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Union of India - Section
Section 1 in Registration Mark On Vehicles For States And Union Territories
1.
In exercise of the powers conferred by sub-section (6) of section 41 of the Motor Vehicles Act, 1988 (59 of 1988), the Central Government hereby allots to the States and Union Territories specified in column (1) of the Table below, the groups of letters specified in the corresponding entry in column (2) thereof, for use as registration mark for each State and Union Territory to be followed by the code number of the Registering Authority to be allotted by the State Government or, as the case may be, the Administrator of the Union Territory and not exceeding four figures, to be used as registration murk.| | States/Union Territories | Group of Letters | |
| | (1) | (2) | |
| 1. | Andaman and Nicobar | AN |
| 2. | Andhra Pradesh | AP |
| 3. | Arunachal Pradesh | AR |
| 4. | Assam | AS |
| 5. | Bihar | BR |
| 6. | Chandigarh | CH |
| [6-A. [Inserted by S.O. 1080(E), dated 30.11.2000. ] | [Chattisgarh [Inserted by S.O. 1080(E), dated 30.11.2000. ] | [CG] [Inserted by S.O. 1080(E), dated 30.11.2000. ] |
| 7. | Dadra and Nagar Haveli | DN |
| 8. | Daman and Diu | DD |
| 9. | Delhi | DL |
| 10. | Goa | GA |
| 11. | Gujarat | GJ |
| 12. | Haryana | HR |
| 13. | Himachal Pradesh | HP |
| 14. | Jammu and Kashmir | JK |
| [14-A. [Inserted by S.O. 14(E), dated 5.1.2001. ] | [Jharkhand [Inserted by S.O. 14(E), dated 5.1.2001. ] | [JH] [Inserted by S.O. 14(E), dated 5.1.2001. ] |
| 15. | Karnataka | KA |
| 16 | Kerala | KL |
| 17 | Lakshadweep | LD |
| 18 | Madhya Pradesh | MP |
| 19. | Maharashtra | MH |
| 20. | Manipur | MN |
| 21. | Meghalaya | ML |
| 22. | Mizoram | MZ |
| 23. | Nagaland | NL |
| 24. | Orissa | OR |
| 25. | Pondicherry | PY |
| 26. | Punjab | PB |
| 27. | Rajasthan | RJ |
| 28. | Sikkim | SK |
| 29. | Tamil Nadu | TN |
| 30. | Tripura | TR |
| 31. | Uttar Pradesh | UP |
| [31-A. [Substituted by S.O. 606(E), dated 19.4.2007. ] | [Uttarakhand [Substituted by S.O. 606(E), dated 19.4.2007. ] | [UK] [Substituted by S.O. 606(E), dated 19.4.2007. ] |
| 32. | West Bengal | WB |
| | | | |