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[Cites 0, Cited by 0] [Section 350] [Entire Act]

State of Uttar Pradesh - Subsection

Section 350(3) in Uttar Pradesh Municipal Corporation Act, 1959

(3)For the purposes of a Nagar Prasar Yojana (City Expansion Scheme) the provisions of clause (a) of sub-section (2) of Section 360 shall not be applicable but the Corporation shall be required to supply such details as the State Government may consider necessary.