Section 115BBC(1)(ii) in The Income Tax Act, 1961

[Cites 0, Cited by 0] [Section 115BBC(1)] [Section 115BBC] [Entire Act]

Union of India - Subsection

Section 115BBC(1)(ii) in The Income Tax Act, 1961

(ii)[ the amount of income-tax with which the assessee would have been chargeable had his total income been reduced by the aggregate of anonymous donations received.] [ Substituted by Act 33 of 2009, Section 43, for Clause (ii) (w.e.f. 1.4.2010).]

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Union of India - Subsection

Section 115BBC(1)(ii) in The Income Tax Act, 1961