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State of Chattisgarh - Section

Section 22 in The Chhattisgarh Sinchai Prabandhan Me Krishkon Ki Bhagidari Adhiniyam, 2006

22. Delineation of areas of operation of Lift and Tube Well Irrigation Water Users' Associations.

- A Canal Officer not below the rank of an Executive Engineer, duly empowered by the Competent Authority in this behalf shall, by notification in the Official Gazette and in accordance with the Rules made under the Act, delineate command areas of Lift and Tube Well Irrigation Water Users' Associations, separately based on prescribed guidelines and declare those area to be the areas of operation of respective Lift and Tube Well Irrigation Water Users' Association for the purposes of this Act.