Punjab-Haryana High Court
Punjab State And Others vs Jagan Nath (Deceased) on 15 October, 2010
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
R.F.A. No. 1539 of 1992 (O&M)
Punjab State and others
...... Appellants
Versus
Jagan Nath (deceased)
.... Respondent
CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL Present: Mr. Yatinder Sharma, Dy. Advocate General, Punjab.
Mr. R.S. Minhas, Advocate for the respondent.
RAJESH BINDAL J.
For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No.1400 of 1991, titled Makhan Singh Vs. Punjab State and others (RAJESH BINDAL) 15.10.2010 JUDGE vcgarg