Calcutta High Court (Appellete Side)
Bipul Kumar Biswas & Ors vs Union Of India & Ors on 6 January, 2020
1
06.01.2020
KC(CL291)
W.P.C.T. 49 OF 2017
Bipul Kumar Biswas & Ors.
-vs.-
Union of India & Ors.
with
W.P.C.T. 69 OF 2017
Paritosh Kumar Majumder & Ors.
-vs.-
Union of India & Ors.
with
W.P.C.T. 68 OF 2017
Kanchan Das & Ors.
-vs.-
Union of India & Ors.
with
W.P.C.T. 67 OF 2017
Abhishek Ghosh & Ors.
-vs.-
Union of India & Ors.
with
W.P.C.T. 70 OF 2017
Samrat Halder & Ors.
-vs.-
Union of India & Ors.
with
W.P.C.T. 71 OF 2017
Subhankar Sardar & Ors.
-vs.-
Union of India & Ors.
with
W.P.C.T. 31 OF 2017
Tapas Mondal
-vs.-
Union of India & Ors.
with
W.P.C.T. 132 OF 2017
Subhendu Deb & Ors.
-vs.-
Union of India & Ors.
2
with
W.P.C.T. 73 OF 2017
Sanjiban Mondal & Ors.
-vs.-
Union of India & Ors.
with
W.P.C.T. 72 OF 2017
Krishnendu Das
-vs.-
Union of India & Ors.
with
W.P.C.T. 315 OF 2016
Susovan Tikadar
-vs.-
Union of India & Ors.
with
W.P.C.T. 294 OF 2016
Alok Saha & Ors.
-vs.-
Union of India & Ors.
with
W.P.C.T. 313 OF 2016
Bidyut Mahanta
-vs.-
Union of India & Ors.
Mr. Bikash Ranjan Bhattacharya
Mr. Sudipta Dasgupta
Mr. Bikram Banerjee
Ms. Tanushree Roy
Ms. Riya Das
Ms. Dipa Acharya
Mr. Arka Nandi.
..For the Petitioners
in WPCT 49 of 2017.
Mr. S. K. Datta
Mr. Barun Chatterjee.
..For the Petitioners
in WPCT 69 of 2017
WPCT 67 of 2017
3
WPCT 70 of 2017
WPCT 71 of 2017
WPCT132 of 2017
WPCT 73 of 2017 &
WPCT 72 of 2017.
Mr. Jayanta Banerjee
Ms. Soma Roy Choudhury.
..For the UOI in all
the writ petitions.
Mr. Amit Kumar Pan
..For the added respondent,
Sudip Nag in the concerned writ petition.
Mr. Pratik Dhar Mr. Kartik Kumar Roy Mr. Samir Halder ....For the Petitioners in WPCT 31 of 2017 in WPCT 294 of 2016 in WPCT 313 of 2016.
Mr. Tarun Jyoti Tewari .. For the added respondent, Subhra Kanti Biswas in WPCT 49 of 2017.
Mr. Sabyasachi Chatterjee Mr. Sourav Mondal Mr. Firdous Samim Ms. Gopa Biswas ..For the added respondent in W.P.S.T. 49 of 2017 Mr. Tapas Kumar Ghosh, Mr. Tanmay Chowdhuey ..For the added respondent Prasenjit Roy in concerned writ petition 4 Mr. Animesh Paul ..For the added respondent, Mr. Nirupam Bhakat in the concerned writ petition.
Mr. Bhaskar Seth ....For the added respondent in W.P.C.T. 69 of 2017.
Due to paucity of time, hearing of the writ petitions could not be completed today.
Put up the writ petitions under the same heading on 10th January, 2020 (at 2.00 P.M.).
(PROTIK PRAKASH BANERJEE, J.) (DIPANKAR DATTA, J.) 5