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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(2) in Calcutta Metro Railway (Operation and Maintenance) Temporary Provisions Act, 1985

(2)All other words and expressions used herein and not defined but defined in the Indian Railway Act, 1890, (9 of 1890.) or the Metro Railways (Construction of Works) Act, 1978, (33 of 1978.) shall have the meanings, respectively, assigned to them in those Acts.