permissible limit.