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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Gujarat - Subsection

Section 33(3) in The Gujarat Veterinary Practitioners Act, 1969

(3)A copy of every audit report shall be furnished by the Council to the State Government and to the Accountant General, Gujarat, within one month from the date on which the audit report is received by the Council.