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[Cites 0, Cited by 0] [Section 29(1)] [Section 29] [Entire Act]

State of Kerala - Subsection

Section 29(1)(a) in Kerala University of Health Sciences Act, 2010

(a)to recommend, upon reference to it by the Governing Council, Academic Council or the Faculty concerned or otherwise, the courses of studies, the subject or group of subjects within its purview;