Section 12 in The Goa Panchayat Raj (Imposition of taxes, fees and other dues) Rules, 1998
12. Inspection of assessment list.
- Every person whose name is included in the list as the owner or occupier of any property, every person claiming to be the owner or occupier of any property, every person in the possession of any property, included in the list and any agent of such person, may inspect the list and take extract therefrom without payment of any charges therefor.
