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[Cites 0, Cited by 0] [Section 92(10)] [Section 92] [Entire Act]

State of West Bengal - Subsection

Section 92(10)(c) in West Bengal Co-operative Societies Rules, 2011

(c)On receipt of such application, the Collector shall, after publishing the same form and in the same manner, a notice as laid down in sub-rule (3), shall prepare and publish a map and a statement of land included in the "Samabaya Krishi Kshetra".