Section 11(2)(w) in The Jammu and Kashmir Energy Conversation Act, 2011

[Cites 0, Cited by 0] [Section 11(2)] [Section 11] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 11(2)(w) in The Jammu and Kashmir Energy Conversation Act, 2011

(w)conduct examination for capacity building and strengthening of services in the field of energy conservation including certification of energy managers and energy auditors ; and

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State of Jammu-Kashmir - Subsection

Section 11(2)(w) in The Jammu and Kashmir Energy Conversation Act, 2011