Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 64] [Entire Act] State of Punjab - Subsection Section 64(11) in Punjab Juvenile Justice (Care and Protection of Children) Rules, 2014 (11)In case of institutions housing infants, provision for ayahs and paramedical staff shall be made as per the need.
