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[Cites 0, Cited by 0] [Section 33(2)] [Section 33] [Entire Act]

Union of India - Subsection

Section 33(2)(i) in The Prasar Bharati (Broadcasting Corporation Of India) Act, 1990

(i)any other matter in respect of which provision is, in the opinion of the Corporation, necessary for the performance of its functions under this Act: