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[Cites 0, Cited by 0] [Section 44(1)] [Section 44] [Entire Act]

State of Sikkim - Subsection

Section 44(1)(vii) in Sikkim Urban and Regional Planning and Development Act, 1998

(vii)In case of land, normally used for one purpose and occasionally used for any other purpose for the use of land for that other purpose on occasions;