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Jammu & Kashmir High Court - Srinagar Bench

Mushtaq Ahmad Khan vs State Of J&K And Ors on 20 September, 2019

Author: Rashid Ali Dar

Bench: Rashid Ali Dar

Serial No. 36
Advance List
                     IN THE HIGH COURT OF JAMMU AND KASHMIR
                                  AT SRINAGAR


                                                                       SWP No. 2177/2014
           Mushtaq Ahmad Khan
                                                                              Petitioner(s)

                                             Through:-      None.


                                                      Vs.

           State of J&K and Ors.                                              Respondent(s)

Through:- Mr. Shah Amir, AAG vice Mr. B. A. Dar, Sr. AAG.

CORAM:-

Hon'ble Mr. Justice Rashid Ali Dar, Judge.

(O R D E R) 20-09-2019 Adjourned due to non-availability of learned counsel for the petitioner.

List on 23rd December 2019.

(Rashid Ali Dar) Judge SRINAGAR 20.09.2019 "Aasif"