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[Cites 1, Cited by 1]

Punjab-Haryana High Court

Punjab State And Others vs Jagan Nath (Deceased) on 15 October, 2010

Author: Rajesh Bindal

Bench: Rajesh Bindal

           IN THE HIGH COURT OF PUNJAB AND HARYANA
                         AT CHANDIGARH


                                          R.F.A. No. 1539 of 1992 (O&M)


Punjab State and others
                                          ...... Appellants
                          Versus


Jagan Nath (deceased)
                                          .... Respondent

CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL Present: Mr. Yatinder Sharma, Dy. Advocate General, Punjab.

Mr. R.S. Minhas, Advocate for the respondent.

RAJESH BINDAL J.

For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No.1400 of 1991, titled Makhan Singh Vs. Punjab State and others (RAJESH BINDAL) 15.10.2010 JUDGE vcgarg