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[Cites 0, Cited by 0] [Section 11(5)] [Section 11] [Entire Act]

State of Madhya Pradesh - Subsection

Section 11(5)(d) in The M.P. Farmers' Organisation Election Rules, 1999

(d)The date or dates on a poll shall be taken, which or first of which shall be a date not earlier than the tenth day after the last date for withdrawal of the candidature;