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State of Haryana - Section

Section 71 in Haryana Backward Classes (Reservation in Services and Admissions in Educational Institutions) Act, 2016

71. Nat (Muslim)

* Reservation in services:-Sixteen percent reservation shall be provided for Class III and IV posts and eleven percent in Class I and II posts.* Reservation in admissions:- Sixteen percent reservation shall be provided for admissions in educational institutions.