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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(12) in Andhra Pradesh (Regulation of Admissions in Bachelor of Physical Education (B.PEd) and Under Graduate Diploma in Physical Education (U.G.D.PEd) Courses through common entrance test Rules, 2007

(12)The vacant seats handed over by the Convener shall be notified and filled by the Institutions on merit basis following the rules of Reservation as provided by the institution under Rule 7. Such seats in case of Unaided Minority colleges shall be first filled with eligible candidates belonging to the concerned minority and then with the eligible candidates belonging to other than the concerned minority.