Section 2(1)(e) in U.P. Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2017

[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

(e)"Maintenance fee" means the amount determined by the Municipality for the civic amenities and facilities provided to a vendor in the vending zone;

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