Bombay High Court
M/S. Vandana Enterprises vs M/S. Avesh Developers And Contractors ... on 26 November, 2018
Author: K.R. Shriram
Bench: K.R. Shriram
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
COMMERCIAL EXECUTION APPLICATION NO. 109 OF 2017
M/s. Vandana Enterprises ....Petitioner
V/S
M/s. Avesh Developers And Contractors And 2 ....Respondent
Ors.
Mr. Yogesh C. Naidu i/b M/s. K. V. Chheda and Co. for Claimant/Applicant Ms. Sneha Mishra for Respondent Nos. 6 to 8.
CORAM : K.R. SHRIRAM, J DATE : 26th November, 2018 P.C. :
Stand over to 27 November 2018.
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