Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28] [Entire Act] State of Bihar - Subsection Section 28(2) in Bihar Lift Irrigation Rules, 1978 (2)The Collector may on his own motion or on the suggestion of the Divisional Lift Irrigation Deputy Collector or Revenue Officer make or cause to be made such further enquiry as he thinks fit.
