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[Cites 0, Cited by 0] [Section 12(1)] [Section 12] [Entire Act]

State of Rajasthan - Subsection

Section 12(1)(ii) in The Rajasthan Colonisation (Chambal Project Government Lands Allotment and Sale) Rules, 1957

(ii)[ A landless person identified as a Beneficiary of the Integrated Rural Development Programme] [Substituted by Notification No. F. 4(25) Revenue/Col./77, dated 10.11.1982 - Rajasthan Gazette Part IV-(C), dated 25.11.1982, page 528.].