Section 3(2) in The Gandhidham (Development and Control on Erection of Buildings) Act, 1957
(2)The Authority shall consist of the following members namely:-(a)the District Magistrate, Kutch, Ex-offico;(b)the District Public Health Officer, Kutch ex-officio;(c)five non-official members nominated by the State Government;(d)not more than three persons as may be nominated by the CentralGovernment.
