Calcutta High Court (Appellete Side)
Amitava Basu vs Basabi Sarkar & Ors on 17 June, 2019
Author: Sanjib Banerjee
Bench: Sanjib Banerjee
1 57 17.6.2019
SAT 142 of 2019 gd Amitava Basu Vs. Basabi Sarkar & Ors.
Mr. Prabir Chandra Ghose ..for the Appellant Let the matter stand over for a fortnight.
The defects should be removed by the time the matter is taken up next.
(Sanjib Banerjee, J.) (Suvra Ghosh, J.) 2