Bombay High Court
Kalubai Dagadu Jagtap (Mahar)(D/H) vs Santosh Kundlik Abhang And Another on 6 February, 2023
Author: Madhav
Bench: Madhav
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
SECOND APPEAL NO. 524 OF 2014
Kalubai Dagadu Jagtap (mahar)(d/h) ....APPELLANT
V/S
Santosh Kundlik Abhang And Another ....RESPONDENT
WITH CIVIL APPLICATION IN SA NO. 498 OF 2015 In Second Appeal 524 OF 2014 Kalubai Dagadu Jagtap (mahar)(d/h) ....APPLICANT V/S Santosh Kundlik Abhang And Another ....RESPONDENT WITH CIVIL APPLICATION IN SA NO. 1609 OF 2015 In Second Appeal 524 OF 2014 Kalubai Dagadu Jagtap (mahar)(d/h) ....APPLICANT V/S Santosh Kundlik Abhang And Another ....RESPONDENT None for Appellant Mr. Grahan Francis i/b Mr. V.S.Talkute for Respondent CORAM : HON'BLE SHRI JUSTICE MADHAV J.
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At the request of the learned Counsel for the Appellant(s)/ Applicant(s) / Petitioner(s) / Respondent No. stand over to 27/02/2023. Ad-interim order, if any, to continue till then.
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